Sl.No.

Title of the Bill

Member/Minister-in-charge

Progress

Government Bills

1.

The Electricity (Amendment) Bill, 2003.

Shri Anant Gangaram Geete

The Bill, as introduced in the Rajya Sabha was considered and passed on the 8^th December, 2003.

2.

The British Statutes (Repeal) Bill, 2003.

Shri Arun Jaitley

The Bill, as introduced in the Rajya Sabha was considered and passed on the 8^th December, 2003.

3.

The Industrial Development Bank (Transfer of Undertaking and Repeal) Bill, 2003.

Shri Jaswant Singh

The Bill, as passed by the Lok Sabha was laid on the Table of the Rajya Sabha  on the 9^th December, 2003. 

4.

The Delimitation  (Amendment)  Bill, 2003.

Shri Arun Jaitley

The Bill, as passed by the Lok Sabha was laid on the Table of the Rajya Sabha  on the 10^th December, 2003.

5.

The Representation of the People (Second Amendment) Bill, 2003.

Shri Arun Jaitley

The Bill, as passed by the Lok Sabha was laid on the Table of the Rajya Sabha  on the 10^th December, 2003.

6.

The Railway Protection Force (Amendment) Bill, 2003.

Shri Nitish Kumar

The Bill, as introduced in the Rajya Sabha was considered and passed on the 10^th December, 2003.

7.

The Railways (Second Amendment) Bill, 2003.

Shri Nitish Kumar

The Bill, as introduced in the Rajya Sabha was considered and passed on the 10^th December, 2003.

8.

The Taxation Laws (Amendment) Bill, 2003.

Shri Jaswant Singh

The Bill, as passed by the Lok Sabha was laid on the Table of the Rajya Sabha on the 11^th December 2003.

9.

The Sick Industrial Companies (Special Provisions) Repeal Bill, 2003.

Shri Jaswant Singh

The Bill, as passed by the Lok Sabha was laid on the Table of the Rajya Sabha on the 12^th December, 2003.