Sl.No.

Title of the Bill

Member/Minister-in-charge

Progress

Government Bills

1.

The Indian Medicine Central Council (Amendment) Bill, 2003.

Shrimati Sushma Swaraj

The Bill, was introduced on the 5^th December, 2003 and was considered and passed on the same day.

2.

The British Statutes (Repeal) Bill, 2003.

Shri Arun Jaitley

Introduced on the 5^th December, 2003.

3.

The Electricity (Amendment) Bill, 2003.

Shri Anant Gangaram Geete

Introduced on the 5^th December, 2003.

Private Members’ Bills

4.

The Hindu Marriage (Amendment)  Bill, 2003.

Shrimati Bimba Raikar

The Bill was withdrawn by the leave of the House on 5^th December, 2003. 

5.

The Compulsory Military Training to Central Government Employees Bill, 2003.

Dr. T. Subbarami Reddy

Introduced on the 5^th December, 2003.

6.

The Slums and Jhuggi-Jhopri Dwellers (Basic Amenities and Rehabilitation) Bill, 2003.

Dr. T. Subbarami Reddy

Introduced on the 5^th December, 2003.

7.

The Constitution (Amendment) Bill, 2003 (to amend the Eighth Schedule).

Dr. L.M. Singhvi

Introduced on the 5^th December, 2003.

8.

The Backward Areas Development Authority Bill, 2003.

Shri S.S. Ahluwalia

Introduced on the 5^th December, 2003.

9.

The Marginal Farmers and Agricultural Workers Welfare Fund Bill, 2003.

Shri S.S. Ahluwalia

Introduced on the 5^th December, 2003.

10.

The Constitution (Amendment) Bill, 2003 (to amend articles 15, 16 and 340).

Shri S.S. Ahluwalia

Introduced on the 5^th December, 2003.

11.

The Constitution (Amendment) Bill, 2003 (to amend article  16).

Shrimati Prema Cariappa

Introduced on the 5^th December, 2003.

12.

The Girl Child (Elimination of Discrimination and Violation of Rights and Other Welfare measures) Bill, 2003. 

Shrimati Prema Cariappa

Introduced on the 5^th December, 2003.

13.

The Prevention of Sexual Assault on Girls and Women Bill, 2003.

Shrimati Prema Cariappa

Introduced on the 5^th December, 2003.

14.

The Neglected and Destitute Widows (Welfare) Bill, 2003.

Shri Kripal Parmar

Introduced on the 5^th December, 2003.

15.

The Constitution (Amendment) Bill, 2003 (insertion of new article 48AA).

Shri Kripal Parmar

Introduced on the 5^th December, 2003.

16.

The Salary, Allowances and Pension of Members of Parliament (Amendment) Bill, 2003.

Shri Lalit Suri

Introduced on the 5^th December, 2003.

17.

The Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Amendment Bill, 2003.

Shri Ramachandra Khuntia

Introduced on the 5^th December, 2003.

18.

The Employees’ Provident Funds and Miscellaneous Provisions (Amendment) Bill, 2003.

Shri Ramachandra Khuntia

Introduced on the 5^th December, 2003.

19.

The National Commission for Safe Food and Water Bill, 2003.

Shri Khan Ghufran Zahidi

Further consideration of the motion for consideration of the Bill moved on 25^th July, 2003 continued on the 5^th December, 2003 and later the Bill was withdrawn by leave of the House. 

20.

The Women and Girls (Prevention of Stripping, Teasing, Molestation, Branding as Witches and Offering as Devadasis) Bill, 2003.

Shrimati Bimba Raikar

Motion for the consideration of the Bill moved on 5^th December, 2003. The discussion was not concluded.