Sl.No

Title of the Bill

Ministry/

Department

Remarks

1.

The Indian Medical Council (Amendment) Bill, 1987.

Health and Family Welfare

Introduced on the 26^th August, 1987.

Report of the Joint Committee presented on the 28^th July, 1989.

2.

The Constitution (Sixty-first Amendment) Bill, 1988.

Human Resource Development

Introduced on the 24^th November, 1988.

3.

The Participation of Workers in Management Bill, 1990.

Labour and Employment

Introduced on the 30^th May, 1990.

The Report of the Department-related Parliamentary Standing Committee on Labour and Welfare laid on the Table of the Rajya Sabha on the 18^th December, 2001.

4.

The Cinematograph (Amendment) Bill, 1992.

Information and
Broadcasting

Introduced on the 18^th August, 1992.

The Report of the Department-related Parliamentary Standing Committee on Communications laid on the Table of the Rajya Sabha on the 21^st March, 1995.

5.

The Atomic Energy (Amendment) Bill, 1992.

Atomic Energy

Introduced on the 25^th November, 1992.

2

6.

The Constitution (Seventy-ninth Amendment) Bill, 1992.

Health and Family Welfare

Introduced on the 22^nd December, 1992.

The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented on the 22nd March, 1995.

7.

The Indian Boilers (Amendment) Bill, 1994.

Commerce and Industry

Introduced on the 13^th May, 1994.

The Report of the Department-related Parliamentary Standing Committee on Industry presented on the 29^th March, 1995.

8.

The University Grants Commission (Amendment) Bill, 1995.

Human Resource Development

Introduced on the 2^nd June, 1995.

The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented on the 16^th August, 1995.

9.

The Private Universities (Establishment and Regulation) Bill, 1995.

Human Resource Development

Introduced on the 25^th August, 1995.

The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented to the Chairman on the 26^th March, 1996 and thereafter to the House on the 29^th August, 1996.

3

10.

The Delhi Rent (Amendment) Bill, 1997.

Urban Development

Introduced on the 28^th July, 1997.

The Report of the Department-related Parliamentary Standing Committee on Urban and Rural Development laid on the Table of the Rajya Sabha on the 21^st December, 2000.

11.

The Constitution (Eighty-seventh Amendment) Bill, 1999.

Rural Development

Introduced on the 17^th December, 1999.

12.

The Lotteries (Prohibition) Bill, 1999.

Home Affairs

Introduced on the 23^rd December, 1999.

The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 18^th December, 2001.

13.

The Coal Mines (Nationalisation) Amendment Bill, 2000.

Coal

Introduced on the 24^th April, 2000.

The Report of the Department-related Parliamentary Standing Committee on Energy laid on the Table of the Rajya Sabha on the 31^st August, 2001.

14.

The Foreign Trade (Development and Regulation) Amendment Bill, 2001.

Commerce and Industry

Introduced on the 24^th April, 2001.

The Report of the Department-related Parliamentary Standing Committee on Commerce presented on the 18^th March, 2002.

4

15.

The Provisions of the Municipalities (Extension to the Scheduled Areas) Bill, 2001.

Urban Development

Introduced on the 30^th July, 2001.

The Report of the Department-related Parliamentary Standing Committee on Urban and Rural Development laid on the Table of the Rajya Sabha on the 9^th December, 2003.

16.

The Constitution (Scheduled Tribes) (Union Territories) Order (Amendment) Bill, 2003.

Tribal Affairs

Introduced on the 5^th March, 2003.

The Motion for consideration of the Bill moved on the 9^th April, 2003. Discussion on the Bill was deferred, as agreed to by the House.

17.

The Companies (Amendment) Bill, 2003.

Company Affairs

Introduced on the 7^th  May, 2003.

18.

The Cantonments Bill, 2003.

Defence

Introduced on the 22^nd December, 2003.

The Report of the Department-related Parliamentary Standing Committee on Defence laid on the Table of the Rajya Sabha on the 10^th May, 2005.

19.

The Arbitration and Conciliation (Amendment) Bill, 2003.

Law and Justice

Introduced on the 22^nd December, 2003.

The Report of the Department-related Parliamentary Standing Committee on Personnel, Public Grievances, Law and Justice presented on the 4^th  August, 2005.

5

20.

The Seeds Bill, 2004.

