Sl.

No.

Title of the Bill

Minister-in-charge

Progress

Government Bills

1.

The Companies (Amendment) Bill, 2006.

Shri Prem Chand Gupta

Introduced on the 6^th March, 2006.

2.

The Appropriation (Railways) Vote on Account Bill, 2006.

Shri Lalu Prasad

The Bill,  as passed by Lok Sabha was laid on the Table of the Rajya Sabha on the 6^th  March, 2006 and was considered and returned on 9^th March, 2006.

3.

The Appropriation (Railways)  Bill, 2006.

Shri Lalu Prasad

The Bill,  as passed by Lok Sabha was laid on the Table of the Rajya Sabha on the 6^th  March, 2006 and was considered and returned on 9^th March, 2006.                                                 

4.

The Appropriation (Railways) No.2 Bill, 2006.

Shri Lalu Prasad

The Bill,  as passed by Lok Sabha was laid on the Table of the Rajya Sabha on the 6^th  March, 2006 and was considered and returned on 9^th March, 2006.

5.

The Appropriation  Bill, 2006.

Shri P. Chidambaram

The Bill, as passed by Lok Sabha was laid on the Table of the Rajya Sabha on the 11^th  March, 2006.

6.

The Appropriation  (No.2)  Bill, 2006.

Shri P. Chidambaram

The Bill, as passed by Lok Sabha was laid on the Table of the Rajya Sabha on the 11^th  March, 2006.

7.

The Khadi and Village Industries Commission (Amendment) Bill, 2006.

Shri Mahabir Prasad

The Bill, as passed by Lok Sabha was considered and passed  on the 11^th  March, 2006.

8.

The Appropriation (Railways)  No.3 Bill, 2006.

Shri Lalu Prasad

The Bill, as passed by Lok Sabha was laid on the Table of the Rajya Sabha on the 11^th  March, 2006.