Statements showing
the Bills pending in the Rajya Sabha at the end of its
Two Hundred and
Fourth session (2005)
|
Sl.No |
Title of the Bill |
Ministry |
Remarks |
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|
1. |
The Indian Medical Council (Amendment) Bill, 1987. |
Health and Family Welfare |
Introduced on the 26th August, 1987. Report of the Joint Committee presented on the 28th July, 1989. |
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|
2. |
The Constitution (Sixty-first Amendment) Bill, 1988. |
Human Resource Development |
Introduced on the 24th November, 1988. |
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|
3. |
The Participation of Workers in Management Bill, 1990. |
Labour and Employment |
Introduced on the 30th May, 1990. The Report of the Department-related Parliamentary Standing Committee on Labour and Welfare laid on the Table of the Rajya Sabha on the 18th December, 2001. |
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|
4. |
The Cinematograph (Amendment) Bill, 1992. |
Information and |
Introduced on the 18th August, 1992. The Report of the Department-related Parliamentary Standing Committee on Communications laid on the Table of the Rajya Sabha on the 21st March, 1995. |
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|
5. |
The Atomic Energy (Amendment) Bill, 1992. |
Atomic Energy |
Introduced on the 25th November, 1992. |
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|
6. |
The Constitution (Seventy-ninth Amendment) Bill, 1992. |
Health and Family Welfare |
Introduced on the 22nd December, 1992. The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented on the 22nd March, 1995. |
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|
7. |
The Indian Boilers (Amendment) Bill, 1994. |
Commerce and Industry |
Introduced on the 13th May, 1994. The Report of the Department-related Parliamentary Standing Committee on Industry presented on the 29th March, 1995. |
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|
8. |
The University Grants Commission (Amendment) Bill, 1995. |
Human Resource Development |
Introduced on the 2nd June, 1995. The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented on the 16th August, 1995. |
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|
9. |
The Private Universities (Establishment and Regulation) Bill, 1995. |
Human Resource Development |
Introduced on the 25th August, 1995. The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented to the Chairman on the 26th March, 1996 and thereafter to the House on the 29th August, 1996. |
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|
|
The Delhi Rent (Amendment) Bill, 1997. |
Urban Development |
Introduced on the 28th July, 1997. The Report of the Department-related Parliamentary Standing Committee on Urban and Rural Development laid on the Table of the Rajya Sabha on the 21st December, 2000. |
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|
11. |
The Constitution (Eighty-seventh Amendment) Bill, 1999. |
Rural Development |
Introduced on the 17th December, 1999. |
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|
12. |
The Lotteries (Prohibition) Bill, 1999. |
Home Affairs |
Introduced on the 23rd December, 1999. The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 18th December, 2001. |
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|
13. |
The Coal Mines (Nationalisation) Amendment Bill, 2000. |
Coal |
Introduced on the 24th April, 2000. The Report of the Department-related Parliamentary Standing Committee on Energy laid on the Table of the Rajya Sabha on the 31st August, 2001. |
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|
14. |
The Foreign Trade (Development and Regulation) Amendment Bill, 2001. |
Commerce and Industry |
Introduced on the 24th April, 2001. The Report of the Department-related Parliamentary Standing Committee on Commerce presented on the 18th March, 2002. |
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|
|
The Provisions of the Municipalities (Extension to the Scheduled Areas) Bill, 2001. |
Urban Development and Poverty Alleviation |
Introduced on the 30th July, 2001. The Report of the Department-related Parliamentary Standing Committee on Urban and Rural Development laid on the Table of the Rajya Sabha on the 9th December, 2003. |
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|
16. |
The Constitution (Scheduled Tribes) (Union Territories) Order (Amendment) Bill, 2003. |
Tribal Affairs |
Introduced on the 5th March, 2003. The Motion for consideration of the Bill moved on the 9th April, 2003. Discussion on the Bill was deferred, as agreed to by the House. |
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|
17. |
The Companies (Amendment) Bill, 2003. |
Finance |
Introduced on the 7th May, 2003. |
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|
18. |
The Criminal Law (Amendment) Bill, 2003. |
Home Affairs |
Introduced on the 22nd August, 2003. The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 4th March, 2005. |
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|
19. |
The Cantonments Bill, 2003. |
Defence |
