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Sl.
No.
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Title of the Bill
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Minister/Member-in-charge
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Progress
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Government Bills
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1.
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The Central Institute
of English and Foreign Languages University Bill, 2006.
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Shri Arjun Singh
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The Bill, as introduced in the
Rajya Sabha was considered and passed on the 5th December, 2006.
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2.
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The Jallianwala Bagh
National Memorial (Amendment) Bill, 2006.
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Shrimati Ambika
Soni
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The Bill as passed by the Lok Sabha
was considered and passed on the 5th December, 2006.
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3.
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The Uttaranchal (Alteration of Name) Bill, 2006.
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Shri Shivraj Vishwanath Patil
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The Bill, as passed by the Lok Sabha
was laid on the Table of the Rajya Sabha on the 6th December, 2006 and was considered and passed on
the 7th December, 2006.
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4.
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The Appropriation (Railways) No.5 Bill, 2006.
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Shri Lalu Prasad
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The Bill as passed by the Lok Sabha
was laid on the Table of the Rajya Sabha on the 7th December,
2006 and was considered and returned on the same day.
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5.
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The Appropriation (Railways) No.6 Bill, 2006.
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Shri Lalu Prasad
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The Bill as passed by the Lok Sabha
was laid on the Table of the Rajya Sabha on the 7th December,
2006 and was considered and returned on the same day.
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Private Members’ Bills
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6.
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The Basic and Primary Education (Compulsory Imparting in
Mother Tongue) Bill, 2006.
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Shrimati Sushma
Swaraj
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Introduced on the
8th
December, 2006.
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7.
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The Senior Citizens (Maintenance, Protection, and Welfare)
Bill, 2006.
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Shrimati Sushma
Swaraj
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Introduced on the 8th
December, 2006.
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8.
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The Working Women (Prevention of Sexual Harassment at
Workplaces) Bill, 2006.
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Shrimati Sushma
Swaraj
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Introduced on the
8th
December, 2006.
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9.
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The Direct Marketing Telephone Calls (Regulation) Bill, 2006.
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Shri Mahendra Mohan
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Introduced on the
8th
December, 2006.
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10.
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The Multipurpose Inter-State River Projects and Setting up of
Large Enterprises (Rehabilitation of Oustees)
Bill, 2006.
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Dr. E.M. Sudarsana Natchiappan
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Introduced on the
8th
December, 2006.
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11.
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The Farmers (Protection and Welfare) Bill, 2006.
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Dr. E.M. Sudarsana Natchiappan
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Introduced on the
8th
December, 2006.
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12.
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The Constitution (Amendment) Bill, 2006 (insertion of new
article 19A).
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Shri Shantaram Laxman Naik
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Introduced on the
8th
December, 2006.
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13.
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The Constitution (Amendment) Bill, 2006 (amendment of articles
102 and 191).
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Shri Shantaram Laxman Naik
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Introduced on the
8th
December, 2006.
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14.
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The Constitution (Amendment) Bill, 2006 (amendment of articles
243G and 243W).
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Shri Shantaram Laxman Naik
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Introduced on the
8th
December, 2006.
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15.
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The Constitution (Amendment) Bill, 2006 (insertion of new
article 21B).
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Dr. Prabha Thakur
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Introduced on the
8th
December, 2006.
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16.
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The Constitution (Amendment) Bill, 2006 (insertion of new
articles 275A and 371J).
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Dr. Prabha Thakur
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Introduced on the
8th
December, 2006.
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17.
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The Constitution (Amendment) Bill, 2006 (insertion of new
article 48AA).
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Shri Santosh Bagrodia
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Introduced on the
8th
December, 2006.
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18.
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The Desert, Drought Prone and Backward Areas (Integrated
Development) Bill, 2006.
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Shri Santosh Bagrodia
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Introduced on the
8th
December, 2006.
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19.
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The Women Welfare Bill, 2006.
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Shrimati Syeda
Anwara Taimur
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Introduced on the
8th
December, 2006.
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20.
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The Women Workers (Equal Pay and Welfare) Bill, 2006.
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Shrimati Syeda
Anwara Taimur
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Introduced on the
8th
December, 2006.
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21.
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The Child Labour (Abolition and Rehabilitation) Bill, 2006.
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Shrimati Syeda
Anwara Taimur
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Introduced on the
8th
December, 2006.
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22.
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The Child Marriage (Abolition) and Miscellaneous Provisions
Bill, 2006.
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Shrimati Shobhana
Bhartia
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Introduced on the
8th
December, 2006.
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23.
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The Adoption of Children (Regulation) Bill, 2006.
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Shrimati Shobhana
Bhartia
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Introduced on the
8th
December, 2006.
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24.
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The Payment of Gratuity (Amendment) Bill, 2006.
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Shrimati Brinda
Karat
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Introduced on the 8th
December, 2006.
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25.
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The Personal Data Protection Bill, 2006.
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Shri Vijay J. Darda
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Introduced on the
8th
December, 2006.
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26.
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The Children School Bags (Limitation on Weight) Bill, 2006.
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Shri Vijay J. Darda
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Introduced on the 8th
December, 2006.
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27.
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The Mobile Camera Phone Users
(Code of Conduct) Bill, 2006.
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Shri Vijay J. Darda
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Introduced on the
8th
December, 2006.
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28.
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The Constitution (Amendment) Bill, 2006 (amendment of Eighth
Schedule).
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Dr. Abhishek Manu Singhvi
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Introduced on the
8th
December, 2006.
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29.
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The Agricultural Produce (Remunerative Prices) Bill, 2006.
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Shri V. Narayanasamy
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Further discussion on the motion for consideration moved on 24th
November, 2006 continued on
8th
December, 2006. The discussion was not concluded.
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