Statements showing the Bills pending in the Rajya Sabha at the end of its Two Hundred and Eighth session(2006) Statement-I GOVERNMENT BILLS

Sl.No

Title of the Bill

Ministry/

Department

Remarks

1.

The Indian Medical Council (Amendment) Bill, 1987.

Health and Family Welfare

Introduced on the 26th August, 1987.

Report of the Joint Committee presented on the 28th July, 1989.

2.

The Constitution (Sixty-first Amendment) Bill, 1988.

1

 
Human Resource Development

Introduced on the 24th November, 1988.

 

3.

The Participation of Workers in Management Bill, 1990.

Labour and Employment

Introduced on the 30th May, 1990.

The Report of the Department-related Parliamentary Standing Committee on Labour and Welfare laid on the Table of the Rajya Sabha on the 18th December, 2001.

4.

The Atomic Energy (Amendment) Bill, 1992.

Atomic Energy

Introduced on the 25th November, 1992.

 

 
5.

The Constitution (Seventy-ninth Amendment) Bill, 1992.

Health and Family Welfare

Introduced on the 22nd December, 1992.

The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented on the 22nd March, 1995.

6.

The Indian Boilers (Amendment) Bill, 1994.

Commerce and Industry

Introduced on the 13th May, 1994.

The Report of the Department-related Parliamentary Standing Committee on Industry presented on the 29th March, 1995.

7.

The University Grants Commission (Amendment) Bill, 1995.

Human Resource Development

Introduced on the 2nd June, 1995.

The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented on the 16th August, 1995.

8.

The Private Universities (Establishment and Regulation) Bill, 1995.

Human Resource Development

 

Introduced on the 25th August, 1995.

The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented to the Chairman on the 26th March, 1996 and thereafter to the House on the 29th August, 1996.

9.

The Delhi Rent (Amendment) Bill, 1997.

Urban Development

Introduced on the 28th July, 1997.

The Report of the Department-related Parliamentary Standing Committee on Urban and Rural Development laid on the Table of the Rajya Sabha on the 21st December, 2000.

10.

The Lotteries (Prohibition) Bill, 1999.

Home Affairs

Introduced on the 23rd December, 1999.

The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 18th December, 2001.

 

 
11.

The Coal Mines (Nationalisation) Amendment Bill, 2000.

Coal

Introduced on the 24th April, 2000.

The Report of the Department-related Parliamentary Standing Committee on Energy laid on the Table of the Rajya Sabha on the 31st August, 2001.

12.

The Foreign Trade (Development and Regulation) Amendment Bill, 2001.

Commerce and Industry

Introduced on the 24th April, 2001.

The Report of the Department-related Parliamentary Standing Committee on Commerce presented on the 18th March, 2002.

 

 

 

13.

The Provisions of the Municipalities (Extension to the Scheduled Areas) Bill, 2001.

Urban Development

Introduced on the 30th July, 2001.

The Report of the Department-related Parliamentary Standing Committee on Urban and Rural Development laid on the Table of the Rajya Sabha on the 9th December, 2003.

14.

The Constitution (Scheduled Tribes) (Union Territories) Order (Amendment) Bill, 2003.

Tribal Affairs

Introduced on the 5th March, 2003.

The Motion for consideration of the Bill moved on the          9th April, 2003. Discussion on the Bill was deferred, as agreed to by the House.

 

 
15.

The Companies (Amendment) Bill, 2003.

Company Affairs

Introduced on the 7th May, 2003.

16.

The Seeds Bill, 2004.

Agriculture

Introduced on the 9th December, 2004.

The Bill was referred to the Department-related Parliamentary Standing Committee on Agriculture by the Speaker,            Lok Sabha and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 17th December, 2004, vide paragraph No. 41862.

17.

The Prevention of Child Marriage Bill, 2004.

Law and Justice

Introduced on the 20th December, 2004.

The Report of the Department-related Parliamentary Standing Committee on Personnel, Public Grievances, Law and Justice presented on the 29th November, 2005.

18.

The Scheduled Castes, Scheduled Tribes and Other Backward Classes (Reservation in Posts and Services) Bill, 2004.

Law and Justice

Introduced on the 22nd December, 2004.

The Report of the Department-related Parliamentary Standing Committee on Personnel, Public Grievances, Law and Justice presented on the 26th July, 2005.

19.

The Standards of Weights and Measures (Enforcement) Amendment Bill, 2005.

