Sl.No.

Title of the Bill

Minister-in-charge

Progress

Government Bills

1.

The Delhi Laws (Special Provisions) Bill, 2006.

Shri S. Jaipal Reddy

The Bill, as passed by Lok Sabha was considered and passed without any amendment by the Rajya Sabha on the 15^th May, 2006.

2.

The Spirituous Preparations (Inter-State Trade and Commerce) Control (Repeal) Bill, 2006.

Shri Sharad Pawar

The Bill, as introduced in the Rajya Sabha was considered and passed on the 15^th May, 2006.

3.

 The National Institute of Fashion Technology  Bill, 2006.

Shri Shankersinh Vaghela

The Bill, as introduced in the Rajya Sabha was considered and passed on the 16^th May, 2006.

4.

The Code of Criminal Procedure (Amendment) Amending Bill, 2006.

Shri Shivraj Vishwanath Patil

The Bill, as introduced in the Rajya Sabha was considered and passed on the 16^th May, 2006.

5.

The Assam Rifles Bill, 2006.

Shri Shivraj Vishwanath Patil

The Bill, as introduced in the Rajya Sabha was considered and passed on 16^th May, 2006.

6.

The Cess Laws (Repealing and Amending)  Bill, 2006.

Shri Kamal Nath

The Bill, as passed by Lok Sabha was laid on the Table of the Rajya Sabha on the 16^th May, 2006 and was considered and returned on 17^th  May, 2006.

7.

The Parliament (Prevention of Disqualification) Amendment  Bill, 2006.

Shri Hans Raj Bhardwaj

The Bill, as passed by Lok Sabha was laid on the Table of the Rajya Sabha on  the 16^th May, 2006 and was considered and passed on the  17^th  May, 2006.

8.

The Reserve Bank of India (Amendment) Bill, 2006.

Shri P. Chidambaram

The Bill, as passed by Lok Sabha was laid on the Table of the Rajya Sabha on the 17^th May, 2006 and was considered and passed on the 18^th May, 2006.

9.

The Taxation Laws (Amendment) Bill, 2006.

Shri P. Chidambaram

The Bill, as passed by Lok Sabha was laid on the Table of the Rajya Sabha on the 18^th May, 2006.

10.

The Apprentices (Amendment) Bill, 2006.

Shri K. Chandra Sekhar Rao

Introduced on the 19^th May, 2006.