Statement showing Bills passed by the Houses of Parliament during the Two Hundredth Session (2003-04) of the Rajya Sabha and Assented to by the President.

 

Sl.

No.
Title of the Bill

Date on, and House in which introduced

Date on which passed by the originating House

Date on which passed/re-turned by the other House

Date of President’s Assent

Act No.

Date of Publicat-ion in the Gazette

Remarks

 

 

1.

The Marriage Laws (Amendment) Bill, 2003.

9.5.2003

Rajya Sabha

29.7.2003

9.12.2003

23.12.2003

50 of 2003

23.12.2003

 

2.

The Railways  (Second Amendment) Bill, 2003.

9.5.2003

Rajya Sabha

10.12.2003

15.12.2003

23.12.2003

51 of 2003

 

23.12.2003

 

3.

The Railway Protection Force (Amendment) Bill, 2003.

9.5.2003

Rajya Sabha

10.12.2003

15.12.2003

23.12.2003

52 of 2003

 

23.12.2003

 

4.

The Industrial Development Bank (Transfer of Undertakings) and Repeal Bill, 2003.

4.12.2002   Lok  Sabha

8.12.2003

15.12.2003

30.12.2003

53 of 2003

 

31.12.2003

 

5.

The Taxation Laws (Amendment) Bill, 2003.

5.12.2003   Lok  Sabha

9.12.2003

16.12.2003

30.12.2003

54 of 2003

 

31.12.2003

Money Bill

6.

The Appropriation (No.5) Bill, 2003.

 

17.12.2003

Lok  Sabha

17.12.2003

22.12.2003

30.12.2003

55 of 2003

31.12.2003

Money Bill

7.

The Railways (Amendment) Bill, 2003.

2.5.2003   Rajya  Sabha

31.7.2003

15.12.2003

30.12.2003

56 of 2003

 

31.12.2003

 

8.

The Electricity (Amendment) Bill, 2003.

5.12.2003 Rajya  Sabha

8.12.2003

18.12.2003

30.12.2003

57 of 2003

 

31.12.2003

 

9.

The Indian Medicine Central Council (Amendment) Bill, 2003.

5.12.2003 Rajya  Sabha

5.12.2003

19.12.2003

30.12.2003

58 of 2003

 

31.12.2003

Bill replaced an Ordinance on the subject.

10.

The Merchant Shipping (Amendment) Bill, 2003.

5.5.2003 Rajya  Sabha

30.7.2003

19.12.2003

30.12.2003

59 of 2003

 

31.12.2003

 

11.

The Sick Industrial Companies (Special Provisions) Repeal Bill, 2003.

30.8.2001

Lok Sabha

11.12.2003

 

16.12.2003

1.1.2004

1 of 2004

2.1.2004

 

12.

The Representation of the People (Second Amendment) Bill, 2003.

8.12.2003

Lok Sabha

9.12.2003

16.12.2003

1.1.2004

2 of 2004

2.1.2004

Bill replaced an Ordinance on the subject.

13.

The Delimitation (Amendment) Bill, 2003.

8.12.2003

Lok Sabha

9.12.2003

16.12.2003

1.1.2004

3 of 2004

2.1.2004

Bill replaced an Ordinance on the subject.

14.

The Constitution (Ninety-first Amendment) Bill, 2003.

5.5.2003

Lok Sabha

16.12.2003

18.12.2003

1.1.2004

 

2.1.2004

The Bill was introduced as the Constitut-ion (Ninety-seventh Amendme-nt) Bill, 2003.

15.

The Prevention of Terrorism (Amendment) Bill, 2003.

8.12.2003

Lok Sabha

16.12.2003

18.12.2003

2.1.2004

4 of 2004

5.1.2004

 

16.

The Constitution (Ninety-second Amendment) Bill, 2003.

18.8.2003

Lok Sabha

22.12.2003

23.12.2003

7.1.2004

 

8.1.2004

The Bill was introduced as the Constitut-ion (One-hundredth Amendme-nt) Bill, 2003.

5
 
17.

The Indian Council of World Affairs (Amendment) Bill, 2003.

7.4.2003

Lok Sabha

2.5.2003

22.12.2003*

17.12.2003

7.1.2004

5 of 2004

8.1.2004

*Amend-ments made by Rajya Sabha were agreed to by Lok Sabha.

18.

The Citizenship (Amendment) Bill, 2003.

9.5.2003 Rajya  Sabha

18.12.2003

22.12.2003

7.1.2004

6 of 2004

8.1.2004

 

19.

The Uttar Pradesh Reorganisation (Amendment) Bill, 2003.

18.12.2003

Lok Sabha

19.12.2003

22.12.2003

7.1.2004

7 of 2004

8.1.2004

 

20.

The Indian Telegraph (Amendment) Bill, 2003.

19.12.2003

Lok Sabha

22.12.2003

23.12.2003

9.1.2004

8 of 2004

12.1.2004

The Bill was introduced as the Indian Telegraph (Amendme-nt) No.2   Bill, 2003. Bill replaced an Ordinance on the subject.

21.

The Salary, Allowances and Pension of Members of Parliament (Amendment) Bill, 2003.

22.12.2003

Lok Sabha

22.12.2003

23.12.2003

9.1.2004

9 of 2004

12.1.2004

 

22.

The Constitution (Eighty-eighth Amendment) Bill, 2003.

7.3.2003

Lok Sabha

6.5.2003

8.5.2003

15.1.2004

 

16.1.2004

The Bill was introduced as the Constitut-ion (Ninety-fifth Amendme-nt) Bill, 2003. It was also ratified by not less than one-half of the State legislatures before Assent.

 
 
23.

The Appropriation (Railways) Bill, 2004.

3.2.2004

Lok Sabha

3.2.2004

4.2.2004

7.2.2004

10 of 2004

9.2.2004

Money Bill

24.

The Appropriation (Railways) No.2 Bill, 2004.

3.2.2004

Lok Sabha

3.2.2004

4.2.2004

7.2.2004

11 of 2004

9.2.2004

Money Bill

25.

The Appropriation (Railways) Vote on Account Bill, 2004.

3.2.2004

Lok Sabha

3.2.2004

4.2.2004

7.2.2004

12 of 2004

9.2.2004

Money Bill

26.

The Finance Bill, 2004.

3.2.2004

Lok Sabha

 

4.2.2004

5.2.2004

12.2.2004

13 of 2004

12.2.2004

Money Bill

27.

The Appropriation (Vote on Account) Bill, 2004.

4.2.2004

Lok Sabha

4.2.2004

5.2.2004

12.2.2004

14 of 2004

12.2.2004

Money Bill

28.

The Appropriation Bill, 2004.

4.2.2004

Lok Sabha

4.2.2004

5.2.2004

12.2.2004

15 of 2004

12.2.2004

Money Bill

29.

The Foreigners (Amendment) Bill, 2004.

28.7.1998

Rajya  Sabha

7.5.2003

4.2.2004*

30.1.2004

20.2.2004

16 of 2004

23.2.2004

*Amend-ments made by Lok Sabha were agreed to by Rajya Sabha.

30.

The British Statutes (Repeal) Bill, 2004.

15.12.2003

Rajya  Sabha

8.12.2003

4.2.2004*

3.2.2004

20.2.2004

17 of 2004

23.2.2004

*Amend-ments made by Lok Sabha were agreed to by Rajya Sabha.