Consumer Affairs, Food and Public Distribution

Introduced on the 10th March, 2005.

The Report of the Department-related Parliamentary Standing Committee on Food, Consumer Affairs and Public Distribution laid on the Table of the Rajya Sabha on the      23rd December, 2005.

20.

The Standards of Weights and Measures (Amendment) Bill, 2005.

Consumer Affairs, Food and Public Distribution

Introduced on the 10th March, 2005

The Report of the Department-related Parliamentary Standing Committee on Food, Consumer Affairs and Public Distribution laid on the Table of the Rajya Sabha on the      23rd December, 2005.

 

 
21.

The Homoeopathy Central Council (Amendment) Bill, 2005.

Health and Family Welfare

Introduced on the 23rd March, 2005

The Report of the Department-related Parliamentary Standing Committee on Health and Family Welfare presented on the 29th July, 2005.

 

 

22.

The Indian Medicine Central Council (Amendment) Bill, 2005.

Health and Family Welfare

 Introduced on the 23rd March, 2005

The Report of the Department-related Parliamentary Standing Committee on Health and Family Welfare presented on  the 29th July, 2005.

23.

The Drugs and Cosmetics (Amendment) Bill, 2005.

Health and Family Welfare

Introduced on the 10th May, 2005

The Report of the Department-related Parliamentary Standing Committee on Health and Family Welfare presented on the 21st December, 2005.

24.

The Indian Medicine and Homoeopathy Pharmacy Bill, 2005.

Health and Family Welfare

Introduced on the 12th August, 2005

The Report of the Department-related Parliamentary Standing Committee on Health and Family Welfare presented on the 28th July, 2006.

 

 
25.

The Labour Laws (Exemption from Furnishing Returns and Maintaining Registers by Certain Establishments) Amendment and Miscellaneous Provisions Bill, 2005.

 

 

Labour and Employment

 

Introduced on the 22nd August, 2005.

The Report of the Department-related Parliamentary Standing Committee on Labour laid on the Table of the Rajya Sabha on the 20th December, 2005.

26.

The Indian Medical Council (Amendment) Bill, 2005.

Health and Family Welfare

Introduced on the 23rd August, 2005

The Bill was referred to the Department-related Parliamentary Standing Committee on Health and Family Welfare by the Chairman and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 25th August, 2005, vide paragraph No. 42466.

27.

The Communal Violence (Prevention, Control and Rehabilitation of Victims) Bill, 2005.

Home Affairs

Introduced on the 5th December, 2005.

The Bill was referred to the Department-related Parliamentary Standing Committee on Home Affairs by the Chairman and the intimation thereof was published in the Parliamentary Bulletin Part-II dated the 7th December, 2005, vide paragraph No. 42691.

28.

The Carriage by Road Bill, 2005.

Shipping, Road Transport and Highways

Introduced on the 7th December, 2005.

The Report of the Department-related Parliamentary Standing Committee on Transport, Tourism and Culture presented on the 21st March, 2006.

 

 
29.

The Inland Vessels (Amendment) Bill, 2005.

Shipping, Road Transport and Highways

Introduced on the 8th December, 2005.

The Report of the Department-related Parliamentary Standing Committee on Transport, Tourism and Culture presented on the 21st March, 2006.

 

30.

The Armed Forces Tribunal Bill, 2005.

Defence

Introduced on the 20th December, 2005.

The Report of the Department-related Parliamentary Standing Committee on Defence laid on the Table of the Rajya Sabha on the 23rd May, 2006.

31.

The Prevention and Control of Infectious and Contagious Diseases in Animals Bill, 2005.

Agriculture

Introduced on the 21st December, 2005.

The Bill was referred to the Department-related Parliamentary Standing Committee on Agriculture by the Speaker, Lok Sabha and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 13th January, 2006, vide paragraph No. 42749.

32.

The Representation of the People (Amendment) Bill, 2006.

Law and Justice

Introduced on the 27th February, 2006.

The Report of the Department-related Parliamentary Standing Committee on Personnel, Public Grievances, Law and Justice presented on the 4th August, 2006.

33.

The Administrative Tribunals (Amendment) Bill, 2006.

Personnel, Public Grievances and Pensions

Introduced on the 18th March, 2006.

The Bill was referred to the Department-related Parliamentary Standing Committee on Personnel, Public Grievances, Law and Justice by the Chairman and the intimation thereof was published in the Parliamentary Bulletin Part-II dated the      28th March, 2006, vide paragraph No. 42996.

