Sl.

No.

Title of the Bill

Member/Minister-in-charge

Progress

Government Bills

1.

The Armed Forces Tribunal   Bill, 2005.

Shri Pranab Mukherjee

Introduced on the 20^th December, 2005.

2.

The Essential Commodities (Amendment) Bill, 2005.

Shri Sharad Pawar

Introduced on the 20^th December, 2005.

3.

The Andhra Pradesh Legislative Council Bill, 2005.

Shri Hansraj Bhardwaj

The Bill, as passed by Lok Sabha was considered and passed on the 20^th December, 2005.

4.

The Taxation Laws (Amendment) Bill, 2005.

Shri P. Chidambaram

The Bill, as passed by Lok Sabha was considered and returned on the 20^th December, 2005.

5.

The Appropriation (No.5) Bill, 2005.

Shri P. Chidambaram

The Bill, as passed by Lok Sabha was considered and returned on the 20^th December, 2005.

6.

The Central Sales Tax (Amendment) Bill, 2005.

Shri P. Chidambaram

The Bill, as passed by Lok Sabha was laid on the Table of the Rajya Sabha on the 20^th December, 2005 and was considered and returned on the 21^st December, 2005.

7.

The Petroleum and Natural Gas Regulatory Board   Bill, 2005.

Shri Mani Shankar Aiyar

Introduced on the 21^st  December, 2005.

8.

The Prevention and Control of Infectious and Contagious Diseases in Animals Bill, 2005.

Shri Sharad Pawar

Introduced on the 21^st  December, 2005.

9.

The Constitution (One Hundred and Fourth Amendment) Bill, 2005.

Shri Arjun Singh

The Bill, as passed by Lok Sabha was laid on the Table of the Rajya Sabha on the 21^st December, 2005 and was considered and passed on the 22^nd December, 2005.

10.

The Scheduled Tribes (Recognition of forest Rights)  Bill, 2005.

Shri P.R. Kyndiah

The motion regarding concurrence of the Rajya Sabha in the recommendation of the Lok Sabha to join in the Joint Committee of the Houses on the Bill was adopted on the 23^rd December, 2005.

11.

The Commissions for Protection of Child Rights Bill, 2005.

Shri Arjun Singh

The Bill, as passed by Lok Sabha was laid on the Table of the Rajya Sabha on the 22^nd  December, 2005 and was considered and passed on the same day.

12.

The Wild Life (Protection) Amendment Bill, 2005.

Shri A. Raja

Introduced on the 23^rd  December, 2005.

13.

The National Institute of Fashion Technology Bill, 2005.

Shri Shanker Sinh Vaghela

Introduced on the 23^rd  December, 2005.

14.

The Spirituous Preparations (Inter-State Trade and Commerce) Control (Repeal) Bill, 2005.

Shri Sharad Pawar

Introduced on the 23^rd  December, 2005.

Private Members’ Bills

15.

The Constitution (Amendment) Bill, 2005 (insertion of new article 364A and amendment of Seventh Schedule).

Shri C. Ramachandraiah

Introduced on the 23^rd  December, 2005.

16.

The Securities and Exchange Board of India (Amendment) Bill, 2005.

Shri C. Ramachandraiah

Introduced on the 23^rd  December, 2005.

17.

The Constitution (Amendment) Bill, 2005 (to amend the Eighth Schedule).

Dr. Prabha Thakur

Introduced on the 23^rd  December, 2005.

18.

The Constitution (Amendment) Bill, 2005 (insertion of new article 21B and omission of article 41).

Dr. Prabha Thakur

Introduced on the 23^rd  December, 2005.

19.

The Children of Families Living Below Poverty Line (Welfare) Bill, 2005

Dr. Prabha Thakur

Introduced on the 23^rd  December, 2005.

20.

The Constitution (Amendment) Bill, 2005 (insertion of new article 40A).

Shri Shantaram Laxman Naik

Introduced on the 23^rd  December, 2005.

21.

The Constitution (Amendment) Bill, 2005 (to amend article 324).

Shri Shantaram Laxman Naik

Introduced on the 23^rd  December, 2005.

22.

The Constitution (Amendment) Bill, 2005 (to amend the Tenth Schedule).

Shri Shantaram Laxman Naik

Introduced on the 23^rd  December, 2005.

23.

The Citizens’ Smart Card Bill, 2005.

Shri Kalraj Mishra

Introduced on the 23^rd  December, 2005.

24.

The Traditional Herbal Medicines (Regulation of Sale and Compulsory Evidence Based Trial) Bill, 2005.

Shri Kalraj Mishra

Introduced on the 23^rd  December, 2005.

25.

The National Commission for Hygienic Food, Packed Drinks and Water Bill, 2005.

Shri Vijay J. Darda

Introduced on the 23^rd  December, 2005.

26.

The Electronic Waste (Handling and Disposal) Bill, 2005.

Shri Vijay J. Darda

Introduced on the 23^rd  December, 2005.

27.

The Prevention of Suicide by Farmers Affected by Natural Calamity and Other Provisions Bill, 2005.

Shrimati Prema Cariappa

Introduced on the 23^rd  December, 2005.

28.

The Population Control Bill, 2005.

Shrimati Prema Cariappa

Introduced on the 23^rd  December, 2005.

29.

The Protection of Human Rights (Amendment) Bill, 2005.

Shri E.M. Sudarsana Natchiappan

Introduced on the 23^rd  December, 2005.