Sl.No

Title of the Bill

Ministry

Remarks

1.

The Indian Medical Council (Amendment) Bill, 1987.

Health and Family Welfare

Introduced on the 26^th August, 1987.

Report of the Joint Committee presented on the 28^th July, 1989.

2.

The Constitution (Sixty-first Amendment) Bill, 1988.

Human Resource Development

Introduced on the 24^th November, 1988.

3.

The Participation of Workers in Management Bill, 1990.

Labour and Employment

Introduced on the 30^th May, 1990.

The Report of the Department-related Parliamentary Standing Committee on Labour and Welfare laid on the Table of the Rajya Sabha on the 18^th December, 2001.

4.

The Cinematograph (Amendment) Bill, 1992.

Information and
Broadcasting

Introduced on the 18^th August, 1992.

The Report of the Department-related Parliamentary Standing Committee on Communications laid on the Table of the Rajya Sabha on the 21^st March, 1995.

5.

The Atomic Energy (Amendment) Bill, 1992.

Atomic Energy

Introduced on the 25^th November, 1992.

2

6.

The Constitution (Seventy-ninth Amendment) Bill, 1992.

Health and Family Welfare

Introduced on the 22^nd December, 1992.

The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented on the 22nd March, 1995.

7.

The Indian Boilers (Amendment) Bill, 1994.

Commerce and Industry

Introduced on the 13^th May, 1994.

The Report of the Department-related Parliamentary Standing Committee on Industry presented on the 29^th March, 1995.

8.

The University Grants Commission (Amendment) Bill, 1995.

Human Resource Development

Introduced on the 2^nd June, 1995.

The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented on the 16^th August, 1995.

9.

The Private Universities (Establishment and Regulation) Bill, 1995.

Human Resource Development

Introduced on the 25^th August, 1995.

The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented to the Chairman on the 26^th March, 1996 and thereafter to the House on the 29^th August, 1996.

3

10.

The Delhi Rent (Amendment) Bill, 1997.

Urban Development

Introduced on the 28^th July, 1997.

The Report of the Department-related Parliamentary Standing Committee on Urban and Rural Development laid on the Table of the Rajya Sabha on the 21^st December, 2000.

11.

The Constitution (Eighty-seventh Amendment) Bill, 1999.

Rural Development

Introduced on the 17^th December, 1999.

12.

The Lotteries (Prohibition) Bill, 1999.

Home Affairs

Introduced on the 23^rd December, 1999.

The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 18^th December, 2001.

13.

The Coal Mines (Nationalisation) Amendment Bill, 2000.

Coal

Introduced on the 24^th April, 2000.

The Report of the Department-related Parliamentary Standing Committee on Energy laid on the Table of the Rajya Sabha on the 31^st August, 2001.

14.

The Foreign Trade (Development and Regulation) Amendment Bill, 2001.

Commerce and Industry

Introduced on the 24^th April, 2001.

The Report of the Department-related Parliamentary Standing Committee on Commerce presented on the 18^th March, 2002.

4

15.

The Provisions of the Municipalities (Extension to the Scheduled Areas) Bill, 2001.

Urban Development and Poverty Alleviation

Introduced on the 30^th July, 2001.

The Report of the Department-related Parliamentary Standing Committee on Urban and Rural Development laid on the Table of the Rajya Sabha on the 9^th December, 2003.

16.

The Constitution (Scheduled Tribes) (Union Territories) Order (Amendment) Bill, 2003.

Tribal Affairs

Introduced on the 5^th March, 2003.

The Motion for consideration of the Bill moved on the 9^th April, 2003. Discussion on the Bill was deferred, as agreed to by the House.

17.

The Companies (Amendment) Bill, 2003.

Finance

Introduced on the 7^th  May, 2003.

18.

The Criminal Law  (Amendment) Bill, 2003.

Home Affairs

Introduced on the 22^nd August, 2003.

The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 4^th  March, 2005.

19.

The Cantonments Bill, 2003.

Defence

Introduced on the 22^nd December, 2003.

The Report of the Department-related Parliamentary Standing Committee on Defence laid on the Table of the Rajya Sabha on the 10^th May, 2005.

5

20.

The Arbitration and Conciliation (Amendment) Bill, 2003.

Law and Justice

Introduced on the 22^nd December, 2003.

The Report of the Department-related Parliamentary Standing Committee on Personnel, Public Grievances, Law and Justice presented on the 4^th  August, 2005.

21.

The Chartered Accountants (Amendment) Bill, 2003.

Finance

Introduced on the 23^rd  December, 2003.

The Report of the Department-related Parliamentary Standing Committee on Finance laid on the Table of the Rajya Sabha on the 25^th February, 2005.

22.

The Cost and Works Accountants (Amendment) Bill, 2003.

Finance

Introduced on the 23^rd  December, 2003.

The Report of the Department-related Parliamentary Standing Committee on Finance laid on the Table of the Rajya Sabha on the 25^th February, 2005.

