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Sl. No.
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Title of the Bill
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Minister-in-charge
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Progress
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Government Bills
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1.
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The Appropriation (No.4) Bill, 2006.
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Shri P. Chidambaram
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The Bill, as passed by Lok Sabha was laid on the Table of the Rajya
Sabha on the 14th August, 2006.
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2.
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The Central Silk Board (Amendment) Bill, 2006.
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Shri Shankersinh Vaghela
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Further discussion on the motion for consideration moved on the 10th
August, 2006 continued on the 14th August, 2006 and the Bill was
passed on the same day.
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3.
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The Produce Cess Laws (Abolition) Bill, 2006.
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Shri Sharad Pawar
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The Bill, as passed by Lok Sabha was considered and returned on the
14th August, 2006.
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4.
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The Government Securities Bill, 2006.
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Shri P. Chidambaram
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The Bill, as passed by Lok Sabha was considered and passed on the
14th
August, 2006.
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5.
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The Appropriation (Railways) No.4 Bill, 2006.
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Shri Lalu Prasad
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The Bill, as passed by Lok Sabha was laid on the Table of the Rajya
Sabha on the 17th August, 2006.
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6.
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The Wild Life (Protection) Amendment Bill, 2005.
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Shri A. Raja
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The motion for consideration of the Bill was moved on the 18th
August, 2006. The discussion was not concluded.
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