Sl.No.

Title of the Bill

Member/Minister-in-charge

Progress

Government Bills

1.

The Industrial Development Bank (Transfer of Undertaking and Repeal) Bill, 2003.

Shri Jaswant Singh

The Bill, as passed by Lok Sabha was considered and passed on the 15^th December, 2003.

2.

The Forward Contracts (Regulation) Amendment Bill, 1998.

Shri Sharad Yadav

The Bill was considered and passed on the 15^th December, 2003.

3.

The Sick Industrial Companies (Special Provisions) Repeal Bill, 2003.

Shri Jaswant Singh

The Bill, as passed by Lok Sabha was considered and passed on the 16^th December, 2003.

4.

The Taxation Laws (Amendment) Bill, 2003.

Shri Jaswant Singh

The Bill, as passed by Lok Sabha was considered and returned without amendments on the 16^th December, 2003.

5.

The Representation of the People (Second Amendment) Bill, 2003.

Shri Arun Jaitley

The Bill, as passed by Lok Sabha was considered and passed on the 16^th December, 2003.

6.

The Delimitation  (Amendment)  Bill, 2003.

Shri Arun Jaitley

The Bill, as passed by Lok Sabha was considered and passed on the 16^th December, 2003.

7.

The Indian Council of World Affairs (Amendment) Bill, 2003.

Shri Yashwant Sinha

The Bill, as passed by Lok Sabha was considered and returned with amendments on the 17^th December, 2003.

8.

The Constitution (Ninety-seventh) Amendment  Bill, 2003.

Shri Arun Jaitley

The Bill, as passed by Lok Sabha was considered and passed on the 18^th December, 2003.

9.

The Appropriation (No.5) Bill, 2003.

Shri Jaswant Singh

The Bill, as passed by Lok Sabha was laid on the Table on the 18^th December, 2003.

10.

The Prevention of Terrorism (Amendment) Bill, 2003.

Shri L.K. Advani

The Bill, as passed by Lok Sabha was considered and passed on the 18^th December, 2003.

11.

The Citizenship (Amendment) Bill, 2003.

Shri L.K. Advani

The Bill, as introduced in Rajya Sabha was considered and passed on the 18^th December, 2003.

Private Members’ Bills

12.

The National Drinking Water Scheme Bill, 2003.

Shri Suresh Pachouri

Introduced on the 19^th December, 2003.

13.

The Victims of Natural Calamities (Rehabilitation and Financial Assistance) Bill, 2003.

Shri Suresh Pachouri

Introduced on the 19^th December, 2003.

14.

The Prevention of Communalisation of Education, History, Heritage and Educational Institutions Bill, 2003.

Shri Suresh Pachouri

Introduced on the 19^th December, 2003.

15.

The Needy and Neglected Senior Citizens and Orphans and Runaway Children (Care, Rehabilitation and Welfare) Bill, 2003.

Shri Santosh Bagrodia

Introduced on the 19^th December, 2003.

16.

The Constitution (Amendment) Bill, 2003 (insertion of new article 24A and to amend article 39).

Shri Abu Asim Azmi

Introduced on the 19^th December, 2003.

17.

The Salaries and Allowances of Officers of Parliament (Amendment) Bill, 2003.

Shri Lalit Suri

Introduced on the 19^th December, 2003.

18.

The Ex-Servicemen (Compulsory Induction Into Para-Military Forces After Retiring at an Early Age and Miscellaneous Provisions) Bill, 2003.

Shri Kripal Parmar

Introduced on the 19^th December, 2003.

19.

The Constitution (Amendment) Bill, 2003 (to amend article 130).

Dr. T. Subbarami Reddy

Introduced on the 19^th December, 2003.

20.

The Women and Girls (Prevention of Stripping, Teasing, Molestation, Branding as Witches and Offering as Devadasis) Bill, 2003.

Shrimati Bimba Raikar

Further consideration of the motion for consideration of the Bill moved on the 5^th December, 2003 continued on the 19^th December, 2003 and later the Bill was withdrawn by leave of the House.

21.

The High Court of Gujarat (Establishment of a Permanent Bench at Surat) Bill, 2001.

Shrimati Savita Sharda

Motion for consideration of the Bill was moved on the 19^th December, 2003 and later the Bill was withdrawn by leave of the House.