 

 

 
34.

The Central Institute of English and Foreign Languages University Bill, 2006.

Human Resource Development

Introduced on the 20th March, 2005.

The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented on the 25th August, 2006.

35.

The Apprentices (Amendment) Bill, 2006.

Labour and Employment

Introduced on the 19th May, 2006.

The Bill was referred to the Department-related Parliamentary Standing Committee on Labour by Speaker, Lok Sabha and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 31st May, 2006, vide paragraph No. 43145.

36.

The National Institutes of Technology Bill, 2006.

Human Resource Development

Introduced on the 22nd May, 2006

The Bill was referred to the Department-related Parliamentary Standing Committee on Human Resource Development by the Chairman and the intimation thereof was published in the Parliamentary Bulletin Part-II dated the 26th May, 2006, vide paragraph No. 43141.

37.

The Sashastra Seema Bal Bill, 2006.

Home Affairs

Introduced on the 28th July, 2006

The Bill was referred to the Department-related Parliamentary Standing Committee on Home Affairs by the Chairman and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 3rd August, 2006, vide paragraph No. 43344.

 

 

 
38.

The Sikkim University Bill, 2006.

Human Resource Development

Introduced on the 31st July, 2006

The Bill was referred to the Department-related Parliamentary Standing Committee on Human Resource Development by the Chairman and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 4th August, 2006, vide paragraph No. 43348.

39.

The Tripura University Bill, 2006.

Human Resource Development

Introduced on the 31st July, 2006

The Bill was referred to the Department-related Parliamentary Standing Committee on Human Resource Development by the Chairman and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 4th August, 2006, vide paragraph No. 43348.

40.

The Rajiv Gandhi University Bill, 2006.

Human Resource Development

Introduced on the 31st July, 2006

The Bill was referred to the Department-related Parliamentary Standing Committee on Human Resource Development by the Chairman and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 4th August, 2006, vide paragraph No. 43348.

 

 
41.

The Constitution (Scheduled Tribes) Order Amendment Bill, 2006.

Tribal Affairs

Introduced on the 31st July, 2006

42.

The Code of Criminal Procedure (Amendment) Bill, 2006.

Home Affairs

Introduced on the 23rd August, 2006

The Bill was referred to the Department-related Parliamentary Standing Committee on Home Affairs by the Chairman and the intimation thereof was published in the Parliamentary Bulletin Part-II dated the 29th August, 2006, vide paragraph No. 43429.

Statement-II

Private Members’ Bills

Sl. No.

Title of the Bill

Member-in-charge

Ministry concerned

Remarks

1.

The Constitution (Amendment) Bill, 2004 (to amend articles 341 and 342).

Shri Silvius Condpan

Social Justice and Empowerment

Motion for consideration of the Bill moved on the 12th May, 2006.  Discussion was not concluded.

 

 
2.

The Prevention of Insults to National Honour (Amendment) Bill, 2002.

Shri Karnendu Bhattacharjee

Home Affairs

 

Introduced on the         22nd November, 2002.

3.

The Guwahati High Court (Establishment of a Permanent Bench at Silchar) Bill, 2002.

Shri Karnendu Bhattacharjee

Law and Justice

 

Introduced on the          22nd November, 2002.

4.

The Constitution (Amendment) Bill, 2002 (insertion of new article 371J).

Shri Karnendu Bhattacharjee

Home Affairs

 

Introduced on the          22nd November, 2002.

5.

The Control of Population Bill, 2003.

Shri Karnendu Bhattacharjee

Health and Family Welfare

Introduced on the 9th May, 2003.

6.

The Constitution (Amendment) Bill, 2003 (Substitution of new article 120).

Shri Karnendu Bhattacharjee

Home Affairs

 

Introduced on the 9th May, 2003.

7.

The Constitution (Amendment) Bill, 2003 (to amend article 16).

Shrimati Prema Cariappa

Personnel, Public Grievances and Pensions

Introduced on the           5th December, 2003.

8.

The Prevention of Sexual Assault on Girls and Women Bill, 2003.

Shrimati Prema Cariappa

Home Affairs

Introduced on the             5th December, 2003.

9.

The Constitution (Amendment) Bill, 2003 (insertion of new article 24A and to amend article 39).

Shri Abu Asim Azmi

Labour and Employment

Introduced on the          19th December, 2003.

10.

The Farmers (Old Age Allowance, Removal of Indebtness and Miscellaneous Provision) Bill, 2004.

