Progress of Bills during the week ending Friday, the 16thDecember, 2005.

Sl. No.	Title of the Bill	Member/Minister-in-charge	Progress
	Government Bills
1.	The Prevention of Insults to National Honour (Amendment)  Bill, 2005.	Shri Shivraj Vishwanath Patil	The Bill, as passed by Lok Sabha was considered and passed without any amendment on 12^th December, 2005.
2.	The State Emblem of India (Prohibition of Improper Use) Bill, 2005.	Shri Shivraj Vishwanath Patil	The Bill, as passed by Lok Sabha was considered and passed without any amendment on 12^th December, 2005.
3.	The Criminal Law (Amendment) Bill, 2005.	Shri Shivraj Vishwanath Patil	The Bill, as introduced in Rajya Sabha was considered on           12^th December, 2005 and was passed on the 13^th December, 2005.
4.	The Chartered Accountants (Amendment) Bill, 2005.	Shri Prem Chand Gupta	The Bill, as introduced in the Rajya Sabha was considered and passed on 13^th  December, 2005.
5.	The Cost and Works Accountants (Amendment) Bill, 2005.	Shri Prem Chand Gupta	The Bill, as introduced in the Rajya Sabha was considered and passed on 13^th  December,  2005.
6.	The Company Secretaries (Amendment) Bill, 2005.	Shri Prem Chand Gupta	The Bill, as introduced in the Rajya Sabha was considered and passed on 13^th  December,  2005.
7.	The Appropriation (Railways) No.5 Bill, 2005.	Shri Lalu Prasad	The Bill, as passed by Lok Sabha was laid on the table of Rajya Sabha on 14^th December, 2005 and was considered and returned on 15^th December, 2005.
8.	The Taxation Laws (Amendment)  Bill, 2005.	Shri P. Chidambaram	The Bill, as passed by Lok Sabha was laid on the table of the Rajya Sabha on 15^th December, 2005.
9.	The Andhra Pradesh Legislative Council  Bill, 2005.	Shri Hansraj Bhardwaj	The Bill, as passed by Lok Sabha was laid on the table of Rajya Sabha on 16^th December, 2005.
10.	The Appropriation (No.5)  Bill, 2005.	Shri P. Chidambaram	The Bill, as passed by Lok Sabha was laid on the table of Rajya Sabha on 16^th December, 2005.