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Sl.
No
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Title of the Bill
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Member-in-charge
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Progress
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Private
Members’ Bills
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1.
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The Illegal Immigrants (Identification and Deportation) Bill,
2006.
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Shri Manohar Joshi
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Introduced on the 24th
November, 2006.
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2.
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The Constitution (Amendment) Bill, 2006 (Amendment of articles
103 and insertion of new article 324A)
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Shri Manohar Joshi
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Introduced on the 24th
November, 2006
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3.
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The Destitute Women and Widows Welfare Bill, 2006.
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Shri Jai Parkash Aggarwal
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Introduced on the 24th
November, 2006
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4.
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The Hawker, Vendor, Rickshaw Puller and Roadside Mechanic
(Freedom to Earn Livelihood) Bill, 2006.
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Shri Jai Parkash Aggarwal
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Introduced on the 24th
November, 2006
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5.
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The Accident Victims (Compulsory Emergency Medical Aid by Private Hospitals and Medical Practitioners) Bill, 2006.
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Shri Mahendra Mohan
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Introduced on the 24th
November, 2006
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6.
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The Clinical Trial of Drugs on Patients (Regulation) Bill,
2006.
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Shri Mahendra Mohan
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Introduced on the 24th
November, 2006
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7.
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The Constitution (Amendment) Bill, 2006 (Omission of article
370)
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Shri Manohar Joshi
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The motion for leave to introduce the Bill was negatived.
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8.
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The Constitution (Amendment) Bill, 2004 (Amendment of articles
341 and 342)
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Shri Silvius Condpan
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Further discussion on the motion for consideration of the Bill
moved on 12th May, 2006 continued on
24th November,
2006.The
Bill was withdrawn by the leave of the House.
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9.
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The Agricultural Produce (Remunerative Prices) Bill, 2006.
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Shri V. Narayanasamy
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The motion for consideration of the Bill was moved on
24th
November, 2006. The discussion was not concluded.
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