Statement showing Bills passed by the Houses of Parliament during the Two Hundred and Sixth session (2005) of the Rajya Sabha and Assented to by the President.

Sl.

No.

Title of the Bill

Date on, and House in which introduced

Date on which passed by the originating House

Date on which passed/ret- urned by the other House

Date of  President’s Assent

Act No.

Date of Publicat-ion in the Gazette

Remarks

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2

3

4

5

6

7

8

9

1.

The Punjab General Sales Tax (As in force in the Union Territory of Chandigarh) Bill, 2005.

25.8.2005

Lok Sabha

29.11.2005

7.12.2005

14.12.2005

48 of 2005

15.12.2005

Money Bill

2.

The National Tax Tribunal Bill, 2005.

6.12.2005

Lok Sabha

29.11.2005

7.12.2005

20.12.2005

49 of 2005

21.12.2005

3.

The State Emblem of India (Prohibition of Improper Use) Bill, 2005.

10.12.2005

Lok Sabha

6.12.2005

12.12.2005

20.12.2005

50 of 2005

21.12.2005

2

4.

The Prevention of Insults to National Honour (Amendment) Bill, 2005.

22.8.2005

Lok Sabha

6.12.2005

12.12.2005

20.12.2005

51 of 2005

21.12.2005

5.

The Appropriation (Railways) No.5 Bill, 2005.

12.12.2005   Lok Sabha

12.12.2005

15.12.2005

20.12.2005

52 of 2005

21.12.2005

Money Bill

6.

The Disaster Management Bill, 2005.

11.5.2005   Rajya  Sabha

28.11.2005

12.12.2005

23.12.2005

53 of 2005

26.12.2005

7.

The Manipur University Bill, 2005.

25.11.2005 Rajya Sabha

30.11.2005

13.12.2005

28.12.2005

54 of 2005

29.12.2005

The Bill was introduced as the Manipur University (No.2) Bill, 2005.  It  replaced an Ordinance on the subject.

3

8.

The Taxation Laws (Amendment) Bill, 2005.

6.12.2005

Lok  Sabha

14.12.2005

20.12.2005

28.12.2005

55 of 2005

29.12.2005

Money Bill

The Bill was introduced as the Taxation Laws (Second Amendm-ent) Bill, 2005.  It replaced an Ordinance on the subject.

9.

The Appropriation (No.5) Bill, 2005.

15.12.2005 Lok Sabha

15.12.2005

20.12.2005

28.12.2005

56 of 2005

29.12.2005

Money Bill

10.

The Andhra Pradesh Legislative Council  Bill, 2005.

16.12.2004  Lok Sabha

15.12.2005

20.12.2005

11.1.2006

1 of 2006

12.1.2006

4

11.

22.8.2003   Rajya  Sabha

13.12.2005

22.12.2005

11.1.2006

2 of 2006

12.1.2006

12.

15.12.2002  Lok  Sabha

20.12.2005

21.12.2005

16.1.2006

3 of 2006

17.1.2006

Money Bill

13.

The Commissions for Protection of Child Rights  Bill, 2005.

2.5.2005   Lok Sabha

21.12.2005

22.12.2005

20.1.2006

4 of 2006

20.1.2006

5

14.

*The Constitution (Ninety-third Amendment) Bill, 2005.

20.12.2005  Lok Sabha

21.12.2005

22.12.2005

20.1.2006

20.1.2006

*The Bill was introduced as the Constitut-ion (One Hundred and Fourth  Amendm-ent) Bill 2005 .