Shrimati Prema Cariappa

Social Justice and Empowerment

Introduced on the 9th July, 2004.

11.

The Constitution (Amendment) Bill, 2004 (to amend article 124).

Shrimati Prema Cariappa

Law and Justice

Introduced on the 9th July, 2004.

12.

The Compulsory Maintenance of Aged Parents, Wife and Dependent Children by Citizen Bill, 2004.

Shrimati Prema Cariappa

Social Justice and Empowerment

Introduced on the 9th July, 2004.

13.

The Housemaids and Domestic Servants (Conditions of Service and Welfare) Bill, 2004.

Shrimati Prema Cariappa

Labour and Employment

Introduced on the           3rd December, 2004.

 

 

14.

The Prohibition of Publication or Telecast of Vulgar, Obscene and Surrogate Advertisements and Re-Mix Songs by Print and Electronic Media Bill, 2004.

Shrimati Prema Cariappa

Information and Broadcasting

Introduced on the            3rd December, 2004.

15.

The Constitution (Amendment) Bill, 2004 (to amend the Eighth Schedule).

Shrimati Prema Cariappa

Home Affairs

Introduced on the            3rd December, 2004.

16.

The Prevention of Cruelty to Animals (Amendment) Bill, 2004.

Shri Abu Asim Azmi

Environment and Forests

Introduced on the            3rd December, 2004.

 

 
17.

The Prevention of Distress Sale of Agricultural Produce by Farmers Through Compulsory Market Intervention and Other Means Bill, 2004.

Shri Raj Kumar Dhoot

Agriculture

Introduced on the            3rd December, 2004.

18.

The Neglected, Exploited and Underprivileged Children (Welfare) Bill, 2004.

Shri Raj Kumar Dhoot

Human Resource Development

Introduced on the            3rd December, 2004.

19.

The Victims of Terrorism (Compensation and Rehabilitation) Bill, 2004.

Shri Raj Kumar Dhoot

Home Affairs

Introduced on the            3rd December, 2004.

 

 

20.

The Government Employees (Social Security Rights) Bill, 2004

Shri R. Shunmugasundaram

Personnel, Public Grievances and Pensions

 

Introduced on the           3rd December, 2004.

21.

The Shahtoosh Shawl (Prevention of Sale and Possession) Bill, 2004.

Shri Santosh Bagrodia

Environment and Forests

Introduced on the           3rd December, 2004.

22.

The Economic Offences (Prevention of Arrest on Mere Suspicion) Bill, 2004.

Shri Santosh Bagrodia

Finance

Introduced on the            3rd December, 2004.

23.

The Prevention of Domestic Violence Against Women and Girls Bill, 2004.

Shri Santosh Bagrodia

Human Resource Development

Introduced on the            3rd December, 2004.

 

 
24.

The Destitute, Poor and Infirm Citizens (Maintenance, Rehabilitation and Other Welfare Measures) Bill, 2004.

Dr. Prabha Thakur

Social Justice and Empowerment

Introduced on the           3rd December, 2004.

25.

The Girl Child Victim of Prostitution (Rescue, Rehabilitation and Miscellaneous Provisions) Bill, 2004.

Dr. Prabha Thakur

Human Resource Development

Introduced on the           3rd December, 2004.

26.

The Agriculture in Arid, Desert and Drought Prone Areas (Special Incentives) Bill, 2004.

Dr. Prabha Thakur

Agriculture

Introduced on the            3rd December, 2004.

27.

The Delimitation (Amendment) Bill, 2004.

 

Shri T.R. Zeliang

Home Affairs

Introduced on the         17th December, 2004.

28.

The Compulsory Voting and Prohibition of Pre-Poll Survey and Exit Poll of Elections Bill, 2004

Shri V. Narayanasamy

Law and Justice

Introduced on the             17th December, 2004.

29.

The State Funding of Elections to Lok Sabha and Legislative Assemblies Bill, 2004

Shri V. Narayanasamy

Law and Justice

Introduced on the          17th December, 2004.

30.

The Protection of Rights and Welfare Measures for HIV Infected Persons and AIDS Patients Bill, 2004.

Dr. (Shrimati) Najma A. Heptulla

Health and Family Welfare

Introduced on the          24th March, 2005.

 

 
31.

The Environment Protection (Control of Non-Biodegradable Garbage) Bill, 2005.

Dr. (Shrimati) Najma A. Heptulla

Environment and Forests

Introduced on the          24th March, 2005.

