Progress of Bills during the week ending Saturday, the 18th March, 2006.
|
Sl.No |
Title of the Bill |
Minister/Member-in-charge |
Progress |
|
|
Government Bills |
|
|
|
1. |
The Appropriation Bill, 2006. |
Shri P. Chidambaram |
The Bill, as passed by Lok Sabha was considered and returned on the 13th March, 2006. |
|
2. |
The Appropriation (No.2) Bill, 2006. |
Shri P. Chidambaram |
The Bill, as passed by Lok Sabha was considered and returned on the 13th March, 2006. |
|
3. |
The Appropriation (No.3) Bill, 2006. |
Shri P. Chidambaram |
The Bill, as passed by Lok Sabha was laid on the table of the Rajya Sabha on the 18th March, 2006. |
|
4.. |
The Administrative Tribunals (Amendment) Bill, 2006. |
Shri Suresh Pachouri |
Introduced on 18th March, 2006. |
|
5. |
The Appropriation (Railways) No.3 Bill, 2006. |
Shri Lalu Prasad |
The Bill, as passed by Lok Sabha was considered and returned on 18th March, 2006.
|
|
|
Private Members’ Bills |
|
|
|
6. |
The Delimitation (Amendment) Bill, 2006. |
Shri Shantaram Laxman Naik |
Introduced on the 14th March, 2006. |
|
7. |
The Representation of the People (Amendment) Bill, 2006. |
Shri Shantaram Laxman Naik |
Introduced on the 14th March, 2006. |
|
8. |
The Representation of the People (Second Amendment) Bill, 2006. |
Shri Shantaram Laxman Naik |
Introduced on the 14th March, 2006. |
|
9. |
The Pathological Laboratories and Clinics (Regulation and Control) Bill, 2006. |
Shri Vijay J. Darda |
Introduced on the 14th March, 2006. |
|
10. |
The Compulsory Registration of Marriages Bill, 2006. |
Shrimati Vanga Geetha |
Introduced on the 14th March, 2006. |
|
11. |
The Prevention of Atrocities on Women and Children Bill, 2006. |
Shrimati Vanga Geetha
|
Introduced on the 14th March, 2006. |