Statement showing Bills passed by the Houses of Parliament during the Hundred and Ninety-fifth Session of the Rajya Sabha and

Statement showing Bills passed by the Houses of Parliament during the Hundred and Ninety-fifth Session of the Rajya Sabha and Assented to by the President.

Sl. No.		Title of the Bill	Date on, and House in which introduced	Date on which passed by the originating chamber	Date on which passed/returned by the other House	Date of President’s Assent		Act No.	Date of Publication in the Gazette	Remarks
1.		The Appropriation (Railways) Vote on Account Bill, 2002.	21.3.2002 Lok Sabha	21.3.2002	22.3.2002	27.3.2002		6 of 2002	27.3.2002	Money Bill
2.		The Appropriation (Railways) Bill, 2002.	21.3.2002 Lok Sabha	21.3.2002	22.3.2002	27.3.2002		7 of 2002	27.3.2002	Money Bill
3.		The Appropriation Bill, 2002.	20.3.2002 Lok Sabha	20.3.2002	22.3.2002	27.3.2002		8 of 2002	27.3.2002	Money Bill
4.		The Appropriation (No.2) Bill, 2002.	20.3.2002 Lok Sabha	20.3.2002	22.3.2002	27.3.2002		9 of 2002	27.3.2002	Money Bill
5.		The Appropriation (Vote on Account) Bill, 2002.	20.3.2002 Lok Sabha	20.3.2002	22.3.2002	27.3.2002		10 of 2002	27.3.2002	Money Bill
6.		The Uttar Pradesh Appropriation (Vote on Account) Bill, 2002.	20.3.2002 Lok Sabha	20.3.2002	22.3.2002	27.3.2002		11 of 2002	27.3.2002	Money Bill
7.		The Uttar Pradesh Appropriation Bill, 2002.	20.3.2002 Lok Sabha	20.3.2002	22.3.2002	27.3.2002		12 of 2002	27.3.2002	Money Bill
8.		The Jute Manufacturers Cess (Amendment) Bill, 2002.	7.12.2001 Lok Sabha	8.3.2002	22.3.2002	27.3.2002		13 of 2002	27.3.2002	Money Bill
9.		The Inter-State Water Disputes (Amendment) Bill, 2002.	7.3.2001 Lok Sabha	3.8.2001 18.3.2002*	11.3.2002	28.3.2002		14 of 2002	28.3.2002	*Amendments made by the Rajya Sabha considered and agreed to by the Lok Sabha
10.		The Prevention of Terrorism Bill, 2002.	8.3.2002 Lok Sabha	18.3.2002	21.3.2002*		28.3.2002	15 of 2002	28.3.2002	*The motion for consideration of the Bill was negatived. The Bill was passed in a joint sitting of the Houses on 26.3.2002 in terms of the provisions of article 108(1) of the Constitution
11.		The Institutes of Technology (Amendment) Bill, 2002.	27.11.2001 Rajya Sabha	8.3.2002	16.3.2002		28.3.2002	16 of 2002	28.3.2002
12.	The Passports (Amendment) Bill, 2002.		7.3.2002 Rajya Sabha	8.3.2002	16.3.2002		28.3.2002	17 of 2002	28.3.2002
13.	The Appropriation (Railways) No.2 Bill, 2002.		23.4.2002 Lok Sabha	23.4.2002	24.4.2002		3.5.2002	18 of 2002	3.5.2002	Money Bill
14.	The Appropriation (No.3) Bill, 2002.		24.4.2002 Lok Sabha	24.4.2002	30.4.2002		8.5.2002	19 of 2002	8.5.2002	Money Bill
15.	The Finance Bill, 2002.		28.2.2002 Lok Sabha	29.4.2002	6.5.2002		11.5.2002	20 of 2002	13.5.2002	Money Bill
16.	The St. John Ambulance Association (India) Transfer of Funds (Repeal) Bill, 2002.		21.11.2001 Rajya Sabha	3.12.2001 8.5.2002*	3.5.2002		23.5.2002	21 of 2002	24.5.2002	*Amendments made by the Lok Sabha Considered and agreed to by Rajya Sabha
17.	The Code of Civil Procedure (Amendment) Bill, 2002.		22.12.2000 Rajya Sabha	8.5.2002	13.5.2002		23.5.2002	22 of 2002	24.5.2002
18.	The Vice-President’s Pension (Amendment) Bill, 2002.		13.3.2002 Lok Sabha	7.5.2002	14.5.2002		23.5.2002	23 of 2002	24.5.2002	Money Bill
19.	The All-India Institute of Medical Sciences (Amendment) Bill, 2002.		5.12.2001 Rajya Sabha	10.12.2001 8.5.2002*	3.5.2002		24.5.2002	24 of 2002	27.5.2002	*Amendments made by the Lok Sabha Considered and agreed to by Rajya Sabha
20.	The Constitution (Scheduled Castes) Order (Amendment) Bill, 2002.		8.3.2002 Lok Sabha	2.5.2002	13.5.2002		24.5.2002	25 of 2002	27.5.2002

