Statement showing Bills passed by the Houses of Parliament during the Two Hundred and Fifth session (2005) of the Rajya Sabha and Assented to by the President.
|
Sl. No. |
Title of the Bill |
Date on, and House in which introduced |
Date on which passed by the originating House |
Date on which passed/ret- urned by the other House |
Act No. |
Date of Publica-tion in the Gazette |
Remarks
|
|
|
1 |
2 |
3 |
4 |
5 |
6 |
7 |
8 |
9 |
|
1. |
The Citizenship (Amendment) Bill, 2005. |
26.7.2005 Rajya Sabha |
29.7.2005 |
16.8.2005 |
24.8.2005 |
32 of 2005 |
25.8.2005 |
Bill replacing Ordinance on the subject. |
|
2. |
The Bihar Appropriation (Vote on Account) Bill, 2005. |
5.8.2005 Lok Sabha |
5.8.2005 |
16.8.2005 |
24.8.2005 |
33 of 2005 |
25.8.2005 |
Money Bill
|
|
3. |
The Appropriation (No.3) Bill, 2005. |
8.8.2005 Lok Sabha |
24.8.2005 |
34 of 2005 |
25.8.2005 |
Money Bill
|
||
|
4. |
The Appropriation (No.4) Bill, 2005. |
8.8.2005 Lok Sabha |
24.8.2005 |
35 of 2005 |
25.8.2005 |
Money Bill
|
||
|
5. |
The Appropriation (Railways) No.3 Bill, 2005. |
11.8.2005 Lok Sabha |
36 of 2005 |
26.8.2005
|
Money Bill
|
|||
|
6. |
The Appropriation (Railways) No.4 Bill, 2005. |
11.8.2005 Lok Sabha |
37 of 2005 |
26.8.2005
|
Money Bill
|
|||
|
7. |
The Displaced Persons Claims and Other Laws Repeal Bill, 2005. |
6.12.2004 Rajya Sabha |
5.9.2005 |
38 of 2005 |
6.9.2005 |
|
||
|
8. |
The Hindu Succession (Amendment) Bill, 2005. |
20.12.2004 Rajya Sabha |
5.9.2005 |
39 of 2005 |
6.9.2005 |
|
||
|
9. |
The Sree Chitra Tirunal Institute for Medical Science and Technology, Trivandrum (Amendment) Bill, 2005. |
8.8.2005 Rajya Sabha |
5.9.2005 |
40 of 2005 |
6.9.2005 |
|
||
|
10. |
The Payment of Wages (Amendment) Bill, 2005. |
16.5.2002 Rajya Sabha |
2.12.2004 *24.8.2005 |
17.8.2005 |
5.9.2005 |
41 of 2005 |
6.9.2005 |
*Amendm-ents made by the Lok Sabha were agreed to by Rajya Sabha. |
|
11. |
The National Rural Employment Guarantee Bill, 2005. |
21.12.2004 Lok Sabha |
24.8.2005 |
5.9.2005 |
42 of 2005 |
6.9.2005 |
|
|
|
12. |
The Protection of Woman from Domestic Violence Bill, 2005. |
22.8.2005 Lok Sabha |
24.8.2005 |
29.8.2005 |
13.9.2005 |
43 of 2005 |
14.9.2005 |
|
|
13. |
The Immigration (Carrier’s Liablity) Amendment Bill, 2005. |
8.8.2005 Rajya Sabha |
15.9.2005 |
44 of 2005 |
16.9.2005 |
|
||
|
14. |
8.8.2005 Rajya Sabha |
15.9.2005 |
45 of 2005 |
16.9.2005 |
|
|||
|
15. |
The High Court and Supreme Court Judges (Salaries and Conditions of Service) Amendment Bill, 2005. |
12.5.2005 Lok Sabha |
30.8.2005 |
15.9.2005 |
46 of 2005 |
16.9.2005 |
Money Bill
|
|
|
16. |
The Railways (Amendment) Bill, 2005. |
20.12.2004 Rajya Sabha |
30.8.2005 |
15.9.2005 |
47 of 2005 |
16.9.2005 |
|
YOGENDRA NARAIN,