Statement showing Bills passed by the
Houses of Parliament during the Two Hundred and Seventh session (2006) of the
Rajya Sabha and Assented to by the President
|
Sl. No. |
Title of the Bill |
Date on, and House in which introduced |
Date on which passed by Origina-ting House |
Date on which passed/ returned by the other House |
Date of Presidents Assent |
Act No. |
Date of publica-tion in the Gazette |
Remarks
|
||
|
1. |
The Government of Union Territories and the Government of National Capital Territory of Delhi (Amendment) Bill, 2006 |
20.2.2006 Rajya Sabha |
24.2.2006
|
1.3.2006 |
2.3.2006 |
5 of 2006 |
3.3.2006 |
- |
||
|
2. |
The Contempt of Courts (Amendment) Bill, 2006 |
1.12.2004 Lok Sabha |
21.2.2006 |
3.3.2006 |
17.3.2006 |
6 of 2006 |
20.3.2006 |
- |
||
|
3.
|
The Cost and Works Accountants (Amendment) Bill, 2006 |
6.12.2005 Rajya Sabha |
13.12.2005 *20.2.2006
|
23.12.2005 #3.3.2006
|
17.3.2006
|
7 of 2006
|
20.3.2006
|
* Rajya Sabha on 20.2.2006 agreed to amendments made by Lok Sabha in the Bill on 23.12.2005 and made further amendments. #Further amendments made by Rajya Sabha agreed to by Lok Sabha on 3.3.2006. |
||
|
4. |
The Company Secretaries (Amendment) Bill, 2006 |
6.12.2005 Rajya Sabha |
13.12.2005 *20.2.2006 |
23.12.2005 #3.3.2006
|
17.3.2006 |
8 of 2006
|
20.3.2006 |
- do - |
||
|
5. |
The Chartered Accountants (Amendment) Bill, 2006 |
6.12.2005 Rajya Sabha |
13.12.2005 *20.2.2006 |
23.12.2005 #3.3.2006
|
22.3.2006 |
9 of 2006
|
23.3.2006 |
- do - |
||
|
6. |
The Khadi and Village Industries Commission (Amendment) Bill, 2006 |
22.8.2005 Lok Sabha |
27.2.2006
|
11.3.2006 |
22.3.2006 |
10 of 2006
|
23.3.2006 |
-
|
||
7. |
The Appropriation (Railways) Vote on Account Bill, 2006 |
3.3.2006 Lok Sabha |
3.3.2006
|
9.3.2006 |
22.3.2006 |
11 of 2006 |
23.3.2006 |
Money Bill |
||
|
8. |
The Appropriation (Railways) Bill, 2006
|
3.3.2006 Lok Sabha |
3.3.2006 |
9.3.2006 |
22.3.2006 |
12 of 2006 |
23.3.2006 |
Money Bill |
||
|
9. |
The Appropriation (Railways) No.2 Bill, 2006 |
3.3.2006 Lok Sabha |
3.3.2006
|
9.3.2006 |
22.3.2006 |
13 of 2006 |
23.3.2006 |
Money Bill
|
||
|
10. |
The Appropriation Bill, 2006 |
10.3.2006 Lok Sabha |
10.3.2006 |
13.3.2006 |
22.3.2006 |
14 of 2006 |
23.3.2006 |
Money Bill |
||
|
11. |
The Appropriation (No.2) Bill, 2006 |
10.3.2006 Lok Sabha |
10.3.2006 |
13.3.2006 |
22.3.2006 |
15 of 2006 |
23.3.2006 |
Money Bill |
||
|
12. |
The Appropriation (Railways) No.3 Bill, 2006 |
11.3.2006 Lok Sabha |
11.3.2006
|
18.3.2006 |
24.3.2006 |
16 of 2006 |
27.3.2006 |
Money Bill |
||