32.

The International Treaties and Agreements (Compulsory Approval by Parliament) Bill, 2005.

Dr. (Shrimati) Najma A. Heptulla

External Affairs

Introduced on the          24th March, 2005.

33.

The Safe Potable Water (Special Provisions for Desert and Drought Prone Areas) Bill, 2005.

Dr. Prabha Thakur

Rural Development

Introduced on the          24th March, 2005.

34.

The Constitution (Amendment) Bill, 2005 (to amend article 16A and to amend article 39).

Dr. Prabha Thakur

Labour and Employment

Introduced on the          24th March, 2005.

35.

The Comprehensive Crop and Livestock Insurance Scheme Bill, 2005.

Dr. Prabha Thakur

Agriculture

Introduced on the          24th March, 2005.

36.

The Physicians and Surgeons (Indemnity from Civil and Criminal Proceedings for Performing Euthanasia) Bill, 2005.

Shri Sharad Anantrao Joshi

Health and Family Welfare

Introduced on the          24th March, 2005.

 

 
37.

The Constitution (Amendment) Bill, 2005 (omission of article 31B and Ninth Schedule).

Shri Sharad Anantrao Joshi

Law and Justice

Introduced on the          24th March, 2005.

38.

The Constitution (Amendment) Bill, 2005 (to amend articles 75 and 164).

Dr. P.C. Alexander

Law and Justice

Introduced on the          24th March, 2005.

39.

The Homebased Women Entrepreneurs and Workers (Security of Regular Work, Reasonable Remuneration and Other Welfare Measures) Bill, 2005.

Shrimati Prema Cariappa

Labour and Employment

Introduced on the          24th March, 2005.

40.

The Women (Empowerment for Equal Participation) Bill, 2005.

Shrimati Prema Cariappa

Human Resource Development

Introduced on the          24th March, 2005.

41.

The Women Workers of Agricultural, Plantations and Fisheries Sectors (Equal Wages, Basic Facilities and Other Welfare Measures) Bill, 2005.

Shrimati Prema Cariappa

Labour and Employment

Introduced on the         24th March, 2005.

42.

The Unemployment Allowance Bill, 2005.

Shri Datta Meghe

Labour and Employment

Introduced on the          24th March, 2005.

 

 
43.

The Cotton Growers (Welfare) Bill, 2005.

Shri Datta Meghe

Agriculture

Introduced on the         24th March, 2005.

44.

The Patents (Amendment) Bill, 2005.

Shri Ekanath K. Thakur

Commerce and Industry

Introduced on the         24th March, 2005.

45.

The Indigenous Domestic Industries (Protection from Multinational Companies) Bill, 2005.

 

Shri Santosh Bagrodia

Company Affairs

Introduced on the 6th May, 2005.

46.

The Prevention of Ragging in Colleges and Institutions Bill, 2005.

Shri Santosh Bagrodia

Human Resource Development

Introduced on the 6th May, 2005.

47.

The Children (Rights, Facilities and Welfare) Bill, 2005.

Shri Santosh Bagrodia

Human Resource Development

Introduced on the 6th May, 2005.

48.

The Constitution (Amendment) Bill, 2005 (insertion of new article 275A).

Shri Karnendu Bhattacharjee

Finance

Introduced on the 6th May, 2005.

 

49.

The Destitute and Needy Senior Citizens (Care, Protection and Welfare) Bill, 2005.

Shri Santosh Bagrodia

Social Justice and Empowerment

Introduced on the          29th July, 2005.

50.

The Needy and Neglected Senior Citizens and Orphans and Runaway Children (Care, Rehabilitation and Welfare) Bill, 2005.

Shri Santosh Bagrodia

Social Justice and Empowerment

Introduced on the          29th July, 2005.

51.

The Electronic Media (Regulation) Bill, 2005.

Shri C. Perumal

Information and Broadcasting

Introduced on the         29th July, 2005.

 

 
52.

The Farmers and Village Artisans (Old Age Allowance) Bill, 2005.

Shri V. Narayanasamy

Labour and Employment

Introduced on the         29th July, 2005.

53.

The Compulsory and Priority Electricity Supply to Rural Areas, Agriculture and Cottage Industries Sectors Bill, 2005.

Shri V. Narayanasamy

Power

Introduced on the          29th July, 2005.

54.

The Other Backward Classes (Proportional Representation Through Reservation in Educational Institutions) Bill, 2005.

