Statement showing Bills passed by the Houses of Parliament during the Two Hundred and Fourth session (2005) of the Rajya Sabha and Assented to by the President

 

Sl.

No.
Title of the Bill

Date on, and House in which introduced

Date on which passed by the originating House

Date on which passed/re-turned by the other House

Date of  President’s Assent

Act No.

Date of Publicat-ion in the Gazette

Remarks

 

 

1.

The Appropriation (Railways) Vote on Account Bill, 2005.

 

15.3.2005   Lok Sabha

 
 
15.03.2005

17.03.2005

23.03.2005

6 of 2005

24.03.2005

Money Bill

 

2.

The Appropriation (Railways) Bill, 2005.

15.3.2005   Lok Sabha

15.03.2005

17.03.2005

23.03.2005

7 of 2005

24.03.2005

Money Bill

 

 
 
3.

The Appropriation (Vote on Account) Bill, 2005.

17.3.2005   Lok Sabha

17.03.2005

18.03.2005

23.03.2005

8 of 2005

24.03.2005

Money Bill

 

4.

The Appropriation Bill, 2005.

17.3.2005   Lok Sabha

17.03.2005

18.03.2005

23.03.2005

9 of 2005

24.03.2005

 

Money Bill

 

5.

The Goa Appropriation (Vote on Account) Bill, 2005.

18.3.2005   Lok Sabha

18.03.2005

19.03.2005

24.03.2005

10 of 2005

24.03.2005

Money Bill

 

6.

The Goa Appropriation Bill, 2005.

18.3.2005   Lok Sabha

18.03.2005

19.03.2005

24.03.2005

11 of 2005

24.03.2005

Money Bill

 

 
 
7.

The Bihar Appropriation (Vote on Account) Bill, 2005.

 

19.3.2005   Lok Sabha

19.03.2005

21.03.2005

24.03.2005

12 of 2005

24.03.2005

Money Bill

 

8.

The Bihar Appropriation Bill, 2005.

19.3.2005   Lok Sabha

19.03.2005

21.03.2005

24.03.2005

13 of 2005

24.03.2005

Money Bill

 

9.

The Parel Investments and Trading Private Limited and Domestic Gas Private Limited (Taking over of Management) Repeal Bill, 2005.

20.12.2004   Rajya Sabha

17.03.2005

23.03.2005

31.03.2005

14 of 2005

12.1.2005

 

10.

The Patents (Amendment) Bill, 2005.

18.3.2005   Lok Sabha

22.03.2005

23.03.2005

4.04.2005

15 of 2005

5.04.2005

Bill replacing Ordinance on the subject.

11.

The Appropriation (Railways) No. 2 Bill, 2005.

20.04.2005   Lok Sabha

20.04.2005

27.04.2005

7.05.2005

16 of 2005

9.05.2005

Money Bill

 

12.

The Appropriation (No.2) Bill, 2005.

27.04.2005   Lok Sabha

27.04.2005

29.04.2005

7.05.2005

17 of 2005

9.05.2005

Money Bill

 

13.

The Finance Bill, 2005.

28.02.2005   Lok Sabha

2.05.2005

5.05.2005

13.05.2005

18 of 2005

13.05.2005

Money Bill

 

14.

The Government of Union Territories and the Government of National Capital Territory of Delhi (Amendment) Bill, 2005.

10.03.2005   Lok Sabha

3.05.2005

5.05.2005

21.05.2005

19 of 2005

24.05.2005

 

15.

The Prevention of Money-Laundering (Amendment) Bill, 2005.

29.04.2005   Lok Sabha

6.05.2005

11.05.2005

21.05.2005

20 of 2005

24.05.2005

 

16.

The Weapons of Mass Destruction and Their Delivery Systems (Prohibition of Unlawful Activities) Bill, 2005.

 

10.05.2005   Lok Sabha

12.05.2005

13.05.2005

6.06.2005

21 of 2005

7.06.2005

 

17.

The Right to Information Bill, 2005.

23.12.2004   Lok Sabha

11.05.2005

12.05.2005

15.06.2005

22 of 2005

21.06.2005

 

18.

The Navy (Amendment) Bill, 2005.

12.03.1997   Rajya Sabha

28.04.2005

4.05.2005

23.06.2005

23 of 2005

23.06.2005

 

19.

The Coastal Aquaculture Authority Bill, 2005.

20.12.2004   Rajya Sabha

3.05.2005

5.05.2005

23.06.2005

24 of 2005

23.06.2005

 

20.

The Code of Criminal Procedure (Amendment) Bill, 2005.

9.05.1994   Rajya Sabha

4.05.2005

9.05.2005

23.06.2005

25 of 2005

23.06.2005

 

21.

The University of Allahabad Bill, 2005.

20.12.2004   Rajya Sabha

6.05.2005

11.05.2005

23.06.2005

26 of 2005

23.06.2005

 

22.

The Bihar Value Added Tax Bill, 2005.

 

 

10.05.2005   Lok Sabha

11.05.2005

12.05.2005

23.06.2005

27 of 2005

23.06.2005

Money Bill

 

23.

The Special Economic Zones Bill, 2005.

9.05.2005   Lok Sabha

11.05.2005

*12.05.2005

12.05.2005

23.06.2005

28 of 2005

23.06.2005

*Amendments made by the Rajya Sabha were agreed to by the Lok Sabha.

24.

The Private Security Agencies (Regulation) Bill, 2005.

21.04.2005   Rajya Sabha

10.05.2005

12.05.2005

23.06.2005

29 of 2005

23.06.2005

 

25.

The Credit Information Companies (Regulation) Bill, 2005.

6.12.2004   Rajya Sabha

9.05.2005

13.05.2005

23.06.2005

30 of 2005

23.06.2005

 

26.

The Hire-purchase (Repeal) Bill, 2005.

21.03.2005   Rajya Sabha

20.04.2005

13.05.2005

23.06.2005

31 of 2005

23.06.2005