|
Sl. No. |
Title of the Bill |
Date on, and House in which introduced |
Date on which passed by the originating House |
Date on which passed/re-turned by the other House |
Act No. |
Date of Publicat-ion in the Gazette |
Remarks
|
|
|
1. |
The Fiscal Responsibility and Budget Management Bill, 2003. |
20.12.2000 |
7.5.2003 |
29.7.2003 |
26.8.2003 |
39 of 2003 |
26.8.2003 |
|
|
2. |
The Representation of the People (Amendment) Bill, 2003. |
5.12.2001 |
18.8.2003 |
28.8.2003 |
40 of 2003
|
28.8.2003 |
|
|
|
The Appropriation (No.4) Bill, 2003. |
18.8.2003 Lok Sabha |
21.8.2003 |
28.8.2003 |
41 of 2003
|
28.8.2003 |
Money Bill |
||
|
4. |
The Appropriation (Railways) No.4 Bill, 2003. |
18.8.2003 Lok Sabha |
21.8.2003 |
28.8.2003 |
42 of 2003
|
28.8.2003 |
Money Bill |
|
|
5. |
The Airports Authority (Amendment) Bill, 2003. |
7.5.2003 Lok Sabha |
28.7.2003 |
7.9.2003 |
43 of 2003
|
8.9.2003 |
|
|
|
6. |
The Sixth Schedule to the Constitution (Amendment) Bill, 2003.
|
9.5.2003 |
6.8.2003 |
19.8.2003 |
7.9.2003 |
44 of 2003 |
8.9.2003 |
|
|
7. |
The Central Vigilance Commission Bill, 2003. |
20.12.1999 Lok Sabha |
11.9.2003 |
45 of 2003
|
12.9.2003 |
* Amend-ments made by the Rajya Sabha were agreed to by the Lok Sabha. |
||
|
8. |
The Election and Other Related Laws (Amendment) Bill, 2003. |
13.3.2003 Lok Sabha |
11.9.2003 |
46 of 2003
|
12.9.2003 |
|
||
|
9. |
The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2003. |
5.8.2003 Lok Sabha |
19.9.2003 |
47 of 2003
|
19.9.2003 |
|
||
|
10. |
The National Bank for Agriculture and Rural Development (Amendment) Bill, 2003. |
7.8.2003 Lok Sabha |
19.9.2003 |
48 of 2003
|
19.9.2003 |
|
||
|
11. |
The Repatriation of Prisoners Bill, 2003. |
9.5.2003 |
1.8.2003
|
49 of 2003 |
|
|||
|
12. |
*The Constitution (Ninety-fourth Amendment) Bill, 2002. |
20.12.2002 |
8.8.2003 |
|
* The Bill became the Constitut-ion (Eighty-ninth Amendme-nt) Act, 2003 after Assent. |
|||
|
13. |
*The Constitution (Ninety-ninth Amendment) Bill, 2003. |
9.5.2003 |
8.8.2003 |
|
* The Bill became the Constitut-ion (Ninetieth Amendme-nt) Act, 2003 after Assent. |