Shri V. Narayanasamy

Social Justice and Empowerment

Introduced on the          29th July, 2005.

55.

The Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Amendment Bill, 2005.

Shri Sharad Anantrao Joshi

Social Justice and Empowerment

Introduced on the         29th July, 2005.

56.

The Constitution (Amendment) Bill, 2005 (to amend article 25)

 

Shri Tarlochan Singh

Social Justice and Empowerment

Introduced on the          12th August, 2005.

57.

The Prohibition of Begging and Rehabilitation of Beggars Bill, 2005.

 

Shrimati Prema Cariappa

Social Justice and Empowerment

Introduced on the         25th August, 2005.

58.

The Prohibition of Extravagant and Wasteful Expenditure on Marriages Bill, 2005.

Shrimati Prema Cariappa

Law and Justice

Introduced on the          25th August, 2005.

59

The Marriages (Compulsory Registration and Miscellaneous Provisions) Bill, 2005.

Shrimati Prema Cariappa

Law and Justice

Introduced on the          25th August, 2005.

60.

The Destitute and Poor (Rehabilitation and Welfare) Bill, 2005.

Shrimati Maya Singh

Social Justice and Empowerment

Introduced on the            9th December, 2005.

61.

The Street, Ragpicking and Vagabond Children (Protection of Rights, Rehabilitation and Welfare) Bill, 2005.

Shrimati Hema Malini

Human Resource Development

Introduced on the            9th December, 2005.

62.

The Film Industry (Protection and Promotion) Bill, 2005.

Shrimati Hema Malini

Information and Broadcasting

Introduced on the           9th December, 2005.

63.

The Constitution (Amendment) Bill, 2005 (insertion of new article 364A and amendment of Seventh Schedule).

 

Shri C. Ramachandraiah

Youth Affairs and Sports

Introduced on the            23rd December, 2005.

64.

The Securities and Exchange Board of India (Amendment) Bill, 2005.

Shri C. Ramachandraiah

Finance

Introduced on the           23rd December, 2005.

65.

The Constitution (Amendment) Bill, 2005 (to amend the Eighth Schedule).

Dr. Prabha Thakur

Home Affairs

Introduced on the          23rd December, 2005.

 

 
66.

The Constitution (Amendment) Bill, 2005 (insertion of new article 21B and omission of article 41).

Dr. Prabha Thakur

Social Justice and Empowerment

Introduced on the         23rd December, 2005.

67.

The Children of Families Living Below Poverty Line (Welfare) Bill, 2005.

Dr. Prabha Thakur

Human Resource Development

Introduced on the          23rd December, 2005.

68.

The Constitution (Amendment) Bill, 2005 (insertion of new article 40A).

Shri Shantaram  Laxman Naik

Human Resource Development

Introduced on the         23rd December, 2005.

69.

The Constitution (Amendment) Bill, 2005 (to amend article 324).

Shri Shantaram  Laxman Naik

Law and Justice

Introduced on the         23rd December, 2005. 

70.

The Constitution (Amendment) Bill, 2005 (to amend the Tenth Schedule).

Shri Shantaram  Laxman Naik

Law and Justice

Introduced on the          23rd December, 2005.

71.

The National Commission for Hygienic Food, Packed Drinks and Water Bill, 2005.

Shri Vijay J. Darda

Food Processing Industries

Introduced on the              23rd December, 2005.

72.

The Electronic Waste (Handling and Disposal) Bill, 2005.

Shri Vijay J. Darda

Environment and Forests

Introduced on the          23rd December, 2005.

73.

The Prevention of Suicide by Farmers Affected by Natural Calamity and Other Provisions Bill, 2005.

Shrimati Prema Cariappa

Agriculture

Introduced on the             23rd December, 2005.

74.

The Population Control Bill, 2005.

Shrimati Prema Cariappa

Health and Family Welfare

Introduced on the            23rd December, 2005.

75.

The Protection of Human Rights (Amendment) Bill, 2005.

Shri E.M. Sudarsana Natchiappan

Home Affairs

Introduced on the              23rd December, 2005.

76.

The High Court of Madhya Pradesh (Establishment of a Permanent Bench at Bhopal) Bill, 2006.

Shrimati Maya Singh

Law and Justice

Introduced on the                  17th February, 2006.

77.

The Neglected and Suffering Widows (Protection and Welfare) Bill, 2006.

Shrimati Maya Singh

Human Resource Development

Introduced on the            17th February, 2006.

78.

