Sl.No.

Title of the Bill

Minister-in-charge

Progress

Government Bills

1.

The Central Institute of English and Foreign Language University    Bill, 2006.

Shri Arjun Singh

Introduced on the   20^th March, 2006.

2.

The Appropriation (No.3) Bill, 2006.

Shri P. Chidambaram

The Bill, as passed by Lok Sabha was considered and returned on the       20^th  March, 2006.

3.

The Finance Bill, 2006.

Shri P. Chidambaram

The Bill, as passed by Lok Sabha was laid on the Table of the Rajya Sabha on the 20^th March, 2006  and was considered and returned on the        21^st March, 2006.

4.

The Code of  Criminal Procedure (Amendment)Amending Bill, 2006.

Shri Shivraj Vishwanath  Patil

Introduced on the   21^st March, 2006.

5.

The Assam Rifles Bill, 2006.

Shri Shivraj Vishwanath  Patil

Introduced on the   21^st March, 2006.

6.

The Companies (Amendment) Bill, 2006.

Shri Prem Chand Gupta

The Bill, as introduced in Rajya Sabha was considered and  passed  on the 21^st  March, 2006.

7.

The Delhi Special Police Establishment (Amendment) Bill, 2006.

Shri Suresh Pachouri

The Bill as passed by Lok Sabha was laid on the Table of the Rajya Sabha on the 22^nd March, 2006 and was considered and passed on the same day.