Statements showing the Bills pending in the Rajya Sabha at the end of its Hundred and Ninety-Sixth session(2002). Statement-I
GOVERNMENT BILLS
|
Sl.No |
Title of the Bill |
Ministry |
Remarks |
|
1. |
The Indian Medical Council (Amendment) Bill, 1987. |
Health and Family Welfare |
Introduced on the 26th August, 1987. Report of the Joint Committee presented on the 28th July, 1989. |
|
2. |
The Constitution (Sixty-first Amendment) Bill, 1988. |
Human Resource Development |
Introduced on the 24th November, 1988. |
|
3. |
The Participation of Workers in Management Bill, 1990. |
Labour |
Introduced on the 30th May, 1990. The Report of the Department-related Parliamentary Standing Committee on Labour and Welfare laid on the Table of the Rajya Sabha on the 18th December, 2001. |
|
4. |
The Cinematograph (Amendment) Bill, 1992. |
Information and |
Introduced on the 18th August, 1992. The Report of the Department-related Parliamentary Standing Committee on Communications laid on the Table of the Rajya Sabha on the 21st March, 1995. |
|
5. |
The Atomic Energy (Amendment) Bill, 1992. |
Atomic Energy |
Introduced on the 25th November, 1992. |
|
6. |
The Constitution (Seventy-ninth Amendment) Bill, 1992. |
Health and Family Welfare |
Introduced on the 22nd December, 1992. The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented on the 22nd March, 1995.
|
|
7. |
The Code of Criminal Procedure (Amendment) Bill, 1994. |
Home Affairs |
Introduced on the 9th May, 1994. The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 28th February, 1996. |
|
8. |
The Indian Boilers (Amendment) Bill, 1994. |
Commerce & Industry |
Introduced on the 13th May, 1994. The Report of the Department-related Parliamentary Standing Committee on Industry presented on the 29th March, 1995. |
|
9. |
The Yoga Undertaking (Taking Over of Management) Bill, 1994. |
Health and Family Welfare |
Introduced on the 26th August, 1994. The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented on the 21st December, 1994. |
|
10. |
The Private Security Guards and Agencies (Regulation) Bill, 1994. |
Home Affairs |
Introduced on the 14th December, 1994. The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 28th February, 1996. The Motion for consideration of the Bill moved on the 4th August, 1997. Discussion on the Bill was deferred on the 7th August, 1997 as agreed to by the House. Further discussion resumed and again deferred on the 2nd August,2000. |
|
11.
|
The University Grants Commission (Amendment) Bill, 1995. |
Human Resource Development |
Introduced on the 2nd June, 1995. The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented on the 16th August, 1995. |
|
12. |
The Private Universities (Establishment and Regulation) Bill, 1995. |
Human Resource Development |
Introduced on the 25th August, 1995. The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented to the Chairman on the 26th March, 1996 and thereafter to the House on the 29th August, 1996. |
|
13. |
The Navy (Amendment) Bill, 1997. |
Defence |
Introduced on the 12th March, 1997. The Report of the Department-related Parliamentary Standing Committee on Defence laid on the Table of the Rajya Sabha on the 31st July, 1997. The Motion for consideration of the Bill moved on the 22nd July, 1998, Discussion on the Bill was deferred, as agreed to by the House. |
|
14. |
The Delhi Rent (Amendment) Bill, 1997. |
Urban Development and Poverty Alleviation |
Introduced on the 28th July, 1997. The Report of the Department-related Parliamentary Standing Committee on Urban and Rural Development laid on the Table of the Rajya Sabha on the 21st December, 2000. |
|
15. |
The Companies Bill, 1997. |
Finance and Company Affairs |
Introduced on the 14th August, 1997. The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 27th July, 2000. |