|
13. |
The Appropriation (No.3) Bill, 2006 |
17.3.2006 Lok Sabha |
17.3.2006 |
20.3.2006 |
28.3.2006 |
17 of 2006 |
29.3.2006 |
Money Bill |
||
|
14. |
The National Commissions for Minority Educational Institutions (Amend-ment) Bill, 2006 |
23.8.2005 Rajya Sabha |
1.3.2006
|
10.3.2006
|
28.3.2006 |
18 of 2006
|
29.3.2006 |
Bill replaced an Ordinance on the subject. |
||
|
15. |
The Petroleum and Natural Gas Regulatory Board Bill, 2006 |
21.12.2005 Rajya Sabha |
2.3.2006 |
21.3.2006 |
31.3.2006 |
19 of 2006 |
3.4.2006 |
- |
||
16. |
The Delhi Special Police Establishment (Amendment)Bill, 2006 |
22.3.2006 Lok Sabha |
22.3.2006 |
22.3.2006 |
6.4.2006 |
20 of 2006 |
7.4.2006 |
- |
||
|
17. |
The Finance Bill, 2006 |
28.2.2006 Lok Sabha |
20.3.2006 |
21.3.2006 |
18.4.2006 |
21 of 2006 |
19.4.2006 |
Money Bill |
||
|
18. |
The Delhi Laws (Special Provisions) Bill, 2006 |
12.5.2006 Lok Sabha |
12.5.2006
|
15.5.2006 |
19.5.2006 |
22 of 2006 |
19.5.2006 |
-
|
||
|
19. |
The Companies (Amendment) Bill, 2006 |
6.3.2006 Rajy Sabha |
21.3.2006 |
15.5.2006 |
29.5.2006 |
23 of 2006 |
30.5.2006 |
- |
||
|
20. |
The Cess Laws (Repealing and Amending) Bill, 2006 |
16.8.2005 Lok Sabha |
15.5.2006
|
17.5.2006 |
1.6.2006 |
24 of 2006 |
2.6.2006
|
Money Bill |
||
|
21. |
The Code of Criminal Procedure (Amendment) Amending Bill, 2006 |
21.3.2006 Rajya Sabha |
16.5.2006 |
19.5.2006 |
2.6.2006 |
25 of 2006 |
5.6.2006 |
- |
||
|
22. |
The Reserve Bank of India (Amendment) Bill, 2006 |
13.5.2005 Lok Sabha |
17.5.2006 |
18.5.2006 |
12.6.2006 |
26 of 2006 |
13.6.2006 |
-
|
||
23. |
The Constitution (Ninety-fourth Amendment) Bill, 2006 |
1.3.2006 Lok Sabha |
22.5.2006
|
22.5.2006
|
12.6.2006 |
|
13.6.2006 |
Introduced as The Constitution (One Hundred and Fifth Amendment) Bill 2006. |
||
|
24. |
The Micro, Small and Medium Enterprises Development Bill, 2006 |
12.5.2005 Lok Sabha |
18.5.2006
|
22.5.2006 |
16.6.2006 |
27 of 2006 |
16.6.2006 |
Introduced as The Small and Medium Enterprises Development Bill, 2005. |
||
|
25. |
The National Institute of Fashion Technology (Amendment) Bill, 2006. |
23.12.2005 Rajya Sabha |
16.05.2006 |
22.05.2006 |
13.7.2006 |
28 of 2006
|
14.7.2006 |
-
|
||
|
26. |
The Union Duties of Excise (Electricity) Distribution Repeal Bill, 2006
|
13.3.2006 Lok Sabha |
18.5.2006
|
23.5.2006 |
13.7.2006 |
29 of 2006
|
14.7.2006 |
Money Bill |
||
|
27. |
The Taxation Laws (Amendment) Bill, 2006 |
12.5.2005 Lok Sabha |
17.5.2006
|
22.5.2006 |
13.7.2006 |
30 of 2006 |
14.7.2006 |
Money Bill |
YOGENDRA NARAIN,
Secretary-Genera