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Progress of Bills during the week ending Friday, the 25th July,
2003.
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Sl.No.
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Title of the Bill
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Minister/Member-in-charge
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Progress
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Private
Members’ Bills
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1.
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The Legal Services Authorities
(Amendment) Bill, 2003.
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Shri N.K. Premachandran
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Introduced on 25th
July, 2003.
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2.
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The Constitution (Amendment)
Bill, 2003 (Insertion of new article 371J).
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Shri K.B. Krishna Murthy
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Introduced on 25th
July, 2003.
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3.
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The
Constitution (Amendment) Bill, 2003 (to amend article 202).
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Shri K.B. Krishna Murthy
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Introduced on 25th
July, 2003.
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4.
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The Constitution (Amendment)
Bill, 1999 (Insertion of new article 21A).
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Shri Santosh Bagrodia
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Further consideration of the
motion for consideration of the Bill moved on 22nd
November, 2002 continued and later the Bill was withdrawn by the leave of
the House on 25th July, 2003.
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5.
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The National Commission for
Safe Food and Water Bill, 2003.
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Shri Khan Ghufran Zahidi
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The motion for consideration of
the Bill was moved on the 25th July, 2003. Discussion on the
Bill remained inconclusive.
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