|
16. |
The Foreigners (Amendment) Bill, 1998. |
Home Affairs |
Introduced on the 28th July, 1998. The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 15th March, 2000. |
|
17. |
The North-Eastern Council (Amendment) Bill, 1998. |
Home Affairs |
Introduced on the 8th December, 1998. The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 18th December, 2001. |
|
18. |
The Forward Contracts (Regulation) Amendment Bill, 1998. |
Consumer Affairs, Food and Public Distribution |
Introduced on the 23rd December, 1998. The Report of the Department-related Parliamentary Standing Committee on Food, Civil Supplies and Public Distribution laid on the Table of the Rajya Sabha on the 14th May, 2002. |
|
19. |
The Constitution (Eighty-seventh Amendment) Bill, 1999. |
Rural Development |
Introduced on the 17th December, 1999. |
|
20. |
The Lotteries (Prohibition) Bill, 1999. |
Home Affairs |
Introduced on the 23rd December, 1999. |
|
21. |
The Aquaculture Authority Bill, 2000. |
Agriculture |
Introduced on the 28th February, 2000. The Report of the Department-related Parliamentary Standing Committee on Agriculture laid on the Table of the Rajya Sabha on the 5th December, 2000. |
|
22. |
The Coal Mines (Nationalisation) Amendment Bill, 2000. |
Coal and Mines |
Introduced on the 24th April, 2000. The Report of the Department-related Parliamentary Standing Committee on Energy laid on the Table of the Rajya Sabha on the 31st August, 2001. |
|
23. |
The Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Bill, 2001. |
Health and Family Welfare |
Introduced on the 7th March, 2001. The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented on the 5th December 2001.
|
|
24. |
The Foreign Trade (Development and Regulation) Amendment Bill, 2001. |
Commerce and Industry |
Introduced on the 24th April, 2001. The Report of the Department-related Parliamentary Standing Committee on Commerce presented on the 18th March, 2002. |
|
25. |
The Provisions of the Municipalities (Extension to the Scheduled Areas) Bill, 2001. |
Urban Development and Poverty Alleviation |
Introduced on the 30th July, 2001. The Bill was referred to the Department-related Parliamentary Standing Committee on Urban and Rural Development by the Speaker and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 8th August, 2001, vide paragraph No. 39062. |
|
26. |
The Representation of the People (Amendment) Bill, 2001. |
Law and Justice |
Introduced on the 5th December, 2001. The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 23rd July ,2002 |
|
27. |
The Banking Service Commission (Repeal) Bill, 2002. |
Finance and Company Affairs |
The Bill, as passed by the Lok Sabha was laid on the Table of the Rajya Sabha on the 10th May, 2002. |
|
28. |
The Cable Television Networks (Regulation) Amendment Bill, 2002 |
Information and Broadcasting |
The Bill, as passed by the Lok Sabha was laid on the Table of the Rajya Sabha on the 16th May, 2002.
|
|
29. |
The Payment of Wages (Amendment) Bill, 2002 |
Labour |
Introduced on the 16th May, 2002. The Bill was referred to the Department-related Parliamentary Standing Committee on Labour and Welfare by the Speaker and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 4th June, 2002, vide paragraph No. 39807.
|
|
30. |
The Suppression of Unlawful Acts Against Safety of Maritime Navigation and Fixed Platforms on Continental Shelf Bill, 2002. |
Shipping |
Introduced on the 18th July, 2002. |
|
31. |
The Offshore Areas Mineral (Development and Regulation) Bill, 2002. |
Coal and Mines |
The Bill, as passed by the Lok Sabha was laid on the Table of the Rajya Sabha on the 23rd July, 2002. |
|
32. |
The Pre-natal diagnostic Techniques (Regulation and Prevention of Misuse) Amendment Bill, 2002. |
Health and Family Welfare |
Introduced on the 25th July, 2002.
