Statement showing Bills passed by the Houses of Parliament during the Hundred and Ninety-sixth Session of the Rajya Sabha and

Statement showing Bills passed by the Houses of Parliament during the Hundred and Ninety-sixth Session of the Rajya Sabha and Assented to by the President.

No.	Title of the Bill	Date on, and House in which introduced	Date on which passed by the originat-ing House	Date on which passed/retu-rned by the other House	Date of Preside-nt’s Assent	Act No.	Date of Publica-tion in the Gazette	Remarks
1.	The General Insurance Business (Nationalisation) Amendment Bill, 2002.	12.3.2001 Lok Sabha	9.5.2002	30.7.2002	7.8.2002	40 of 2002	7.8.2002
2.	The Delhi Municipal Corporation (Validation of Electricity Tax) Act and Other Laws (Repeal) Bill, 2002.	10.5.2002 Lok Sabha	18.7.2002	30.7.2002	8.8.2002	41 of 2002	9.8.2002
3.	The Insurance (Amendment) Bill, 2002.	16.8.2001 Lok Sabha	15.5.2002	30.7.2002	9.8.2002	42 of 2002	10.8.2002
4.	The Delhi University (Amendment) Bill, 2002.	13.3.2002 Rajya Sabha	17.7.2002	30.7.2002	12.8.2002	43 of 2002	12.8.2002
5.	The Coast Guard (Amendment) Bill, 2002.	28.11.2001 Rajya Sabha	17.7.2002	1.8.2002	12.8.2002	44 of 2002	12.8.2002
6.	The National Co-operative Development Corporation (Amendment)Bill, 2002.	25.8.1995 Rajya Sabha	17.7.2002	2.8.2002	14.8.2002	45 of 2002	16.8.2002
7.	The Appropriation (No.4) Bill, 2002.	31.7.2002 Lok Sabha	31.7.2002	*	31.8.2002	46 of 2002	2.9.2002	Money Bill
8.	The Appropriation (No.5) Bill, 2002.	31.7.2002 Lok Sabha	31.7.2002	*	31.8.2002	47 of 2002	2.9.2002	Money Bill
9.	The Appropriation (Railways) No.3 Bill, 2002.	9.8.2002 Lok Sabha	9.8.2002	*	6.9.2002	48 of 2002	7.9.2002	Money Bill
10.	The Appropriation (Railways) No.4 Bill, 2002.	9.8.2002 Lok Sabha	9.8.2002	*	6.9.2002	49 of 2002	7.9.2002	Money Bill

* The Bills could not be considered by the Rajya Sabha and were deemed to have been passed by the Houses of Parliament under provision of Article 109 (5) of the Constitution