Agriculture

Introduced on the 9^th December, 2004.

The Bill was referred to the Department-related Parliamentary Standing Committee on Agriculture by the Speaker, Lok Sabha and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 17^th December, 2004, vide paragraph No. 41862.

21.

The Prevention of Child Marriage Bill, 2004.

Law and Justice

Introduced on the 20^th December, 2004.

The Report of the Department-related Parliamentary Standing Committee on Personnel, Public Grievances, Law and Justice presented on the 29^th  November, 2005.

22.

The Scheduled Castes, Schedules Tribes and Other Backward Classes (Reservation in Posts and Services) Bill, 2004.

Law and Justice

Introduced on the 22^nd December, 2004.

The Report of the Department-related Parliamentary Standing Committee on Personnel, Public Grievances, Law and Justice presented on the 26^th July, 2005.

23.

The Standards of Weights and Measures (Enforcement) Amendment Bill, 2005.

Agriculture

Introduced on the 10^th March, 2005.

The Report of the Department-related Parliamentary Standing Committee on Food, Consumer Affairs and Public Distribution laid on the Table of the Rajya Sabha on the 23^rd December, 2005.

24.

The Standards of Weights and Measures (Amendment) Bill, 2005.

Agriculture

Introduced on the 10^th March, 2005

The Report of the Department-related Parliamentary Standing Committee on Food, Consumer Affairs and Public Distribution laid on the Table of the Rajya Sabha on the 23^rd December, 2005.

25.

The Homoeopathy Central Council (Amendment) Bill, 2005.

Health and Family Welfare

Introduced on the 23^rd March, 2005

The Report of the Department-related Parliamentary Standing Committee on Health and Family Welfare presented on the 29^th July, 2005.

6

26.

The Indian Medicine Central Council (Amendment) Bill, 2005.

Health and Family Welfare

 Introduced on the 23^rd March, 2005

The Report of the Department-related Parliamentary Standing Committee on Health and Family Welfare presented on  the 29^th July, 2005.

27.

The Drugs and Cosmetics (Amendment) Bill, 2005.

Health and Family Welfare

Introduced on the 10^th May, 2005

The Report of the Department-related Parliamentary Standing Committee on Health and Family Welfare presented on the 21^st December, 2005.

28.

The Indian Medicine and Homoeopathy Pharmacy Bill, 2005

Health and Family Welfare

Introduced on the 12^th August, 2005

The Bill was referred to the Department-related Parliamentary Standing Committee on Health and Family Welfare by the Chairman and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 24^th August, 2005, vide paragraph No. 42463.

29.

The Labour Laws (Exemption from Furnishing Returns and Maintaining Registers by Certain Establishments) Amendment and Miscellaneous Provisions Bill, 2005

Labour and Employment

Introduced on the 22^nd August, 2005.

The Report of the Department-related Parliamentary Standing Committee on Labour laid on the Table of the Rajya Sabha on the 20^th  December, 2005.

7

30.

The National Commission for Minority Educational Institutions (Amendment) Bill, 2005.

Human Resource Development

Introduced on the 23^rd August, 2005.

The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented on the 6^th December, 2005.

31.

The Indian Medical Council (Amendment) Bill, 2005.

Health and Family Welfare

Introduced on the 23^rd August, 2005

The Bill was referred to the Department-related Parliamentary Standing Committee on Health and Family Welfare by the Chairman and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 25^th August, 2005, vide paragraph No. 42466.

32.

The Central Silk Board (Amendment) Bill, 2005.

Labour and Employment

Introduced on the 30^th August, 2005.

The Bill was referred to the Department-related Parliamentary Standing Committee on Labour by the Speaker, Lok Sabha and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 15^th September, 2005, vide paragraph No. 42498.

33.

The Communal Violence (Prevention Control and Rehabilitation of Victims) Bill, 2005.

Home Affairs

Introduced on the 5^th December, 2005.

The Bill was referred to the Department-related Parliamentary Standing Committee on Home Affairs by the Chairman and the intimation thereof was published in the Parliamentary Bulletin Part-II dated the 7^th December, 2005, vide paragraph No. 42691.

8

34.

The Carriage by Road Bill, 2005.

Shipping, Road Transport and Highways

Introduced on the 7^th December, 2005.