|
|
33. |
The Merchant Shipping (Amendment) Bill, 2002 |
Shipping |
Introduced on the 30th July 2002 |
|
34. |
The Imperial Library (Indentures Validation) Repeal Bill,2002 |
Tourism and Culture |
The Bill, as passed by the Lok Sabha was laid on the Table of the Rajya Sabha on the 31st July 2002. |
|
35. |
The Constitution (Scheduled Castes) Orders (Second Amendment) Bill, 2002 |
Social Justice and Empowerment |
The Bill, as passed by the Lok Sabha was laid on the Table of the Rajya Sabha on the 31st July 2002. |
|
36. |
The Consumer Protection Amendment Bill 2002 |
Consumer Affairs, Food & Public Distribution |
The Bill, passed by Rajya Sabha and amended by the Lok Sabha was laid on the Table of the Rajya Sabha on the 1st August, 2002. |
Statement-II
|
Sl. No. |
Title of the Bill |
Member-in-charge |
Ministry concerned |
Remarks |
|
1. |
The Domestic Violence (Prevention) Bill,2001. |
Shrimati Sarla Maheshwari |
Human Resource Development |
The Motion for consideration of the Bill moved on the 19th July, 2002. The discussion was not concluded . |
|
2. |
The Constitution (Amendment) Bill, 1998 (to amend article 80). |
Shri P. Prabhakar Reddy |
Home Affairs |
Introduced on the 4th December, 1998. |
|
3. |
The Constitution (Amendment) Bill, 1998 (Insertion of new articles 74A and 163A). |
Shri P. Prabhakar Reddy |
Home Affairs |
Introduced on the 4th December, 1998. |
|
4. |
The Constitution (Amendment) Bill, 1998 (to amend article 48A). |
Shri P. Prabhakar Reddy |
Environment and Forests |
Introduced on the 4th December, 1998. |
|
5. |
The Crop Insurance Corporation Bill, 1998. |
Shri C. Ramachandr- aiah |
Agriculture |
Introduced on the 18th December, 1998. |
|
6. |
The Paan Masala and other Tobacco Products (Prohibition of Production, Sale and Distribution) Bill, 1998. |
Shri Santosh Bagrodia |
Health and Family Welfare |
Introduced on the 18th December, 1998. |
|
7. |
The Constitution (Amendment) Bill, 1999 (insertion of new article 30A). |
Shri P. Prabhakar Reddy |
Rural Development |
Introduced on the 12th March, 1999. |
|
8. |
The Code of Criminal Procedure (Amendment) Bill, 1999. |
Shrimati Saroj Dubey |
Home Affairs |
Introduced on the 12th March, 1999. |
|
9. |
The Indian Penal Code (Amendment) Bill, 1999. |
Shrimati Saroj Dubey |
Home Affairs |
Introduced on the 12th March, 1999.
|
|
10. |
The Constitution (Amendment) Bill, 1999 (to amend the seventh schedule). |
Shri C. Ramachandraiah |
Law and Justice |
Introduced on the 3rd December, 1999. |
|
11. |
The Constitution (Amendment) Bill, 1999 (insertion of new article 9A). |
Shri C. Ramachandraiah |
Home Affairs |
Introduced on the 3rd December, 1999. |
|
12. |
The Constitution (Amendment) Bill, 1999 (insertion of new article 151A). |
Shri C. Ramachandraiah |
Personnel, Public Grievances and Pensions |
Introduced on the 3rd December, 1999. President withheld recommendation for consideration of the Bill. |
|
13. |
The Abolition of Begging Bill, 1999 |
Shri P. Prabhakar Reddy |
Social Justice and Empowerment |
Introduced on the 3rd December, 1999 |
|
14. |
The Commissions of Inquiry (Amendment) Bill, 1999 |
Shri P. Prabhakar Reddy |
Law and Justice |
Introduced on the 3rd December, 1999. |
|
15. |
The Constitution (Amendment) Bill, 1999 (insertion of new article 21A). |
Shri Santosh Bagrodia |
Home Affairs |
Introduced on the 3rd December, 1999. |
|
16. |
The Economic Offences (Prevention of Arrest on Mere Suspicion) Bill, 1999 |
Shri Santosh Bagrodia |
Finance and Company Affairs |
Introduced on the 3rd December, 1999. |
|
17. |
The Constitution (Scheduled Tribes) Order (Amendment) Bill, 1999. |
Shri Eduardo Faleiro |
Tribal Affairs |
Introduced on the 3rd December, 1999. |
|
18. |
The Constitution (Amendment) Bill, 1999 (insertion of new articles 28-A, 35-A and to amend article 102, etc. and Ninth Schedule). |
Shri Eduardo Faleiro |
Home Affairs |
Introduced on the 28th April, 2000.
