Sl.

No

Title of the Bill

Date on, and House in which introduce

Date on which passed by the originating House

Date on which passed/re-turned by the other House

Date of  President’s Assent

Act No.

Date of Publicat-ion in the Gazette

Remarks

1.

The Water (Prevention of Control of Pollution) Cess (Amendment) Bill, 2003.

15.12.2000

Lok Sabha

18.2.2003

26.2.2003

13.3.2003

19 of 2003

17.3.2003

Money Bill

2.

The Special Protection Group (Amendment) Bill, 2003.

28.11.2002

Lok  Sabha

20.2.2003

27.2.2003

13.3.2003

20 of 2003

17.3.2003

3.

The Appropriation (Railways) Vote on Account Bill, 2003.

6.3.2003   Lok Sabha

6.3.2003

7.3.2003

13.3.2003

21 of 2003

17.3.2003

Money Bill

4.

The Appropriation (Railways) Bill, 2003.

6.3.2003   Lok  Sabha

6.3.2003

7.3.2003

13.3.2003

22 of 2003

17.3.2003

Money Bill

5.

The Appropriation (Railways) No. 2 Bill, 2003.

6.3.2003   Lok  Sabha

6.3.2003

7.3.2003

13.3.2003

23 of 2003

17.3.2003

Money Bill

6.

The Election Laws (Amendment) Bill, 2003.

9.12.1999

Lok  Sabha

19.2.2003

27.2.2003

22.3.2003

24 of 2003

24.3.2003

7.

The Customs Tariff (Amendment) Bill, 2003.

3.3.2003   Lok Sabha

3.3.2003

10.3.2003

27.3.2003

25 of 2003

27.3.2003

Money Bill

8.

The Appropriation (Vote on Account) Bill, 2003.

11.3.2003 Lok Sabha

11.3.2003

13.3.2003

27.3.2003

26 of 2003

28.3.2003

Money Bill

9.

The Appropriation  Bill, 2003.

11.3.2003

Lok Sabha

11.3.2003

13.3.2003

27.3.2003

27 of 2003

28.3.2003

Money Bill

10.

The Appropriation  (No.2) Bill, 2003.

11.3.2003

Lok Sabha

11.3.2003

13.3.2003

27.3.2003

28 of 2003

28.3.2003

Money Bill

11.

The Banking Service Commission (Repeal) Bill, 2003.

23.4.2002

 Lok Sabha

9.5.2002

21.4.2003*

19.2.2003

30.4.2003

29 of 2003

1.5.2003

*Amendm-ents made by the Rajya Sabha considered and agreed to by the Lok Sabha

12.

The Appropriation Railways (No. 3) Bill, 2003.

21.4.2003

Lok Sabha

21.4.2003

23.4.2003

30.4.2003

30 of 2003

1.5.2003

Money Bill

13.

The Prevention of Insults to National  Honour (Amendment) Bill, 2003.

7.3.2003

Lok Sabha

8.4.2003

23.4.2003

8.5.2003

31 of 2003

9.5.2003

14.

The Finance Bill, 2003.

28.2.2003 Lok Sabha

30.4.2003

6.5.2003

14.5.2003

32 of 2003

14.5.2003

Money Bill

15.

The Appropriation  (No.3) Bill, 2003.

25.4.2003 Lok Sabha

25.4.2003

6.5.2003

14.5.2003

33 of 2003

14.5.2003

Money Bill

16.

The Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation on Trade and Commerce, Production, Supply and Distribution) Bill, 2003.

7.3.2001 Rajya Sabha

9.4.2003

30.4.2003

18.5.2003

34 of 2003

19.5.2003

17.

The Delhi High Court (Amendment) Bill, 2003.

21.2.2003 Lok Sabha

5.5.2003

7.5.2003

25.5.2003

35 of 2003

26.5.2003

18.

The Electricity  Bill, 2003.

30.8.2001 Lok Sabha

9.4.2003

5.5.2003

26.5.2003

36 of 2003

2.6.2003

19.

The Essential Commodities (Amendment) Bill, 2003.

13.3.2003

Rajya Sabha

8.4.2003

8.5.2003

1.6.2003

37 of 2003

2.6.2003

20.

The Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Amendment Bill, 2003.

8.3.2002

Lok Sabha

5.5.2003

7.5.2003

1.6.2003

38 of 2003

2.6.2003

*The Constitution (Ninety-sixth Amendment) Bill, 2003.

2.5.2003

Lok Sabha

6.5.2003

8.5.2003

22.6.2003

24.6.2003

* The Bill became the Constitut-ion (Eighty-seventh Amendm-ent) Act, 2003 after assent.