SESSION WISE STATEMENT OF BILLS PASSED BY THE HOUSES OF PARLIAMENT
BILLS
PENDING AT THE END OF SESSION
GOVT.
LEGISLATIVE BUSINESS EXPECTED TO BE TAKEN UP IN SESSION
WEEKLY
PROGRESS OF BILLS DURING SESSION WEEK ENDING
|
SESSION NO |
DATE |
DATE |
DATE |
DATE |
DATE |
DATE |
DATE | DATE |
| 213 | 29022008 | 20032008 | 25042008 | 30042008 | 06052008 | |||
| 212 | 12092007 | 03092007 | 27082007 | 20082007 | - | - | - | - |
| 211 | 10122007 | 03122007 | 26112007 | - | - | - | - | - |
| 210 | 05032007 | 12032007 | 19032007 | 28032007 | 07052007 | 1405/2007 | 22052007 | |
| 209 | 27112006 | 04122006 | 11122006 | 18122006 | 22122006 | - | - | - |
| 208 | 28072006 | 04082006 | 11082006 | 18082006 | - | - | - | - |
| 207 | 17-02-2006 | 24-02-2006 | 03-03-2006 | 11-03-2006 | 18-03-2006 | 22-03-2006 | ||
| 206 | 25-11-2005 | 02-12-2005 | 09-12-2005 | 16-12-2005 | 23-12-2005 | - | ||
| 205 | 29-07-2005 | 12-08-2005 | - | - | - | - | ||
| 202 | 09-07-2004 | 16-07-2004 | 26-07-2004 | 26-08-2004 | - | - | ||
| 200 | 05-12-2003 | 12-12-2003 | 19-12-2003 | - | - | - | ||
| 199 | 25-07-2003 | - | 08-08-2003 | - |
-
|
-
|
||
| 198 | 21-02-2003 | 28-02-2003 | 07-03-2003 | 13-03-2003 |
-
|
-
|
||
| 197 | 22-11-2002 |
-
|
||||||
| 196 | 19-07-2002 | 26-07-2002 | 02-08-2002 |
-
|
- | - | ||
| 195 | 08-03-2002 | 15-03-2002 | 22-03-2002 | 26-04-2002 | 03-05-2002 | 10-05-2002 | ||
|
194 |
- |
- |
||||||
|
193 |
||||||||
|
192-II |
- |
- |
- |
- |
- |
|||
|
192 |
- |
- |
||||||
|
191 |
- |
|||||||
|
190 |
- |
|||||||
|
189-II |
- |
- |
STATUTORY ORDERS LAID ON THE TABLE OF THE RAJYA SABHA SESSION, WEEK ENDING
|
PROCEDURE FOR MINISTRIES |
|
|
Extracts from GOI Manual on handling of |
|
Source of information for Bills/Legislative Business:-
(i) Shri Shri Mukul Pande, Director (Legislative), Tel.23034693, email: mukul@sansad.nic.in
(ii) Shri Surendra Kumar Tripathi, Joint Director (Legislative), Tel.23034967, email: sktripathi@sansad.nic.in
(iii)Shri B.M. S. Rana, Asstt. Director(Bill Office), 23034723, email: rsbill@sansad.nic.in
Source of Information for Subordinate legislation (Statutory Orders)
(i) Shri N.K. Singh, Joint Secretary, Tel.23034733; 23793377, email:nagendraks@sansad.nic.in
(ii) Shri Mahesh Tiwari, Joint Director, Tel.23034353, email:
mtiwari@sansad.nic.in
(iii) Smt. Subhashree Panigrahi, Deputy Director, Tel.23035446,
email: s.panigrahi@sansad.nic.in