|
|
19. |
The Representation of the People (Amendment) Bill, 1999. |
Shri Eduardo Faleiro |
Law and Justice |
Introduced on the 28th April, 2000. |
|
20. |
The Constitution (Scheduled Castes) Order (Amendment) Bill, 2000. |
Shri Eduardo Faleiro |
Social Justice and Empowerment |
Introduced on the 28th April, 2000. |
|
21. |
The Girl Child (Compulsory Education and Welfare) Bill, 2000. |
Shri S.S. Ahluwalia |
Human Resource Development |
Introduced on the 12th May, 2000. |
|
22. |
The Religious Conversions (Prohibition of Allurement and Use of Coercive Methods) Bill, 2000. |
Shri S.S. Ahluwalia |
Home Affairs |
Introduced on the 12th May, 2000.
|
|
23. |
The Compulsory Vocational Education Bill, 2000. |
Shri S.S. Ahluwalia |
Human Resource Development |
Introduced on the 12th May, 2000. |
|
24. |
The Constitution (Amendment) Bill, 1999 (to amend article 174). |
Shri Rajnath Singh `Surya’ |
Law and Justice |
Introduced on the 28th July, 2000. |
|
25. |
The Constitution (Amendment) Bill, 1999 (to amend articles 1 and 85). |
Shri Rajnath Singh `Surya’ |
Law and Justice |
Introduced on the 28th July, 2000. |
|
26. |
The Constitution (Amendment) Bill, 2000 (to amend articles 58, 66 and 75). |
Shri Amar Singh |
Law and Justice |
Introduced on the 28th July, 2000. |
|
27. |
The Prevention of Communalisation of Education and Educational Institutions Bill, 2000 . |
Shri Eduardo Faleiro |
Human Resource Development |
Introduced on the 28th July, 2000. |
|
28. |
The Constitution (Amendment) Bill, 2000 (to amend article 80). |
Shri Sanjay Nirupam |
Law and Justice |
Introduced on the 18th August, 2000. |
|
29. |
The Scheduled Castes and Scheduled Tribes (Reservation in Service) Bill, 2000. |
Shri R.S. Gavai |
Personnel, Public Grievances and Pensions |
Introduced on the 18th August, 2000. |
|
30. |
The Scheduled Castes and Scheduled Tribes (Reservation for Admission in All Courses of Study and Faculties in the Educational Institutions) Bill, 2000. |
Shri R.S. Gavai |
Human Resource Development |
Introduced on the 18th August, 2000.
|
|
31. |
The Constitution (Amendment) Bill, 2000 (to amend article 15). |
Shri R.S. Gavai |
Social Justice and Empowerment |
Introduced on the 18th August, 2000. |
|
32. |
The Compulsory Desiltation of Dams and Rivers Bill, 2000 |
Shri S.S. Ahluwalia |
Water Resources |
Introduced on the 18th August, 2000. |
|
33. |
The Constitution (Amendment) Bill, 2000 (to amend articles 124 and 214). |
Shri S.S. Ahluwalia |
Law and Justice |
Introduced on the 18th August, 2000. |
|
34. |
The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2000. |
Shri R.S. Gavai |
Tribal Affairs |
Introduced on the 24th November, 2000. |
|
35. |
The Indian Penal Code (Amendment) Bill, 2000. |
Shri R.S. Gavai |
Home Affairs |
Introduced on the 24th November, 2000. |
|
36. |
The Farmers Affected by Natural Calamities (Adequate Compensation and Miscellaneous Provisions) Bill, 2000. |
Dr. Dasari Narayana Rao |
Agriculture |
Introduced on the 24th November, 2000. |
|
37. |
The Fishermen (Protection and Welfare) Bill, 2000. |
Dr. Dasari Narayana Rao |
Agriculture |
Introduced on the 24th November, 2000. |
|
38. |
The Drought Prone, Poor and Backward Areas (Development on Priority) Bill, 2000. |
Dr. Dasari Narayana Rao |
Planning |
Introduced on the 24th November, 2000. |
|
39. |
The Constitution (Amendment) Bill, 1999 (to amend article 171). |
Shri P. Prabhakar Reddy |
Law and Justice |
Introduced on the 22nd December, 2000.