Introduced on the 22nd December, 2003. The Report of the Department-related Parliamentary Standing Committee on Defence laid on the Table of the Rajya Sabha on the 10th May, 2005. |
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|
|
The Arbitration and Conciliation (Amendment) Bill, 2003. |
Law and Justice |
Introduced on the 22nd December, 2003. The Bill was referred to the Department-related Parliamentary Standing Committee on Home Affairs by the Chairman and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 9th January, 2004, vide paragraph No. 41158. The Committee could not present its report before the dissolution of the 13th Lok Sabha and due to formation of six additional Department-related Parliamentary Standing Committees, subjects were reallocated and the Bill was referred to Department-related Parliamentary Standing Committee on Personnel, Public Grievances, Law and Justice by the Chairman and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 17th August, 2004, vide paragraph No. 41562. |
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|
21. |
The Chartered Accountants (Amendment) Bill, 2003. |
Finance |
Introduced on the 23rd December, 2003. The Report of the Department-related Parliamentary Standing Committee on Finance laid on the Table of the Rajya Sabha on the 25th February, 2005. |
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|
22. |
The Cost and Works Accountants (Amendment) Bill, 2003. |
Finance |
Introduced on the 23rd December, 2003. The Report of the Department-related Parliamentary Standing Committee on Finance laid on the Table of the Rajya Sabha on the 25th February, 2005. |
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|
23. |
The Company Secretaries (Amendment) Bill, 2003. |
Finance |
Introduced on the 23rd December, 2003. The Report of the Department-related Parliamentary Standing Committee on Finance laid on the Table of the Rajya Sabha on the 25th February, 2005. |
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|
|
The Displaced Persons Claims and Other Laws Repeal Bill, 2004. |
Home Affairs |
Introduced on the 6th December, 2004. The Bill was referred to the Department-related Parliamentary Standing Committee on Home Affairs by the Chairman and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 7th December, 2004, vide paragraph No. 41813. |
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|
25. |
The Seeds Bill, 2004. |
Agriculture, Food and Civil Supplies, Consumer Affairs and Public Distribution |
Introduced on the 9th December, 2004. The Bill was referred to the Department-related Parliamentary Standing Committee on Agriculture by the Speaker, Lok Sabha and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 17th December, 2004, vide paragraph No. 41862. |
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|
26. |
The Hindu Succession (Amendment) Bill, 2004. |
Law and Justice |
Introduced on the 20th December, 2004. The Report of the Department-related Parliamentary Standing Committee on Personnel, Public Grievances, Law and Justice presented on the 13th May, 2005. |
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|
27. |
The Prevention of Child Marriage Bill, 2004. |
Law and Justice |
Introduced on the 20th December, 2004. The Bill was referred to the Department-related Parliamentary Standing Committee on Personnel, Public Grievances, Law and Justice by the Chairman and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 27th December, 2004, vide paragraph No. 41885. |
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|
|
The Railways (Amendment) Bill, 2004. |
Railways |
Introduced on the 20th December, 2004. The Report of the Department-related Parliamentary Standing Committee on Railways laid on the Table of the Rajya Sabha on the 11th May, 2005. |
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|
|
The Scheduled Castes, Schedules Tribes and Other Backward Classes (Reservation in Posts and Services) Bill, 2004. |
Law and Justice |
Introduced on the 22nd December, 2004. The Report of
the Department-related Parliamentary Standing Committee on Personnel, Public
Grievances, Law and Justice presented to the Chairman on the 29th
June 2005. |
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|
30. |
The Standards of Weights and Measures (Enforcement) Amendment Bill, 2005. |
Agriculture, Food and Civil Supplies, Consumer Affairs and Public Distribution |
Introduced on the 10th March, 2005. The Bill was referred to the Department-related Parliamentary Standing Committee on Food, Consumer Affairs and Public Distribution by the Speaker, Lok Sabha and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 28th March, 2005, vide paragraph No. 42099. |
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|
31. |
The Standards of Weights and Measures (Amendment) Bill, 2005. |
Agriculture, Food and Civil Supplies, Consumer Affairs and Public Distribution |
Introduced on the 10th March, 2005 The Bill was referred to the Department-related Parliamentary Standing Committee on Food, Consumer Affairs and Public Distribution by the Speaker, Lok Sabha and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 28th March, 2005, vide paragraph No. 42099. |