23.

The Company Secretaries (Amendment) Bill, 2003.

Finance

Introduced on the 23^rd  December, 2003.

The Report of the Department-related Parliamentary Standing Committee on Finance laid on the Table of the Rajya Sabha on the 25^th February, 2005.

24.

The Seeds Bill, 2004.

Agriculture, Food and Civil Supplies, Consumer Affairs and Public Distribution

Introduced on the 9^th December, 2004.

The Bill was referred to the Department-related Parliamentary Standing Committee on Agriculture by the Speaker, Lok Sabha and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 17^th December, 2004, vide paragraph No. 41862.

25.

The Prevention of Child Marriage Bill, 2004.

Law and Justice

Introduced on the 20^th December, 2004.

The Bill was referred to the Department-related Parliamentary Standing Committee on Personnel, Public Grievances, Law and Justice by the Chairman and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 27^th December, 2004, vide paragraph No. 41885.

6

26.

The Scheduled Castes, Schedules Tribes and Other Backward Classes (Reservation in Posts and Services) Bill, 2004.

Law and Justice

Introduced on the 22^nd December, 2004.

The Report of the Department-related Parliamentary Standing Committee on Personnel, Public Grievances, Law and Justice presented on the 26^th July, 2005.

27.

The Standards of Weights and Measures (Enforcement) Amendment Bill, 2005.

Agriculture, Food and Civil Supplies, Consumer Affairs and Public Distribution

Introduced on the 10^th March, 2005.

The Bill was referred to the Department-related Parliamentary Standing Committee on Food, Consumer Affairs and Public Distribution by the Speaker, Lok Sabha and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 28^th March, 2005, vide paragraph No.42099.

28.

The Standards of Weights and Measures (Amendment) Bill, 2005.

Agriculture, Food and Civil Supplies, Consumer Affairs and Public Distribution

Introduced on the 10^th March, 2005

The Bill was referred to the Department-related Parliamentary Standing Committee on Food, Consumer Affairs and Public Distribution by the Speaker, Lok Sabha and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 28^th March, 2005, vide paragraph No.42099.

7

29.

The Homoeopathy Central Council (Amendment) Bill, 2005.

Health and Family Welfare

Introduced on the 23^rd March, 2005

The Report of the Department-related Parliamentary Standing Committee on Health and Family Welfare presented on the 29^th July, 2005.

30.

The Indian Medicine Central Council (Amendment) Bill, 2005.

Health and Family Welfare

 Introduced on the 23^rd March, 2005

The Report of the Department-related Parliamentary Standing Committee on Health and Family Welfare presented on  the 29^th July, 2005.

31.

The Manipur University Bill, 2005.

Human Resource Development

  Introduced on the 4^th May, 2005

The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented on the 27^th July, 2005.

32.

The Drugs and Cosmetics (Amendment) Bill, 2005.

Health and Family Welfare

Introduced on the 10^th May, 2005

The Bill was referred to the Department-related Parliamentary Standing Committee on Health and Family Welfare by the Chairman and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 19^th May, 2005, vide paragraph No. 42207.

33.

The Disaster Management Bill, 2005.

Home Affairs

Introduced on the 11^th May, 2005

The Bill was referred to the Department-related Parliamentary Standing Committee on Home Affairs by the Chairman and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 30^th May, 2005 vide paragraph No. 42215

8

34.

The Indian Medicine and Homoeopathy Pharmacy Bill, 2005

Health and Family Welfare

Introduced on the 12^th August, 2005

The Bill was referred to the Department-related Parliamentary Standing Committee on Health and Family Welfare by the Chairman and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 24^th August, 2005, vide paragraph No. 42463.

35.

The Labour Laws (Exemption from Furnishing Returns and Maintaining Registers by Certain Establishments) Amendment and Miscellaneous Provisions Bill, 2005

Labour and Employment

Introduced on the 22^nd August, 2005.

The Bill was referred to the Department-related Parliamentary Standing Committee on Labour by the Speaker, Lok Sabha and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 31^st August, 2005, vide paragraph No. 42485.

36.

The National Commission for Minority Educational Institutions (Amendment)

9

Bill, 2005.

Human Resource Development

Introduced on the 23^rd August, 2005.

The Bill was referred to the Department-related Parliamentary Standing Committee on Human Resource Development by the Chairman and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 24^th August, 2005, vide paragraph No.42464.

37.

The Indian Medical Council (Amendment) Bill, 2005.

Health and Family Welfare

Introduced on the 23^rd August, 2005

The Bill was referred to the Department-related Parliamentary Standing Committee on Health and Family Welfare by the Chairman and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 25^th August, 2005, vide paragraph No. 42466.

38.

The Central Silk Board (Amendment) Bill, 2005.

Labour and Employment

Introduced on the 30^th August, 2005.

The Bill was referred to the Department-related Parliamentary Standing Committee on Labour by the Speaker, Lok Sabha and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 15^th September, 2005, vide paragraph No. 42498.