|
|
40. |
The Constitution (Amendment) Bill, 2000 (to amend article 324). |
Shri P. Prabhakar Reddy |
Law and Justice |
Introduced on the 22nd December, 2000. |
|
41. |
The Small Family Norms (Incentive) Bill, 2000. |
Shri P. Prabhakar Reddy |
Health & Family Welfare |
Introduced on the 22nd December, 2000. |
|
42. |
The Forest Conservation (Amendment) Bill, 2000. |
Shri R.S. Gavai |
Environment & Forests |
Introduced on the 22nd December, 2000. |
|
43. |
The Constitution (Amendment) Bill, 2000 (insertion of new article 16A). |
Shri Rumandla Ramachandraiah |
Labour |
Introduced on the 22nd December, 2000. |
|
44. |
The Old Persons (Old Age Allowance and Rehabilitation) Bill, 2000. |
Shri Rumandla Ramachandraiah |
Social Justice & Empowerment |
Introduced on the 22nd December, 2000.
|
|
45. |
The Abolition of Child Labour Bill, 2000. |
Shri Rumandla Ramachandraiah |
Labour |
Introduced on the 22nd December, 2000. |
|
46. |
The Constitution (Amendment) Bill, 2000 (to amend articles 85, 123 and 174, etc.). |
Shri S.S. Ahluwalia |
Parliamentary Affairs |
Introduced on the 22nd December, 2000. |
|
47. |
The Prevention of Cow Slaughter Bill, 2000. |
Shri S.S. Ahluwalia |
Agriculture |
Introduced on the 22nd December, 2000. |
|
48. |
The Constitution (Amendment) Bill, 2000 (to amend articles 343, 348 and 351). |
Shri S.S. Ahluwalia |
Home Affairs |
Introduced on the 22nd December, 2000. |
|
49. |
The High Court of Karnataka (Establishment of a Permanent Bench at Dharwar) Bill, 2000. |
Shri K.B. Krishna Murthy |
Law and Justice |
Introduced on the 22nd December, 2000.
|
|
50. |
The Prevention of Domestic Violence Against Women and Girls Bill, 2000. |
Shri Santosh Bagrodia |
Human Resource Development |
Introduced on the 22nd December, 2000. |
|
51. |
The Shahtoosh Shawl (Prevention of Sale and Possession) Bill, 2000. |
Shri Santosh Bagrodia |
Environment & Forests |
Introduced on the 22nd December, 2000. |
|
52. |
The High Court of Gujarat (Establishment of Permanent Bench at Surat) Bill, 2001 |
Smt. Savita Sharda |
Law and Justice |
Introduced on the 23rd February, 2001. |
|
53. |
The Constitution (Amendment) Bill, 2001 (to amend article 130). |
Shri Rumandla Ramachandraiah |
Law and Justice |
Introduced on the 23rd February, 2001. |
|
54. |
The National Commission for Aged Bill, 2001. |
Dr. Karan Singh |
Social Justice and Empowerment |
Introduced on the 23rd February, 2001.
