Statement showing the Bills passed by the Houses of Parliament during the Hundred and Ninetieth Session (2000) of the Rajya Sabha and assented to by the President.


Sl. No. Title of the Bill Date on, and House in which, introduced  Date on which passed by the Originat-ing House Date on which passed/returned by the other House Date of President's Assent
Act No.
 Date of 
Publicat-ion in the Gazette		 Remarks
1 2 3 4 5 6 7 8 9
1.

 

 The Insecticides (Amendment) Bill, 2000. 24.04.2000

Lok Sabha

 8.5.2000 24.7.2000 5.8.2000 23 of 2000 7.8.2000  
2. The Indian Companies (Foreign Interests) and the Companies (Temporary Restrictions on Dividends) Repeal Bill, 2000. 09.03.2000 Lok Sabha 10.5.2000 26.7.2000 11.8.2000 24 of 2000 11.8.2000
3. The Cotton Cloth (Repeal) 

Bill, 2000.

 18.4.2000

Lok Sabha

 5.5.2000 26.7.2000 11.8.2000 25 of 2000 11.8.2000  
4. The Iron and Steel Companies (Amalgamation and Takeover Laws) Repeal Bill, 2000. 15.5.2000 Lok Sabha 28.7.2000 2.8.2000 11.8.2000 26 of 2000 11.8.2000
5. The Motor Vehicles (Amendment) Bill, 2000. 4.5.2000 Lok Sabha 26.7.2000 2.8.2000 11.8.2000 27 of 2000 14.8.2000
6. The Madhya Pradesh Reorganisation Bill, 2000. 25.7.2000 Lok Sabha 31.7.2000

*10.8.2000

 9.8.2000 25.8.2000 28 of 2000 25.8.2000 *Amendments made by Rajya Sabha considered and agreed to by Lok Sabha.
7. The Uttar Pradesh Reorganisation Bill, 2000. 25.7.2000 Lok Sabha 1.8.2000

*11.8.2000

 10.8.2000 25.8.2000 29 of 2000 25.8.2000 *Amendments made by Rajya Sabha considered and agreed to by Lok Sabha.
8. The Bihar Reorganisation Bill, 2000. 25.7.2000 Lok Sabha 2.8.2000

*11.8.2000

 11.8.2000 25.8.2000 30 of 2000 25.8.2000 *Amendments made by Rajya Sabha considered and agreed to by Lok Sabha.
9. The Army and Air Force (Disposal of Private Property) Amendment Bill, 2000. 25.2.1999 Rajya Sabha 26.7.2000 16.8.2000 25.8.2000 31 of 2000 25.8.2000  
10. The Indian Power Alcohol (Repeal) Bill, 2000. 15.3.2000 Rajya Sabha 26.7.2000 16.8.2000 25.8.2000 32 of 2000 25.8.2000
11. The All India Institute of Medical Sciences (Amendment) Bill, 2000. 1.8.2000

Rajya Sabha

 3.8.2000 16.8.2000 25.8.2000 33 of 2000 25.8.2000
12. The Chemical Weapons Convention Bill, 2000. 15.05.2000 Rajya Sabha 26.07.2000 16.8.2000 26.8.2000 34 of 2000 28.8.2000
13. The Border Security Force (Amendment) Bill, 2000. 25.07.2000 Lok Sabha 03.8.2000 21.8.2000 1.9.2000 35 of 2000 1.9.2000
14. The Cable Television Networks Regulation (Amendment) Bill, 2000. 03.08.2000 Lok Sabha 11.8.2000 21.8.2000 1.9.2000 36 of 2000 1.9.2000
15. The Semiconductor Integrated Circuits Layout-Design Bill, 2000. 20.12.1999 Rajya Sabha 15.5.2000

*18.8.2000

 16.8.2000 04.9.2000 37 of 2000 04.9.2000 *Amendment made by Lok Sabha considered and agreed to by Rajya Sabha.
16. Rehabilitation Council of India (Amendment) Bill, 2000. 2.5.2000 Lok Sabha 10.8.2000 25.8.2000 4.9.2000 38 of 2000 4.9.2000
17. The State Financial Corporations (Amendment) Bill, 2000. 31.7. 2000 Lok Sabha 9.8.2000 21.8.2000 5.9.2000 39 of 2000 6.9.2000
18. The Appropriation (No.3) Bill, 2000. 21.8.2000 Lok Sabha 21.8.2000 22.8.2000 8.9.2000 40 of 2000 8.9.2000 Money Bill
19. The Appropriation (No.4) Bill, 2000. 21.8.2000 Lok Sabha 21.8.2000 22.8.2000 8.9.2000 41 of 2000 8.9.2000 Money Bill
20. *The Constitution (Eighty-second Amendment) Bill, 2000. 23.12.1999

Rajya Sabha

 17.8.2000 22.8.2000 8.9.2000   8.9.2000
21. @The Constitution (Eighty-third Amendment) Bill, 2000. 17.12.1999

Rajya Sabha

 17.8.2000 22.8.2000 8.9.2000 8.9.2000
22. The Appropriation (Railways) No.3 Bill, 2000. 22.8.2000

Lok Sabha

 22.8.2000 25.8.2000 8.9.2000 42 of 2000 8.9.2000 Money Bill
23. The Appropriation (Railways) No.4 Bill, 2000. 22.8.2000

Lok Sabha

 22.8.2000 25.8.2000 8.9.2000 43 of 2000 8.9.2000 Money Bill

*The Bill was introduced as the Constitution (Eighty-eighth Amendment) Bill, 2000.

@The Bill was introduced as the Constitution (Eighty-sixth Amendment) Bill, 2000.