The Palm Industry Workers Welfare Bill, 2005.

Shri C. Perumal

Labour and Employment

Introduced on the                17th February, 2006.

79.

The Inter-State Rivers (Regulation) Bill, 2005.

Shri C. Perumal

Water Resources

Introduced on the               17th February, 2006.

80.

The Traditional Fishermen (Socio-Economic Protection and Welfare) Bill, 2006.

Shri V. Narayanasamy

Agriculture

Introduced on the           3rd March, 2006.

81.

The Agricultural Produce (Remunerative Prices) Bill, 2006.

Shri V. Narayanasamy

Agriculture

Introduced on the                     3rd March, 2006.

82.

The Constitution (Amendment) Bill, 2006 (to amend articles 105 and 194).

Shri Vijay J. Darda

Parliamentary Affairs

Introduced on the            3rd March, 2006.

 

 
83.

The Whistle Blowers (Protection in Public Interest Disclosures) Bill, 2006.

Shri Vijay J. Darda

Personnel, Public Grievances and Pensions

Introduced on the           3rd March, 2006.

84.

The Delimitation (Amendment) Bill, 2006.

Shri Shantaram Laxman Naik

Law and Justice

Introduced on the          14th  March, 2006.

85.

The Representation of the People (Amendment) Bill, 2006.

 

Shri Shantaram Laxman Naik

Law and Justice

Introduced on the          14th  March, 2006.

86.

The Representation of the People (Second Amendment) Bill, 2006.

Shri Shantaram Laxman Naik

Law and Justice

Introduced on the            14th March, 2006.

87.

The Pathological Laboratories and Clinics (Regulation and Control) Bill, 2006.

Shri Vijay J. Darda

Health and Family Welfare

Introduced on the             14th March, 2006.

88

The Constitution (Amendment) Bill, 2006 (insertion of new article 21B and to amend article 51A).

Shri E.M. Sudarsana Natchiappan

Environment and Forests

Introduced on the           12th May, 2006.

89.

The Working Children (Rescue, Rehabilitation and Welfare) Bill, 2006.

Shri E.M. Sudarsana Natchiappan

Labour and Employment

Introduced on the               12th May, 2006.

90.

The Commercialised Girl Child Trafficking (Prevention, Rehabilitation and Welfare) Bill, 2006.

Shri E.M. Sudarsana Natchiappan

Women and Child Development

Introduced on the           12th May, 2006.

 

 
91.

The Prevention of Pushing and Forcing Girl Child into Flesh Trade and Immoral Traffic Bill, 2006.

Shrimati Sushma Swaraj

Human Resource Development

Introduced on the              12th May, 2006.

92.

The Prevention of Heinous Crime and Barbarous Cruelty Against Women Bill, 2006.

Shrimati Sushma Swaraj

Home Affairs

Introduced on the               12th May, 2006.

93.

The Unorganised Labour and Agricultural Workers (Welfare) Bill, 2006.

Shrimati Sushma Swaraj

Labour and Employment

Introduced on the                12th May, 2006.

94.

The Citizens’ Smart Card Bill, 2006.

Shri Kalraj Mishra

Home Affairs

Introduced on the              12th May, 2006.

95.

The Traditional Herbal Medicines (Regulation of Sale and Compulsory Evidence Based Trial) Bill, 2006.

Shri Kalraj Mishra

Health and Family Welfare

Introduced on the                 12th May, 2006.

96.

The Indian Evidence (Amendment) Bill, 2006.

Shri Kalraj Mishra

Law and Justice

Introduced on the                  12th May, 2006.

97.

The Constitution (Amendment) Bill, 2006 (amendment of article 275).

Shri B.J. Panda

Finance

Introduced on the                  12th May, 2006.

 

 
98.

The Prevention of Unsolicited Telephonic Calls and Protection of Privacy Bill, 2006.

Shri B.J. Panda

Communications and Information Technology

Introduced on the                   12th May, 2006.

99.

The Underdeveloped and Backward Areas and Regions (Special Provision for Accelerated Development) Bill, 2006.

Shri B.J. Panda

Planning

Introduced on the                  12th May, 2006.

100.

The Farmers (Protection from Natural Calamities and Other Welfare Measures) Bill, 2006.

 

Shri Santosh Bagrodia

Agriculture

Introduced on the                   28th July, 2006.

101.

The Constitution (Amendment) Bill, 2006 (insertion of new article 38A and to amend the Seventh Schedule)

Shri Santosh Bagrodia

Sports and Youth Affairs

Introduced on the                 28th July, 2006.