|
|
55. |
The Constitution (Amendment) Bill, 2001 (to amend articles 103 and 192). |
Shri S. Ramachandran Pillai |
Law and Justice |
Introduced on the 23rd February, 2001. |
|
56. |
The Representation of the People (Amendment) Bill, 2001. |
Shri Rajnath Singh ‘Surya’ |
Law and Justice |
Introduced on the 27th July, 2001. |
|
57. |
The Indian Penal Code (Amendment) Bill, 2001. |
Shri Rajnath Singh ‘Surya’ |
Home Affairs |
Introduced on the 27th July, 2001. |
|
58. |
The Family Welfare and Control of Population Bill, 2001. |
Shri K.B. Krishna Murthy |
Health & Family Welfare |
Introduced on the 27th July, 2001. |
|
59. |
The Prevention of Abuse of Girl Child Bill, 2001. |
Shri K.B. Krishna Murthy |
Human Resource Development |
Introduced on the 27th July, 2001. |
|
60. |
The Constitution (Amendment) Bill, 2001 (to amend article 80). |
Shri Satish Pradhan |
Law and Justice |
Introduced on the 27th July, 2001. |
|
61. |
The Constitution (Amendment) Bill, 2001 (insertion of new articles 75A and 164A). |
Shri Satish Pradhan |
Home Affairs |
Introduced on the 27th July, 2001. |
|
62. |
The Illegal Immigrants (Identification and Deportation) Bill, 2001. |
Shri Satish Pradhan |
Home Affairs |
Introduced on the 27th July, 2001. |
|
63. |
The Public Financial Institutions (Conversion of Loans to Companies into Equity Share Capital) Bill, 2001 |
Shri S.S. Ahluwalia |
Finance & Company Affairs |
Introduced on the 27th July, 2001. |
|
64. |
The Consumer Goods (Publication of Price with Advertisement) Bill, 2001. |
Shri S.S. Ahluwalia |
Consumer Affairs, Food and Public Distribution |
Introduced on the 27th July, 2001. |
|
65. |
The Working Journalists Welfare Fund Bill, 2001. |
Shri S.S. Ahluwalia |
Information and Broadcasting |
Introduced on the 27th July, 2001. |
|
66. |
The Compulsory Voting Bill, 2001. |
Shri C.P. Thirunavukkarasu |
Law and Justice |
Introduced on the 27th July, 2001. |
|
67. |
The Street Children (Protection of Rights) Bill, 2001. |
Dr. Karan Singh |
Social Justice and Empowerment |
Introduced on the 27th July, 2001. |
|
68. |
The Indigenous Domestic Industries (Protection from Multinational Companies) Bill, 2001. |
Shri Santosh Bagrodia |
Law and Justice |
Introduced on the 27th July, 2001. |
|
69. |
The Jute Packaging Materials (Compulsory use in Packing Commodities) Repeal Bill, 2001. |
Shri Vijay Singh Yadav |
Textiles |
Introduced on the 27th July, 2001. |
|
70. |
The Constitution (Amendment) Bill, 2001 (to amend articles 19 and 24). |
Shri Ranganath Mishra |
Labour |
Introduced on the 27th July, 2001. |
|
71. |
The Welfare of Craftsmen and Artisans Bill, 2001. |
Shri Rumandla Ramachandraiah |
Textile |
Introduced on the 27th July, 2001. |
|
72. |
The Population Control Bill, 2001. |
Shri Rumandla Ramachandraiah |
Health & Family Welfare |
Introduced on the 27th July, 2001. |
|
73. |
The Free and Compulsory Education to Girls Belonging to Families Living Below Poverty Line Bill, 2001. |
Shri Rumandla Ramachandraiah |
Human Resource Development |
Introduced on the 27th July, 2001. |
|
74. |
The Hawkers, Vendors, Rickshaw Pullers and Roadside Mechanics (Freedom of Earning Livelihood) Bill, 2001 |
Dr. Dasari Narayana Rao |
Labour |
Introduced on the 10th August, 2001. |
|
75. |
The Children of Pavement Dwellers and Sex Workers (Prevention of Abuse and Welfare Measures) Bill, 2001 |
Dr. Dasari Narayana Rao |
Social Justice and Empowerment |
Introduced on the 10th August, 2001. |
|
76. |
The Girl Child Born of Parents Living Below Poverty Line (Special Provisions for Upbringing and Welfare) Bill, 2001 |
Dr. Dasari Narayana Rao |
Human Resource Development |
Introduced on the 10th August, 2001. |
|
77. |
The Prohibition of Publication of Pre-Election Survey Bill, 2001 |
Shri P. Prabhakar Reddy |
Law and Justice |
Introduced on the 10th August, 2001. |
|
78. |
The Foreign Aid Fund of India (Regulation) Bill, 2001 |
Shri P. Prabhakar Reddy |
Finance & Company Affairs |
Introduced on the 10th August, 2001. |
|
79. |
The Securities and Exchange Board of India (Amendment) Bill, 2001 |
Shri P. Prabhakar Reddy |
Finance & Company Affairs |
Introduced on the 10th August, 2001. |
|
80. |
The Constitution (Amendment) Bill, 2001 (to amend articles 74, 75, 163, and 164) |
Shri R.S. Gavai |
Parliamentary Affairs |
Introduced on the 10th August, 2001. |
|
81. |
The Constitution (Amendment) Bill, 2001 (Insertion of new Chapter IIIA and to amend article 123, etc.) |
Shri S. Ramachandran Pillai |
Law and Justice |
Introduced on the 10th August, 2001.
