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Sl. No.
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Title of the Bill
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Minister-in-charge
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Progress
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Government Bill
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1.
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The Food Safety and Standards
Bill, 2006.
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Shri Subodh Kant Sahai
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The Bill, as passed by Lok Sabha
was laid on the table of the Rajya Sabha on the 31st July,
2006. The Bill was considered on the
1st and 2nd
August, 2006 and was passed on the 2nd August, 2006.
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2.
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The Sikkim University Bill,
2006.
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Shri Arjun Singh
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Introduced on the
31st July, 2006.
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3.
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The Tripura University Bill,
2006.
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Shri Arjun Singh
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Introduced on the
31st July, 2006.
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4.
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The Rajiv Gandhi University
Bill, 2006.
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Shri Arjun Singh
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Introduced on
the 31st July, 2006.
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5.
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The Constitution (Scheduled
Tribes) Order Amendment Bill, 2006.
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Shri P.R. Kyndiah
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Introduced on
the 31st July, 2006.
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6.
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The Cantonments Bill, 2006.
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Shri Pranab Mukherjee
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The Bill, as introduced in the Rajya
Sabha was considered and passed on the 1st August, 2006.
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7.
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The Protection of Human Rights
(Amendment) Bill, 2006.
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Shri Shivraj Vishwanath
Patil
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The Bill, as introduced in the
Rajya Sabha was considered on the
2nd and 3rd
August, 2006 and was passed on the 3rd August, 2006.
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8.
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The Actuaries Bill, 2006
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Shri P. Chidambaram
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The Bill, as passed by the Lok
Sabha was laid on the Table of the Rajya Sabha on the
2nd August, 2006.
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9.
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The Juvenile Justice (Care and
Protection of Children) Amendment Bill, 2006.
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Shrimati Renuka Chowdhury
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The Bill, as passed by the Lok
Sabha was laid on the Table of the Rajya Sabha on the
3rd August, 2006.
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