Statement showing Bills passed by the Houses of Parliament during the Hundred and Ninety-seventh Session of the Rajya Sabha and Assented to by the President.

 

Sl.

No.

Title of the Bill

Date on, and House in which introduced

Date on which passed by the originating House

Date on which passed/ turned by the other House

Date of  President’s Assent

Act No.

Date of Publicat-ion in the Gazette

Remarks

 

 

1.

The Petroleum (Berar Extension) Repeal Bill, 2002.

 

24.4.2002

Rajya Sabha

30.7.2002

18.11.2002

27.11.2002

50 of 2002

28.11.2002

 

2.

The Homoeopathy Central Council (Amendment) Bill, 2002.

24.4.2002

Rajya Sabha

16.7.2002

22.11.2002

8.12.2002

51 of 2002

 

9.12.2002

 

3.

The Indian Medicine Central Council (Amendment) Bill, 2002.

24.7.2002 Rajya Sabha

30.7.2002

26.11.2002

8.12.2002

52 of 2002

 

9.12.2002

 

4.

The Imperial Library (Indenture Validation) Repeal Bill, 2002.

22.7.2002 Lok  Sabha

30.7.2002

20.11.2002

9.12.2002

53 of 2002

 

10.12.2002

 

5.

$The Constitution (Ninety-third Amendment) Bill, 2001.

26.11.2001  Lok  Sabha

28.11.2001

27.11.2002*

 

14.5.2002

12.12.2002

 

 

13.12.2002

* Amend- ments made by the Rajya Sabha agreed to by the Lok Sabha.

$ The Bill became the Constitution (Eighty-sixth Amendment) Act, 2002 after assent.

3

 

6.

The Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Bill, 2002.

19.7.2002

Lok  Sabha

21.11.2002

26.11.2002

17.12.2002

54 of 2002

18.12.2002

 

7.

The Negotiable Instruments (Amendment and Miscellaneous Provisions) Bill, 2002.

 

 

 

 

 

19.7.2002 Lok Sabha

21.11.2002

26.11.2002

17.12.2002

55 of 2002

 

18.12.2002

 

8.

The Salaries and Allowances of Officers of Parliament and Leaders of Opposition (Second Amendment) Bill, 2002.

21.11.2002 Lok Sabha

22.11.2002

26.11.2002

17.12.2002

56 of 2002

 

18.12.2002

 

9.

The Mysore State Legislature (Delegation of Powers) Repeal Bill, 2002.

21.11.2002

Lok Sabha

3.12.2002

 

5.12.2002

17.12.2002

57 of 2002

 

18.12.2002

 

10.

The Unit Trust of India (Transfer of Undertaking and Repeal)  Bill, 2002.

 

 

 

 

25.11.2002

 Lok Sabha

28.11.2002

3.12.2002

17.12.2002

58 of 2002

 

18.12.2002

 

11.

The Securities and Exchange Board of India (Amendment) Bill, 2002.

25.11.2002

 Lok Sabha

27.11.2002

2.12.2002

17.12.2002

59 of 2002

 

18.12.2002

 

12.

The Delhi Metro Railway (Operation and Maintenance) Bill, 2002.

 

21.11.2002

 Lok Sabha

25.11.2002

2.12.2002

17.12.2002

60 of 2002

 

18.12.2002

 

13.

*The Constitution (Scheduled Castes) Orders (Second Amendment) Bill, 2002.

 

 

 

 

31.8.2001

 Lok Sabha

30.7.2002

20.11.2002

17.12.2002

61 of 2002

 

18.12.2002

*The Bill was introduced as the Constitution (Scheduled Castes) Orders (Amend-ment) Bill, 2001.

14.

The Consumer Protection (Amendment) Bill, 2002.

26.4.2001 Rajya Sabha

11.3.2002

22.11.2002*

30.7.2002

17.12.2002

62 of 2002

 

18.12.2002

*Amend-ments made by the Lok Sabha considered and agreed to by the Rajya Sabha.

15.

The Merchant Shipping (Amendment) Bill, 2002.

30.7.2002 Rajya Sabha

20.11.2002

3.12.2002

17.12.2002

63 of 2002

 

18.12.2002

 

16.

The Medical Termination of Pregnancy (Amendment) Bill, 2002.

6.5.2002 Rajya Sabha

17.7.2002

5.12.2002

18.12.2002

64 of 2002

 

19.12.2002

 

17.

The Countess of Dufferin’s Fund (Repeal) Bill, 2002.

 

 

20.11.2002 Rajya Sabha

29.11.2002

5.12.2002

18.12.2002

65 of 2002

 

19.12.2002

 

18.

The Prevention of Food Adulteration (Extension to Kohima and Mokokchung Districts) Repeal Bill, 2002.

17.7.2002 Rajya Sabha

26.7.2002

5.12.2002

18.12.2002

66 of 2002

 

19.12.2002

 

19.

The Appropriation (Railways) No.5 Bill, 2002.

2.12.2002

 Lok Sabha

2.12.2002

12.12.2002

20.12.2002

67 of 2002

 

23.12.2002

Money Bill

20.

The North-Eastern Council (Amendment) Bill, 2002.

8.12.1998 Rajya Sabha

29.11.2002

11.12.2002

20.12.2002

68 of 2002

 

23.12.2002

 

21.

The Suppression of Unlawful Acts Against Safety of Maritime Navigation and Fixed Platforms on Continental Shelf Bill, 2002.