102.

The Destitute and Neglected Women (Welfare) Bill, 2006.

Shrimati Prema Cariappa

Women and Child Development

Introduced on the                   28th July, 2006.

103.

The Indian Penal Code (Amendment) Bill, 2006.

Shrimati Prema Cariappa

Home Affairs

Introduced on the                     28th July, 2006.

104.

The Visually Handicapped Persons (Employment Opportunities and Miscellaneous Provisions) Bill, 2006

Shrimati Sushma Swaraj

Social Justice and Empowerment

Introduced on the           28th July, 2006.

 

 
105.

The Girl Child (Compulsory Basic Education) Bill, 2006

Shrimati Sushma Swaraj

Women and Child Development

Introduced on the             28th July, 2006.

106.

The Widows (Protection and Maintenance) Bill, 2006

Shrimati Sushma Swaraj

Women and Child Development

Introduced on the              28th July, 2006.

107.

The Constitution (Amendment) Bill, 2006 (amendment of Eighth Schedule)

Shri Lalhming Liana

Home Affairs

Introduced on the             28th July, 2006.

108.

The Rural Labour (Welfare) Bill, 2006

Dr. E.M. Sudarsana Natchiappan

Labour and Employment

Introduced on the           28th July, 2006.

109.

The Prohibition of Littering and Defiling of Public Places Bill, 2006

Dr. E.M. Sudarsana Natchiappan

Urban Development

Introduced on the              28th July, 2006.

110.

The Tele-Shopping (Protection of Consumer’s Rights) Bill, 2006

Shri Vijay J. Darda

Consumer Affairs, Food and Public Distribution

Introduced on the             28th July, 2006.

111.

The Commissions for Protection of Child Rights (Amendment) Bill, 2006

 

Shri Vijay J. Darda

Women and Child Development

Introduced on the             28th July, 2006.

112.

The Rajya Sabha Secretariat (Administration) Bill, 2006

Shri Vijay J. Darda

Personnel, Public Grievances and Pensions

Introduced on the            28th July, 2006.

 

 
113.

The Compulsory Education Bill, 2006

Shri Jai Parkash Aggarwal

Human Resource Development

Introduced on the          28th July, 2006.

114.

The Compulsory Voting Bill, 2006

Shri Jai Parkash Aggarwal

Law and Justice

Introduced on the             28th July, 2006.

115.

The Representation of the People (Amendment) Bill, 2006

Shri Shantaram Laxman Naik

Law and Justice

Introduced on the                11th August, 2006.

116.

The Registration (Amendment) Bill, 2006

Shri Shantaram Laxman Naik

Law and Justice

Introduced on the              11th August, 2006

117.

The Compulsory Quoting of source Law Bill, 2006

Shri Shantaram Laxman Naik

Law and Justice

Introduced on the                11th August, 2006

118.

The Illegal Immigrants and Overstaying Foreign Nationals (Identification and Deportation) Bill, 2006.

Shri B.J. Panda

Home Affairs

Introduced on the             11th August, 2006

119.

The Promotion of Two Child Norm Bill, 2006

Shri B.J. Panda

Health and Family

Introduced on the           11th August, 2006

120.

The Persons Affected by Naxalite Terrorism (Relief and Rehabilitation) Bill, 2006

Shri B.J. Panda

Home Affairs

Introduced on the             11th August, 2006

121.

The Voluntary Organizations Regulatory Authority Bill, 2006

Shri Kalraj Mishra

Planning

Introduced on the             25th August, 2006

 

 
122.

The Constitution (Amendment) Bill, 2006 (amendment of articles 145 and 227)

Shri Kalraj Mishra

Law and Justice

Introduced on the              25th August, 2006   

123.

The Constitution (Amendment) Bill, 2006 (insertion of new article 371J)

Shri K.B. Shanappa

Home Affairs

Introduced on the               25th August, 2006

124.

The Abolition of Child Labour Bill, 2006

Shri C. Perumal

Women and Child Development

Introduced on the              25th August, 2006

125.

The Cinema Artists’ Welfare Bill, 2006

Shri C. Perumal

Information and Broadcasting

Introduced on the          25th August, 2006

126.

The Indian Nursing Council (Amendment) Bill, 2006

Shri C. Perumal

Health and Family Welfare.

Introduced on the                       25th August, 2006

 

YOGENDRA NARAIN,

Secretary-General.