|
Sl. No. |
Title of the Bill |
Date on, and House in which introduced |
Date on which passed by the originating House |
Date on which passed/re-turned by the other House |
Act No. |
Date of Publication in the Gazette |
Remarks
|
|
|
1 |
2 |
3 |
4 |
5 |
6 |
7 |
8 |
9 |
|
1. |
The Banking Regulation (Amendment) and Miscellaneous Provisions Bill, 2004. |
1.12.2004 |
2.12.2004 |
6.12.2004 |
20.12.2004 |
24 of 2004 |
21.12.2004 |
Bill replacing Ordinance on the subject. |
|
2. |
The Customs and Central Excise Laws (Repeal) Bill, 2004. |
23.8.2004 Lok Sabha |
6.12.2004 |
21.12.2004 |
25 of 2004
|
22.12.2004 |
Money Bill |
|
|
3. |
The Prevention of Terrorism (Repeal) Bill, 2004. |
2.12.2004 Lok Sabha |
6.12.2004 |
9.12.2004 |
21.12.2004 |
26 of 2004
|
22.12.2004 |
Bill replacing Ordinance on the subject. |
|
4. |
The Appropriation (Railways) No.4 Bill, 2004. |
8.12.2004 Lok Sabha |
21.12.2004 |
27 of 2004
|
22.12.2004 |
Money Bill |
||
|
5. |
The Special Tribunals (Supplementary Provisions) Repeal Bill, 2004. |
10.12.2004 Lok Sabha |
28 of 2004 |
|
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|
6. |
The Unlawful Activities (Prevention) Amendment Bill, 2004. |
2.12.2004 Lok Sabha |
29 of 2004 |
Bill replacing Ordinance on the subject. |
||||
|
7. |
The Enforcement of Security Interest and Recovery of Debts Laws (Amendment) Bill, 2004. |
6.12.2004 Lok Sabha |
30 of 2004 |
Bill replacing Ordinance on the subject. |
||||
|
8. |
The Securities Laws (Amendment) Bill, 2004 |
6.12.2004 Lok Sabha |
1 of 2005 |
- do - |
||||
|
9. |
The National Commission for Minority Educational Institutions Bill, 2004. |
7.12.2004 Lok Sabha |
2 of 2005 |
- do - |
||||
|
10. |
The Appropriation (No.4) Bill, 2004. |
21.12.2004 Lok Sabha |
3 of 2005 |
Money Bill |
||||
|
11. |
The Delegated Legislation Provisions (Amendment) Bill, 2004. |
7.12.2004 Rajya Sabha |
4 of 2005 |
|
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|
12. |
The Central Excise Tariff (Amendment) Bill, 2004. |
16.8.2004 Lok Sabha |
5 of 2005 |
Money Bill |
YOGENDRA NARAIN,