18.7.2002 Rajya Sabha

21.11.2002

10.12.2002

20.12.2002

69 of 2002

 

23.12.2002

 

22.

The Refugee Relief Taxes (Abolition) Repeal Bill, 2002.

13.5.2002

 Lok Sabha

29.11.2002

9.12.2002

24.12.2002

70 of 2002

 

24.12.2002

 

23.

The Appropriation (No.6) Bill, 2002.

11.12.2002

 Lok Sabha

11.12.2002

17.12.2002

25.12.2002

71 of 2002

 

27.12.2002

Money Bill

24.

*The Representation of the People (Third Amendment) Bill, 2002.

25.11.2002

 Lok Sabha

17.12.2002

19.12.2002

28.12.2002

72 of 2002

 

28.12.2002

* The Bill introduced as the Representa-tion of the People (Amend-ment) Bill, 2002.

25.

*The Companies (Amendment) Bill, 2002.

31.8.2001

 Lok Sabha

10.12.2002

17.12.2002

31.12.2002

1 of 2003

 

1.1.2003

*The Bill introduced as the Companies (Second Amendment) Bill, 2001.

26.

The Cable Television Networks (Regulation) Amendment Bill, 2002.

14.5.2002

 Lok Sabha

15.5.2002

10.12.2002

31.12.2002

2 of 2003

 

1.1.2003

 

27.

The Transfer of Property (Amendment) Bill, 2002.

28.11.2002

 Lok Sabha

12.12.2002

16.12.2002

31.12.2002

3 of 2003

 

1.1.2003

 

28.

The Indian Evidence (Amendment) Bill, 2002.

28.11.2002

 Lok Sabha

9.12.2002

16.12.2002

31.12.2002

4 of 2003

 

1.1.2003

 

29.

The Freedom of Information Bill, 2002.

25.7.2000

 Lok Sabha

3.12.2002

16.12.2002

6.1.2003

5 of 2003

 

7.1.2003

 

30.

*The Representation of the People (Second Amendment) Bill, 2002.

12.12.2002 Rajya Sabha

16.12.2002

20.12.2002

6.1.2003

6 of 2003

 

7.1.2003

*The Bill introduced as the Representa-tion of the People (Third Amendment) Bill, 2002.

31.

The High Court Judges (Salaries and Conditions of Service) Amendment Bill, 2002.

2.8.2002

Lok  Sabha

29.11.2002

11.12.2002

7.1.2003

7 of 2003

 

7.1.2003

Money Bill

 

32.

*The Supreme Court Judges (Salaries and Conditions of Service) Amendment Bill, 2002.

2.8.2002

Lok  Sabha

29.11.2002

11.12.2002

7.1.2003

8 of 2003

 

7.1.2003

Money Bill

*The Bill introduced as the Supreme Court Judges (Salaries and Conditions of Service) Second Amend-ment Bill, 2002.

33.

*The Representation of the People (Amendment) Bill, 2002.

29.11.2002 Lok  Sabha

12.12.2002

16.12.2002

7.1.2003

9 of 2003

 

7.1.2003

*The Bill introduced as the Representa-tion of the People (Second Amendment) Bill, 2002.

34.

*The Scheduled Castes and Scheduled Tribes Orders (Amendment) Bill, 2002.

2.8.2002

Lok Sabha

18.12.2002

19.12.2002

7.1.2003

10 of 2003

 

8.1.2003

*The Bill introduced as the Scheduled Castes and Scheduled Tribes Orders (Second Amendment) Bill, 2002

 

35.

*The Companies (Second Amendment) Bill, 2002.

30.8.2001 Lok Sabha

10.12.2002

17.12.2002

13.1.2003

11 of 2003

 

14.1.2003

*The Bill introduced as the Compan-ies (Amend-ment) Bill, 2001.

36.

The Competition Bill, 2002.

 

 

6.8.2001

Lok Sabha

16.12.2002

20.12.2002

13.1.2003

12 of 2003

 

14.1.2003

 

37.

The Control of National Highways (Land and Traffic) Bill, 2002.

 

9.12.2002 Lok Sabha

16.12.2002

18.12.2002

14.1.2003

13 of 2003

 

15.1.2003

 

38.

The Pre-Natal Diagnostic Techniques (Regulation and Prevention of Misuse) Amendment Bill, 2002.

25.7.2002 Rajya Sabha

11.12.2002

20.12.2002

17.1.2003

14 of 2003

 

20.1.2003

 

39.

The Prevention of Money Laundering Bill, 2002.

 

 

 

 

29.10.1999 Lok Sabha

2.12.1999

28.11.2002*

25.7.2002

17.1.2003

15 of 2003

 

20.1.2003

*Amend-ments made by the Rajya Sabha considered and agreed to by the Lok Sabha.

40.

The Wild Life Protection (Amendment) Bill, 2002.

20.11.2002 Rajya Sabha

9.12.2002

19.12.2002

17.1.2003

16 of 2003

 

20.1.2003

 

 

41.

The Offshore Areas Mineral (Development and Regulation) Bill, 2002.

31.8.2001 Lok Sabha

18.6.2002

9.12.2002

30.1.2003

17 of 2003

 

31.1.2003

 

42.

The Biological Diversity Bill, 2002.

15.5.2000 Lok Sabha

2.12.2002

11.12.2002

5.2.2003

18 of 2003

 

5.2.2003