The Bill was referred to the Department-related Parliamentary Standing Committee on Transport Tourism and Culture by the Chairman and the intimation thereof was published in the Parliamentary Bulletin Part-II dated the 14^th December, 2005, vide paragraph No. 42711.

35.

The Protection of Human Rights (Amendment) Bill, 2005.

Home Affairs

Introduced on the 8^th December, 2005.

The Bill was referred to the Department-related Parliamentary Standing Committee on Home Affairs by the Chairman and the intimation thereof was published in the Parliamentary Bulletin Part-II dated the 13^th December, 2005, vide paragraph No. 42708.

36.

The Inland Vessels (Amendment) Bill, 2005.

Shipping, Road Transport and Highways

Introduced on the 8^th December, 2005.

The Bill was referred to the Department-related Parliamentary Standing Committee on Shipping, Road Transport and Highways by the Chairman and the intimation thereof was published in the Parliamentary Bulletin Part-II dated the 13^th December, 2005, vide paragraph No. 42709.

37.

The Armed Forces Tribunal Bill, 2005.

Defence

Introduced on the 20^th December, 2005.

The Bill was referred to the Department-related Parliamentary Standing Committee on Defence by the Speaker, Lok Sabha and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 27^th December, 2005, vide paragraph No. 42735.

38.

The  Essential Commodities (Amendment) Bill, 2005

Consumer Affairs and Public Distribution

Introduced on the 20^th December, 2005.

The Bill was referred to the Department-related Parliamentary Standing Committee on Food, Consumer Affairs and Public Distribution by the Speaker, Lok Sabha and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 13^th January, 2006, vide paragraph No. 42749.

39.

The Petroleum and Natural Gas Regulatory Board Bill, 2005.

Petroleum and Natural Gas

Introduced on the 21^st December, 2005.

40.

The Prevention and Control of Infectitious and Contagious Diseases in Animals Bill, 2005.

Agriculture

Introduced on the 21^st December, 2005.

The Bill was referred to the Department-related Parliamentary Standing Committee on Agriculture by the Speaker, Lok Sabha and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 13^th January, 2006, vide paragraph No. 42749.

10

41.

The  Wild Life (Protection) Amendment Bill, 2005.

Environment and Forests

Introduced on the 23^rd  December, 2005.

The Bill was referred to the Department-related Parliamentary Standing Committee on Science and Technology, Environment and Forests by the Chairman and the intimation thereof was published in the Parliamentary Bulletin Part-II dated the 30^th December, 2005, vide paragraph No. 42741.

42.

The National Institute of Fashion Technology Bill, 2005.

Textiles

Introduced on the 23^rd December, 2005.

The Bill was referred to the Department-related Parliamentary Standing Committee on Labour by the Speaker, Lok Sabha and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 13^th January, 2006, vide paragraph No. 42749.

43.

The Spirituous Preparations (Inter-State Trade and Commerce) Control (Repeal) Bill, 2005.

Agriculture

Introduced on the 23^rd December, 2005.

Sl. No.

Title of the Bill

Member-in-charge

Ministry concerned

Remarks

1.

The Commercial Advertisements on Electronic Media (Regulation) Bill, 2005.

Shri Kalraj Mishra

Information and Broadcasting

The motion for consideration of the Bill moved on the 9^th December, 2005.  The discussion was not concluded.

11

2.

The Girl Child (Compulsory Education and Welfare) Bill, 2000.

Shri S.S. Ahluwalia

Human Resource Development

Introduced on the 12th May, 2000.

3.

The Religious Conversions (Prohibition of Allurement and Use of Coercive Methods) Bill, 2000.

Shri S.S. Ahluwalia

Home Affairs

Introduced on the 12th May, 2000.

4.

The Compulsory Vocational Education Bill, 2000.

Shri S.S. Ahluwalia

Human Resource Development

Introduced on the 12th May, 2000.

5.

The Scheduled Castes and Scheduled Tribes (Reservation in Service) Bill, 2000.

Shri R.S. Gavai

Personnel, Public Grievances and Pension

Introduced on the 18^th August, 2000.

6.

The Constitution (Amendment) Bill, 2000 (to amend article 15).

Shri R.S. Gavai

Social Justice and Empowerment

Introduced on the 18^th August, 2000.

7.

The Compulsory Desiltation of Dams and Rivers Bill, 2000

Shri S.S. Ahluwalia

Water Resources

Introduced on the 18^th August, 2000.

8.

