Sl.

No.

Title of the Bill

Member/Minister-in-charge

Progress

Government Bills

1.

The Chartered Accountants (Amendment) Bill, 2005.

Shri Prem Chand Gupta

The Bill, as returned by Lok Sabha, was laid on the table of Rajya Sabha on 16^th February, 2006.

2.

The Company Secretaries (Amendment) Bill, 2005.

Shri Prem Chand Gupta

The Bill, as returned by Lok Sabha, was laid on the table of Rajya Sabha on 16^th February, 2006.

3.

The Cost and Works Accountants (Amendment) Bill, 2005.

Shri Prem Chand Gupta

The Bill, as returned by Lok Sabha, was laid on the table of Rajya Sabha on 16^th February, 2006.

Private Members’ Bills

4.

The High Court of Madhya Pradesh (Establishment of a Permanent Bench at Bhopal) Bill, 2006.

Shrimati. Maya Singh

Introduced on the 17^th February, 2006.

5.

The Neglected and Suffering Widows (Protection and Welfare) Bill, 2006.

Shrimati Maya Singh

Introduced on the 17^th February, 2006.

6.

The Villages (Information Technology and Infotainment Facilities) Bill, 2004.

Dr. Alladi P. Rajkumar

Introduced on the 17^th February, 2006.

7.

The Constitution (Amendment) Bill, 2004. (insertion of new article 262A).

Dr. Alladi P. Rajkumar

Introduced on the 17^th February, 2006.

8.

The Constitution (Amendment) Bill, 2004 (to amend articles 75 and 164).

Dr. Alladi P. Rajkumar

Introduced on the 17^th February, 2006.

9.

The Palm Industry Workers Welfare Bill, 2005.

Shri C. Perumal

Introduced on the 17^th February, 2006.

10.

The Inter-State Rivers (Regulation) Bill, 2005.

Shri C. Perumal

Introduced on the 17^th February, 2006.

11.

The Commercial Advertisements on Electronic Media (Regulation) Bill, 2005

Shri Kalraj Mishra

Further discussion on the motion for consideration of the Bill moved on 9^th December, 2005 continued on 17^th February, 2006. The discussion remained inconclusive.