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Sl.
No.
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Title of the Bill
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Member/Minister-in-charge
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Progress
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Government Bills
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1.
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The Communal Violence (Prevention, Control and Rehabilitation of Victims)
Bill, 2005.
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Shri Shivraj Vishwanath Patil
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Introduced on the 5th December, 2005.
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2.
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The Chartered Accountants (Amendment) Bill, 2003.
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Shri Prem Chand Gupta
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Withdrawn by leave of the House on the 6th December, 2005.
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3.
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The Chartered Accountants (Amendment) Bill, 2005.
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Shri Prem Chand Gupta
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Introduced on the 6th December, 2005.
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4.
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The Cost and Works Accountants (Amendment) Bill, 2003.
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Shri Prem Chand Gupta
1
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Withdrawn by leave of the House on the 6th December, 2005.
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5.
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The Cost and Works Accountants (Amendment) Bill, 2005.
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Shri Prem Chand Gupta
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Introduced on the 6th December, 2005.
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6.
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The Company Secretaries (Amendment) Bill, 2003.
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Shri Prem Chand Gupta
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Withdrawn by leave of the House on the 6th December, 2005.
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7.
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The Company Secretaries (Amendment) Bill, 2005.
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Shri Prem Chand Gupta
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Introduced on the 6th December, 2005.
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8.
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The Punjab General Sales Tax (As in force in the Union Territory of
Chandigarh) Repeal Bill, 2005.
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Shri Shivraj Vishwanath Patil
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The Bill, as passed by Lok Sabha was considered and returned on the
7th December, 2005.
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9.
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The National Tax Tribunal Bill, 2005.
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Shri Hansraj Bhardwaj
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The Bill, as passed by Lok Sabha was considered and passed on the
7th December,
2005.
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10.
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The Inland Vessels (Amendment) Bill, 2005.
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Shri T. R. Baalu
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Introduced on the 8th December, 2005.
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11.
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The Protection of Human Rights (Amendment) Bill, 2005.
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Shri Shivraj Vishwanath Patil
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Introduced on the 8th December, 2005.
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12.
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The Prevention of Insults to National Honour (Amendment) Bill, 2005.
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Shri Shivraj Vishwanath Patil
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The Bill as passed by Lok Sabha was laid on the table of Rajya Sabha on
the 7th
December, 2005 and was considered on the 8th December,
2005. The general discussion was concluded on the same day.
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13
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The State Emblem of India
(Prohibition of Improper Use) Bill, 2005.
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Shri Shivraj Vishwanath Patil
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The Bill as passed by Lok Sabha was laid on the table of Rajya Sabha on
the 7th
December, 2005 and was considered on the 8th December,
2005. The general discussion was concluded on the same day.
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Private Members’ Bills
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14
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The Constitution (Amendment) Bill, 2005 (to amend article 276).
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Shri K.B. Krishna Murthy
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Introduced on the 9th December, 2005.
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15
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The Girls (Free and Compulsory Education) Bill, 2005.
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Dr. T. Subbarami Reddy
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Introduced on the 9th December, 2005.
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16
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The Constitution (Amendment) Bill, 2005 (to amend articles 124 and 217).
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Dr. T. Subbarami Reddy
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Introduced on the 9th December, 2005.
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17
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The Destitute and Poor (Rehabilitation and Welfare) Bill, 2005.
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Shrimati Maya Singh
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Introduced on the 9th December, 2005.
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18
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The Public Employment (Reservation for Women) Bill, 2005.
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Shrimati Maya Singh
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Introduced on the 9th December, 2005.
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19
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The Eradication of Homelessness Among Citizens Bill, 2005.
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Shri Kripal Parmar
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Introduced on the 9th December, 2005.
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20
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The Constitution (Amendment) Bill, 2005 (insertion of new article 45A).
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Shri Kripal Parmar
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Introduced on the 9th December, 2005.
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21
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The Constitution (Amendment) Bill, 2005 (insertion of article
21B).
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Shri Kripal Parmar
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Introduced on the 9th December, 2005.
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22
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The Representation of the People (Amendment) Bill, 2005.
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Prof. P.J. Kurien
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Introduced on the 9th December, 2005.
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23
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The Widows (Protection and Maintenance) Bill, 2005.
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Shrimati Sushma Swaraj
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Introduced on the 9th December, 2005.
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24
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The Girl Child (Compulsory Basic Education) Bill, 2005.
|
Shrimati Sushma Swaraj
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Introduced on the 9th December, 2005.
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25
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The Visually Handicapped Persons (Employment Opportunities and
Miscellaneous Provisions) Bill, 2005.
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Shrimati Sushma Swaraj
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Introduced on the 9th December, 2005.
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26
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The Street, Ragpicking and Vagabond Children (Protection of Rights,
Rehabilitation and Welfare) Bill, 2005.
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Shrimati Hema Malini
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Introduced on the 9th December, 2005.
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27
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The Film Industry (Protection and Promotion) Bill, 2005.
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Shrimati Hema Malini
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Introduced on the 9th December, 2005.
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28
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The Representation of the People (Amendment) Bill, 2004.
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Shri Sharad Anantrao Joshi
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Further discussion on the motion for consideration of the Bill moved on
the 25th August, 2005 continued on
9th
December, 2005 and the motion for consideration of the Bill was
negatived by the House on the same day.
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29
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The Commercial Advertisement on Electronic Media (Regulation) Bill,
2005.
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Shri Kalraj Mishra
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The motion for consideration of the Bill was moved on the 9th
December, 2005. Shri Kalraj Mishra had not commenced his speech while
moving the motion.
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