The Constitution (Amendment) Bill, 2000 (to amend articles 124 and 214).

Shri S.S. Ahluwalia

Law and Justice

Introduced on the 18^th August, 2000.

9.

The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2000.

Shri R.S. Gavai

Tribal Affairs

Introduced on the 24^th November, 2000.

12

10.

The Indian Penal Code (Amendment) Bill, 2000.

Shri R.S. Gavai

Home Affairs

Introduced on the 24^th November, 2000.

11.

The Forest Conservation (Amendment) Bill, 2000.

Shri R.S. Gavai

Environment and Forests

Introduced on the 22^nd  December,  2000.

12.

The Constitution (Amendment) Bill, 2000 (to amend articles 85, 123 and 174, etc.).

Shri S.S. Ahluwalia

Parliamentary Affairs

Introduced on the 22^nd  December,  2000.

13.

The Prevention of Cow Slaughter Bill, 2000.

Shri S.S. Ahluwalia

Agriculture

Introduced on the 22^nd  December,  2000.

14.

The Constitution (Amendment) Bill, 2000 (to amend articles 343, 348 and 351).

Shri S.S. Ahluwalia

Home Affairs

Introduced on the 22^nd  December,  2000.

15.

The High Court of Karnataka (Establishment of a Permanent Bench at Dharwar) Bill, 2000.

Shri K.B. Krishna Murthy

Law and Justice

Introduced on the 22^nd  December,  2000.

16.

The Family Welfare and Control of Population Bill, 2001.

Shri K.B. Krishna Murthy

Health and Family Welfare

Introduced on the 27^th July,  2001.

17.

The Prevention of Abuse of Girl Child Bill, 2001.

Shri K.B. Krishna Murthy

Human Resource Development

Introduced on the 27^th July,  2001.

13

18.

The Public Financial Institutions (Conversion of Loans to Companies into Equity Share Capital) Bill, 2001.

Shri S.S. Ahluwalia

Finance

Introduced on the 27^th July,  2001.

19.

The Consumer Goods (Publication of Price with Advertisement) Bill, 2001.

Shri S.S. Ahluwalia

Agriculture, Food and Civil Supplies, Consumer Affairs and Public Distribution

Introduced on the 27^th July,  2001.

20.

The Working Journalists Welfare Fund Bill, 2001.

Shri S.S. Ahluwalia

Information and Broadcasting

Introduced on the 27^th July,  2001.

21.

The Jute Packaging Materials (Compulsory use in Packing Commodities) Repeal Bill, 2001.

Shri Vijay Singh Yadav

Textiles

Introduced on the 27^th July,  2001.

22.

The Constitution (Amendment) Bill, 2001 (to amend articles 74, 75, 163, and 164).

Shri R.S. Gavai

Home Affairs

Introduced on the 10^th August,  2001.

23.

The Working Children (Welfare and Rehabilitation) Bill, 2001.

Shri S.S. Ahluwalia

Labour and Employment

Introduced on the 7^th December,  2001.

14

24.

The Maintenance of Food, Potable Water and Fodder Supplies in Drought Affected Areas Bill, 2001.

Shri S.S. Ahluwalia

Agriculture, Food and Civil Supplies, Consumer Affairs and Public Distribution

Introduced on the 7^th December,  2001.

25.

The Special Educational Facilities for Children of Manual Scavengers Bill, 2001.

Shri S.S. Ahluwalia

Social Justice and Empowerment

Introduced on the 7^th December,  2001.

26.

The Freedom of Childhood Bill, 2002.

Shri S.S. Ahluwalia

Human Resource Development

Introduced on the 10^th May, 2002.

27.

The Maintenance of Uninterrupted Power Supply to Industries of Backward States Bill, 2002.

Shri S.S. Ahluwalia

Power

Introduced on the 10^th May, 2002.

28.

The Blind and Other Physically Handicapped Persons (Rehabilitation, Employment and Welfare) Bill, 2002. 

Shri S.S. Ahluwalia

Social Justice and Empowerment

Introduced on the 10^th May, 2002.

29.

The Women Victims of Atrocities (Rehabilitation) Bill, 2002.

Shri K.B. Krishna Murthy

Human Resource Development

Introduced on the 19^th July, 2002.

30.

The Disaster Management Bill, 2002.

Shri K.B. Krishna Murthy

Agriculture, Food and Civi