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|
|
The Homoeopathy Central Council (Amendment) Bill, 2005. |
Health and Family Welfare |
Introduced on the 23rd March, 2005 The Bill was referred to the Department-related Parliamentary Standing Committee on Health and Family Welfare by the Chairman and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 19th April, 2005, vide paragraph No. 42127. |
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|
33. |
The Indian Medicine Central Council (Amendment) Bill, 2005. |
Health and Family Welfare |
Introduced on the 23rd March, 2005 The Bill was referred to the Department-related Parliamentary Standing Committee on Health and Family Welfare by the Chairman and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 19th April, 2005, vide paragraph No. 42127. |
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|
34. |
The Manipur University Bill, 2005. |
Human Resource Development |
Introduced on the 4th May, 2005 The Bill was referred to the Department-related Parliamentary Standing Committee on Human Resource Development by the Chairman and intimation thereof will be published in the Parliamentary Bulletin Part-II dated the 6th May, 2005, vide paragraph No. 42188. |
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|
|
The Drugs and Cosmetics (Amendment) Bill, 2005. |
Health and Family Welfare |
Introduced on the 10th May, 2005 The Bill was referred to the Department-related Parliamentary Standing Committee on Health and Family Welfare by the Chairman and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 19th May, 2005, vide paragraph No. 42207. |
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|
36. |
The Disaster Management Bill, 2005. |
Home Affairs |
Introduced on the 11th May, 2005 The Bill was referred to the Department-related Parliamentary Standing Committee on Home Affairs by the Chairman and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 30th May, 2005 vide paragraph No. 42215 |
|
Sl. No. |
Title of the Bill
|
Member-in-charge
|
Ministry concerned |
Remarks |
||
|
1. |
The National Commission for Aged Bill, 2001. |
Dr. Karan Singh |
Social Justice and Empowerment |
The motion for consideration of the Bill moved on the 6th May, 2005. The discussion was not concluded. |
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|
2. |
The Constitution (Scheduled Tribes) Order (Amendment) Bill, 1999. |
Shri Eduardo Faleiro |
Tribal Affairs |
Introduced on the 3rd December, 1999. |
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|
3. |
The Constitution (Amendment) Bill, 1999 (insertion of new articles 28-A, 35-A and amendment of articles 102, etc. and Ninth Schedule). |
Shri Eduardo Faleiro |
Home Affairs |
Introduced on the 28th April, 2000. |
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|
4. |
The Representation of the People (Amendment) Bill, 1999. |
Shri Eduardo Faleiro |
Law and Justice |
Introduced on the 28th April, 2000. |
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|
5. |
The Constitution (Scheduled Castes) Order (Amendment) Bill, 2000. |
Shri Eduardo Faleiro |
Social Justice and Empowerment |
Introduced on the 28th April, 2000. |
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|
|
The Girl Child (Compulsory Education and Welfare) Bill, 2000. |
Shri S.S. Ahluwalia |
Human Resource Development |
Introduced on the 12th May, 2000. |
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|
7. |
The Religious Conversions (Prohibition of Allurement and Use of Coercive Methods) Bill, 2000. |
Shri S.S. Ahluwalia |
Home Affairs |
Introduced on the 12th May, 2000. |
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|
8. |
The Compulsory Vocational Education Bill, 2000. |
Shri S.S. Ahluwalia |
Human Resource Development |
Introduced on the 12th May, 2000. |
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|
9. |
The Prevention of Communalisation of Education and Educational Institutions Bill, 2000 . |
Shri Eduardo Faleiro |
Human Resource Development |
Introduced on the 28th July, 2000. |
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|
10. |
The Scheduled Castes and Scheduled Tribes (Reservation in Service) Bill, 2000. |
Shri R.S. Gavai |
Personnel, Public Grievances and Pensions |
Introduced on the 18th August, 2000. |
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|
11. |
The Constitution (Amendment) Bill, 2000 (to amend article 15). |
Shri R.S. Gavai |
Social Justice and Empowerment |
Introduced on the 18th August, 2000. |
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|
12. |
The Compulsory Desiltation of Dams and Rivers Bill, 2000 |
Shri S.S. Ahluwalia |
Water Resources |
Introduced on the 18th August, 2000. |
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|
13. |
The Constitution (Amendment) Bill, 2000 (to amend articles 124 and 214). |
Shri S.S. Ahluwalia |
Law and Justice |
Introduced on the 18th August, 2000. |
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|
14. |
The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2000. |