Sl.

No.

Title of the Bill

Member/Minister-in-charge

Progress

Government Bill

1.

The Citizenship (Amendment) Bill, 2005.

Shri Shivraj Vishwanath Patil

The Bill was introduced on 26^th July, 2005 and was considered on 28^th     and 29^th July, 2005 and passed on the 29^th July, 2005.

Private Members Bills

2.

The Prevention of Pushing and Forcing Girl Child into Flesh Trade and Immoral Traffic Bill, 2005.

Shrimati Sushma Swaraj

Introduced on the 29^th  July, 2005.

3.

The Prevention of Heinous Crime and Barbarous Cruelty Against Women Bill, 2005.

Shrimati Sushma Swaraj

Introduced on the 29^th  July, 2005.

4.

The Unorganised Labour and Agricultural Workers (Welfare) Bill, 2005.

Shrimati Sushma Swaraj

Introduced on the 29^th  July, 2005.

5.

The Destitute and Needy Senior Citizens (Care, Protection and Welfare) Bill, 2005.

Shri Santosh Bagrodia

Introduced on the 29^th  July, 2005.

6.

The Needy and Neglected Senior Citizens and Orphans and Runaway Children (Care, Rehabilitation and Welfare) Bill, 2005.

Shri Santosh Bagrodia

Introduced on the 29^th  July, 2005.

7.

The Commercial Advertisements on Electronic Media (Regulation) Bill, 2005.

Shri Kalraj Mishra

Introduced on the 29^th  July, 2005.

8.

The Indian Evidence (Amendment) Bill, 2005.

Shri Kalraj Mishra

Introduced on the 29^th  July, 2005.

9.

The Electronic Media (Regulation) Bill, 2005.

Shri C. Perumal

Introduced on the 29^th  July, 2005.

10.

The Audio and Video Piracy of Films (Prohibition and Miscellaneous Provisions) Bill, 2005.

Shrimati Jaya Bachchan

Introduced on the 29^th  July, 2005.

11.

The Girl Child of Families Living Below Poverty Line (Special Educational Facilities and Other Welfare Measures) Bill, 2005.

Shrimati Jaya Bachchan

Introduced on the 29^th  July, 2005.

12.

The Farmers and Village Artisans (Old Age Allowance) Bill, 2005.

Shri V. Narayanasamy

Introduced on the 29^th  July, 2005.

13.

The Compulsory and Priority Electricity Supply to Rural Areas, Agriculture and Cottage Industries Sectors Bill, 2005.

Shri V. Narayanasamy

Introduced on the 29^th  July, 2005.

14.

The Other Backward Classes (Proportional Representation Through Reservation in Educational Institutions) Bill, 2005.

Shri V. Narayanasamy

Introduced on the 29^th  July, 2005.

15.

The Children with Cerebral Palsy and Mental Retardation (Care, Educational Facilities and Welfare) Bill, 2005.

Shri R.K. Anand

Introduced on the 29^th  July, 2005.

16.

The Dependents of Victims of Naxalite and Other Terrorism (Compensation, Rehabilitation and Miscellaneous Provisions) Bill, 2005.

Shri R.K. Anand

Introduced on the 29^th  July, 2005.

17.

The Rain Water (Prevention of Wastage through Compulsory Harvesting) Bill, 2005.

Shri R.K. Anand

Introduced on the 29^th  July, 2005.

18.

The Constitution (Amendment) Bill, 2005 (to amend Seventh Schedule).

Shri Manoj Bhattacharya

Introduced on the 29^th  July, 2005.

19.

The Consumer Protection (Amendment) Bill, 2005.

Shri Manoj Bhattacharya

Introduced on the 29^th  July, 2005.

20.

The Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Amendment Bill, 2005.

Shri Sharad Anantrao Joshi

Introduced on the 29^th  July, 2005.

21.

The Constitution (Amendment) Bill, 2005 (to amend article 275).

Shri B.J. Panda

Introduced on the 29^th  July, 2005.

22.

The Underdeveloped and Backward Areas and Regions (Special Provision for Accelerated Development) Bill, 2005.

Shri B.J. Panda

Introduced on the 29^th  July, 2005.

23.

The Prevention of Unsolicited Telephonic Calls and Protection of Privacy Bill, 2005.

Shri B.J. Panda

Introduced on the  29^th  July, 2005.

24.

The National Commission for the Aged Bill, 2001.

Dr. Karan Singh

Further discussion on the motion for consideration of the Bill moved on 6^th May, 2005 continued on 29^th July, 2005 and the Bill was withdrawn by the leave of the House on the same day.

25.

The Salary, Allowances and Pension of Members of Parliament (Amendment) Bill, 2004.

Shri Lalit Suri

The motion for consideration of the Bill was moved on the 29^th July, 2005. The discussion was inconclusive.