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Sl. No.
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Title of the Bill
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Member/Minister-in-charge
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Progress
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Government Bills
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1.
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The Parliament (Prevention of
Disqualification) Amendment Bill, 2006.
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Shri Hansraj Bhardwaj
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The Bill, as passed by the
Houses of Parliament and returned by the President for their
re-consideration under the proviso to article 111 of the Constitution was
laid on the Table of the Rajya Sabha on 25th
July, 2006 and was re-considered and passed again on the 27th
July, 2006.
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2.
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The Pondicherry (Alteration of
Name) Bill, 2006.
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Shri Shivraj Vishwanath Patil
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Introduced on the
28th July, 2006.
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3.
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The Sashastra Seema Bal Bill,
2006.
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Shri Shivraj Vishwanath Patil
1
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Introduced on the 28th
July, 2006.
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Private Members’ Bills
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4.
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The Farmers (Protection from
Natural Calamities and Other Welfare Measures) Bill, 2006.
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Shri Santosh Bagrodia
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Introduced on the 28th
July, 2006.
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5.
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The Constitution (Amendment)
Bill, 2006 (insertion of new article 38A and to amend the Seventh
Schedule).
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Shri Santosh Bagrodia
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Introduced on the 28th
July, 2006.
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6.
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The Destitute and Neglected
Women (Welfare) Bill, 2006.
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Shrimati Prema Cariappa
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Introduced on the 28th
July, 2006.
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7.
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The Indian Penal Code
(Amendment) Bill, 2006.
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Shrimati Prema Cariappa
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Introduced on the 28th
July, 2006.
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8.
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The Visually Handicapped
Persons (Employment Opportunities and Miscellaneous Provisions) Bill, 2006.
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Shrimati Sushma Swaraj
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Introduced on the 28th
July, 2006.
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9.
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The Girl Child (Compulsory
Basic Education) Bill, 2006.
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Shrimati Sushma Swaraj
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Introduced on the 28th
July, 2006.
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10.
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The Widows (Protection and
Maintenance) Bill, 2006.
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Shrimati Sushma Swaraj
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Introduced on the 28th
July, 2006.
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11.
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The Constitution (Amendment)
Bill, 2006 (amendment of Eighth Schedule).
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Shri Lalhming Liana
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Introduced on the 28th
July, 2006.
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12.
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The Rural Labour (Welfare)
Bill, 2006.
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Dr. E.M. Sudarsana Natchiappan
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Introduced on the 28th
July, 2006.
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13.
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The Prohibition of Littering
and Defiling of Public Places Bill, 2006.
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Dr. E.M. Sudarsana Natchiappan
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Introduced on the 28th
July, 2006.
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14.
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The Tele-Shopping (Protection
of Consumer’s Rights) Bill, 2006.
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Shri Vijay J. Darda
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Introduced on the 28th
July, 2006.
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15.
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The Commissions for Protection
of Child Rights (Amendment) Bill, 2006.
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Shri Vijay J. Darda
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Introduced on the 28th
July, 2006.
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16.
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The Rajya Sabha Secretariat
(Administration) Bill, 2006.
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Shri Vijay J. Darda
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Introduced on the 28th
July, 2006.
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17.
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The Compulsory Education Bill,
2006.
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Shri Jai Parkash Aggarwal
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Introduced on the 28th
July, 2006.
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18.
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The Compulsory Voting Bill,
2006.
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Shri Jai Parkash Aggarwal
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Introduced on the 28th
July, 2006.
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19.
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The Constitution (Amendment)
Bill, 2004 (Amendment of articles 341 and 342).
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Shri Silvius Condpan
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Further discussion on the
motion for consideration of the Bill moved on the 12th May, 2006
continued on 28th
July, 2006. Discussion was not concluded.
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