21.		The Indian Succession (Amendment) Bill, 2002.	22.11.2001 Rajya Sabha		3.12.2001 15.5.2002*		3.5.2002		27.5.2002		26 of 2002		28.5.2002		*Amendments made by the Lok Sabha Considered and agreed to by Rajya Sabha
22.		The Tea Districts Immigrant Labour (Repeal) Repealing Bill, 2002.	27.11.2001 Rajya Sabha		3.12.2001 15.5.2002*		3.5.2002		27.5.2002		27 of 2002		28.5.2002		*Amendments made by the Lok Sabha Considered and agreed to by Rajya Sabha
23.		The National Institute of Pharmaceuti-cal Education and Research (Amendment) Bill, 2002.	27.11.2001 Rajya Sabha		4.12.2001 8.5.2002*		8.3.2002		27.5.2002		28 of 2002		28.5.2002		*Amendments made by the Lok Sabha Considered and agreed to by Rajya Sabha
24.		The Salaries and Allowances of Officers of Parliament and Leaders of Opposition in Parliament (Amendment) Bill, 2002.	8.3.2002 Lok Sabha		7.5.2002		14.5.2002		27.5.2002		29 of 2002		28.5.2002
25.		The Sugar Development Fund (Amendment) Bill, 2002.	21.3.2002 Lok Sabha		8.5.2002		15.5.2002		27.5.2002		30 of 2002		28.5.2002
26.		The Salaries and Allowances of Officers of Parliament (Second Amendment) Bill, 2002.	7.5.2002 Lok Sabha		8.5.2002		14.5.2002		27.5.2002		31 of 2002		28.5.2002
27.	The Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Bill, 2002.			8.3.2002 Lok Sabha		2.5.2002		13.5.2002		3.6.2002		32 of 2002		4.6.2002
28.	The Delimitation Bill, 2002.			3.5.2002 Lok Sabha		7.5.2002		15.5.2002		3.6.2002		33 of 2002		4.6.2002
29.	The Salary, Allowances and Pension of Members of Parliament (Amendment)Bill, 2002.			14.5.2002 Lok Sabha		15.5.2002		17.5.2002		3.6.2002		34 of 2002		4.6.2002
30.	The Haj Committee Bill, 2002.			15.12.2000 Rajya Sabha		8.5.2002		16.5.2002		11.6.2002		35 of 2002		12.6.2002
31.	The Foreign Aircraft (Exemption from Taxes and Duties on Fuel and Lubricants) Bill, 2002.			19.12.2000 Lok Sabha		8.5.2002		16.5.2002		11.6.2002		36 of 2002		12.6.2002		Money Bill
32.	The Legal Services Authorities (Amendment) Bill, 2002.			22.3.2002 Lok Sabha		10.5.2002		16.5.2002		11.6.2002		37 of 2002		12.6.2002
33.	The Patents (Amendment) Bill, 2002.			20.12.1999 Rajya Sabha		9.5.2002		14.5.2002		25.6.2002		38 of 2002		25.6.2002		The Bill introduced as the Patents (Second Amendment) Bill, 1999
34.	The Multi-State Co-operative Societies Bill, 2002.			24.11.2000 Lok Sabha		6.5.2002		13.5.2002		3.7.2002		39 of 2002		3.7.2002

Title of the Bill