Sl. No.

Title of the Bill

Member/Minister-in-charge

Progress

Government Bills

1.

The Arbitration and Conciliation (Amendment) Bill, 2003.

Shri Hansraj Bhardwaj

Withdrawn by the leave of the House on 12^th May, 2006.

2.

The Cinematograph  (Amendment) Bill, 1992.

Shri Priyaranjan Dasmunsi

Withdrawn by the leave of the House on 12^th May, 2006.

3.

The Delhi Laws (Special Provisions) Bill, 2006.

Shri S. Jaipal Reddy

The Bill, as passed by the Lok Sabha was laid on the Table of the Rajya Sabha on 12^th May, 2006.

Private Members’ Bills

4.

The Constitution (Amendment) Bill, 2006 (insertion of new article 21 B and to amend article 51 A).

Shri E.M. Sudarsana Natchiappan

Introduced on the   12^th May,  2006.

5.

The Working Children (Rescue, Rehabilitation and Welfare) Bill, 2006.

Shri E.M. Sudarsana Natchiappan

Introduced on the  12^th May,  2006.

6.

The Commercialised Girl Child Trafficking (Prevention, Rehabilitation and Welfare) Bill, 2006.

Shri E.M. Sudarsana Natchiappan

Introduced on the  12^th May,  2006.

7.

The Prevention of Pushing and Forcing Girl Child Into Flesh Trade and Immoral Traffic Bill, 2006.

Shrimati Sushma Swaraj

Introduced on the  12^th May,  2006.

8.

The Prevention of Heinous Crime and Barbarous Cruelty Against Women Bill, 2006.

Shrimati Sushma Swaraj

Introduced on the  12^th May,  2006.

9.

The Unorganised Labour and Agricultural Workers (Welfare) Bill, 2006.

Shrimati Sushma Swaraj

Introduced on the  12^th May,  2006.

10.

The Citizens’ Smart Card Bill, 2006.

Shri Kalraj Mishra

Introduced on the  12^th May,  2006.

11.

The Traditional Herbal Medicines (Regulation of Sale and Compulsory Evidence Based Trial) Bill, 2006.

Shri Kalraj Mishra

Introduced on the  12^th May,  2006.

12.

The Indian Evidence (Amendment) Bill, 2006.

Shri Kalraj Mishra

Introduced on the  12^th May,  2006.

13.

The Constitution (Amendment) Bill, 2006 (Amendment of article 275).

Shri B.J. Panda

Introduced on the  12^th May,  2006.

14.

The Prevention of Unsolicited Telephonic Calls and Protection of Privacy Bill, 2006.

Shri B.J. Panda

Introduced on the  12^th May,  2006.

15.

The Underdeveloped and Backward Areas and Regions (Special Provision for Accelerated Development) Bill, 2006.

Shri B.J. Panda

Introduced on the  12^th May,  2006.

16.

The Public Employment (Reservation for Women) Bill, 2005.

Shrimati Maya Singh

Further discussion on the motion for consideration of the Bill moved on the   3^rd March, 2006 continued on          12^th May, 2006 and the Bill was withdrawn by the leave of the House on the 12^th May, 2006.

17.

The Constitution (Amendment) Bill, 2004 (Amendment of articles 341 and 342).

Shri Silvius Condpan

The motion for consideration of the Bill moved on the 12^th May, 2006. Discussion was not concluded.