| Sl. No. | Title of the Bill | Date on, and House in which, introduced | Date on which passed by the Originating Chamber | Date on which passed/
returned by the other Chamber |
Date of President's Assent |
|
Date of
Publication in the Gazette |
Remarks | |
|
|
|
|
|
|
|
|
|
|
|
| 1.
|
The Constitution (Eighty-fourth Amendment) Bill, 1999. | 26.10.99
Lok Sabha
|
27.10.99 | 28.10.99 | 21.01.00 | 21.01.00 | The Bill became the Constitution (Seventy-ninth Amend- ment) Bill, 1999 after assent. | ||
| 2. | The Recovery of Debts due to Banks and Financial Institutions (Amendment) Bill, 2000. | 09.03.2000 Lok Sabha | 13.03.00 | 15.03.00 | 25.03.00 | 1of 2000 | 27.03.00 | ||
| 3. | The Telecom Regulatory
Authority of India (Amendment)
Bill, 2000. |
09.03.00
Lok Sabha |
13.03.00 | 15.03.00 | 25.03.00 | 2 of 2000 | 27.03.00 |
|
|
| 4. | The Appropriation (Railways) Vote on Account Bill, 2000. | 15.03.00 Lok Sabha | 15.03.00 | 16.03.00 | 27.03.00 | 3 of 2000 | 27.03.00 | Money Bill | |
| 5. | The Appropriation (Railways) Bill, 2000. | 15.03.00 Lok Sabha | 15.03.00 | 16.03.00 | 27.03.00 | 4 of 2000 | 27.03.00 | Money Bill | |
| 6. | The Appropriation (Vote on Account) Bill, 2000. | 16.03.00 Lok Sabha | 16.03.00 | 16.03.00 | 27.03.00 | 5 of 2000 | 27.03.00 | Money Bill | |
| 7. | The Appropriation Bill, 2000. | 16.03.00 Lok Sabha | 16.03.00 | 16.03.00 | 27.03.00 | 6 of 2000 | 27.03.00 | Money Bill | |
| 8. | The Small Indust- ries Development Bank of India (Amendment) Bill, 2000. | 17.12.99 Lok Sabha | 22.12.99
16.03.00@ |
28.02.00 | 27.03.00 | 7 of 2000 | 27.03.00 | @ Amendme-
nts made by Rajya Sabha Agreed to by Lok Sabha |
|
| 9. | The Mizoram University Bill, 2000. | 21.12.99 Rajya Sabha | 23.12.99
16.03.00@ |
16.03.00 | 25.04.00 | 8 of 2000 | 25.04.00 | @ Amendm-
ents made by Lok Sabha Agreed to by Rajya Sabha |
|
| 10. | The Appropriation (Railways) No.2 Bill, 2000. | 19.04.00 Lok Sabha | 19.04.00 | 03.05.00 | 10.05.00 | 9 of 2000 | 10.05.00 | Money Bill | |
| 11. | The Finance Bill, 2000. | 29.02.00 Lok Sabha | 04.05.00 | 09.05.00 | 12.05.00 | 10 of 2000 | 12.05.00 | Money Bill | |
| 12. | The Appropriation (No.2) Bill, 2000. | 02.05.00 Lok Sabha | 02.05.00 | 08.05.00 | 12.05.00 | 11 of 2000 | 12.05.00 | Money Bill | |
| 13. | The Food Corporations (Amendment) Bill, 2000. | 28.02.00 Rajya Sabha | 17.04.00 | 08.05.00 | 12.05.00 | 12 of 2000 | 12.05.00 | ||
| 14. | The Sugarcane Control (Additional Powers) Repeal Bill, 2000. | 14.03.00 Rajya Sabha | 17.04.00 | 08.05.00 | 12.05.00 | 13 of 2000 | 12.05.00 | ||
| 15. | The President’s Emoluments and Pension (Amendment) Bill, 2000. | 20.04.00 Lok Sabha | 28.04.00 | 15.05.00 | 24.05.00 | 14 of 2000 | 24.05.00 | Money Bill | |
| 16. | The National Housing Bank (Amendment) Bill, 2000. | 16.03.00 Rajya Sabha | 10.05.00 | 12.05.00 | 24.05.00 | 15 of 2000 | 24.05.00 | ||
| 17. | The Designs Bill, 2000. | 13.12.99 Rajya Sabha | 20.12.99
15.05.00 |
28.04.00 | 25.05.00 | 16 of 2000 | 25.05.00 | @ Amendm-
ents made by Lok Sabha agreed to Rajya Sabha |
|
| 18. | The Salary, Allowances and Pension of Members of Parliament (Amendment) Bill, 2000. | 12.05.00 Lok Sabha | 16.05.00 | 17.05.00 | 07.06.00 | 17 of 2000 | 08.06.00 | ||
| 19. | The Leaders and Chief Whips of Recognised Parties and Groups in Parliament (Facilities) Amendment Bill, 2000. | 15.05.00 Lok Sabha | 16.05.00 | 17.05.00 | 07.06.00 | 18 of 2000 | 08.06.00 | ||
| 20. | The Cotton Textiles Cess (Repeal) Bill, 2000. | 18.04.00
Lok Sabha |
05.05.00 | * | 09.06.00 | 19 of 2000 | 09.06.00 | Money Bill | |
| 21. | The Direct-tax Laws (Miscellaneous) Repeal Bill, 2000. | 24.04.00
Lok Sabha |
10.05.00 | * | 09.06.00 | 20 of 2000 | 09.06.00 | Money Bill | |
| 22. | The Information Technology Bill, 2000. | 16.12.99
Lok Sabha |
16.05.00 | 17.05.00 | 09.06.00 | 21 of 2000 | 09.06.00 | ||
| 23. | The Major Port Trusts (Amendment) Bill, 2000. | 02.12.98
Rajya Sabha |
10.05.00 | 17.05.00 | 09.06.00 | 22 of 2000 | 09.06.00 | ||
| 24. | The Constitution Eighty-ninth (Amendment) Bill, 2000. | 09.03.00
Lok Sabha |
09.05.00 | 16.05.00 | 09.06.00 | 09.06.00 | The Bill became the Constitution (Eightieth Amendment) Bill, 2000 after assent | ||
| 25. | The Constitution (Ninetieth Amendment) Bill, 2000. | 08.05.00
Lok Sabha |
10.05.00 | 16.05.00 | 09.06.00 | 09.06.00 | The Bill became the Constitution (Eighty-first Amendment) Bill, 2000 after assent. | ||
* The Bills could not be considered by the Rajya Sabha
and were deemed to have been passed by the Houses of Parliament under provisions
of article 109(5) of the Constitution.