|
|
82. |
The Prevention of Corruption (Amendment) Bill, 2001. |
Shri S. Ramachandran Pillai |
Home Affairs |
Introduced on the 7th December, 2001. |
|
83. |
The Working Children (Welfare and Rehabilitation) Bill, 2001. |
Shri S.S. Ahluwalia |
Labour |
Introduced on the 7th December, 2001. |
|
84. |
The Maintenance of Food, Potable Water and Fodder Supplies in Drought Affected Areas Bill, 2001. |
Shri S.S. Ahluwalia |
Agriculture |
Introduced on the 7th December, 2001. |
|
85. |
The Special Educational Facilities for Children of Manual Scavengers Bill, 2001. |
Shri S.S. Ahluwalia |
Human Resource Development |
Introduced on the 7th December, 2001. |
|
86. |
The National Commission for Natural Disaster Management Bill, 2001. |
Shri Rumandla Ramachandraiah |
Agriculture |
Introduced on the 7th December, 2001.
|
|
87. |
The Banning of Fake Educational Institutions Bill, 2001. |
Shri Rumandla Ramachandraiah |
Human Resource Development |
Introduced on the 7th December, 2001. |
|
88. |
The Reservation of Seats in Educational and Technical Educational Institutions (For Children of People Living Below Poverty Line) Bill, 2001. |
Shri Rumandla Ramachandraiah |
Human Resource Development |
Introduced on the 7th December, 2001. |
|
89. |
The Compulsory Roof-Top Rainwater Harvesting Bill, 2001. |
Dr. Dasari Narayana Rao |
Water Resources |
Introduced on the 10th May, 2002. |
|
90. |
The Coastal Areas Vulnerable to Cyclones (Establishment of Early Warning Centres and Introduction of Disaster Resistant Construction Techniques) Bill, 2001. |
Dr. Dasari Narayana Rao |
Agriculture |
Introduced on the 10th May, 2002. |
|
91. |
The Removal of Homelessness Bill, 2001. |
Dr. Dasari Narayana Rao |
Social Justice and Empowerment |
Introduced on the 10th May, 2002.
|
|
92. |
The Agricultural Workers Welfare Bill, 2001. |
Shri S. Ramachandran Pillai |
Agriculture |
Introduced on the 10th May, 2002. |
|
93. |
The Constitution (Amendment) Bill, 2002 (to amend article 174). |
Shri C.P. Thirunavukkarasu |
Parliamentary Affairs |
Introduced on the 10th May, 2002. |
|
94. |
The Government of Union Territories (Amendment) Bill, 2002. |
Shri C.P. Thirunavukkarasu |
Home Affairs |
Introduced on the 10th May, 2002. |
|
95. |
The High Court of Madras (Establishment of a Permanent Bench at Pondicherry) Bill, 2002. |
Shri C.P. Thirunavukkarasu |
Law and Justice |
Introduced on the 10th May, 2002. |
|
96. |
The Constitution (Amendment) Bill, 2002 (Insertion of new articles 21A and 21B). |
Shri Rumandla Ramachandraiah |
Urban Development and Poverty Alleviation |
Introduced on the 10th May, 2002. |
|
97. |
The Prevention of Sale of Children in the Garb of Adoption Bill, 2002. |
Shri Rumandla Ramachandraiah |
Social Justice and Empowerment |
Introduced on the 10th May, 2002. |
|
98. |
The Regulation of Computer Training Centres Bill, 2002. |
Shri Rumandla Ramachandraiah |
Human Resource Development |
Introduced on the 10th May, 2002. |
|
99. |
The Freedom of Childhood Bill, 2002. |
Shri S.S. Ahluwalia |
Human Resource Development |
Introduced on the 10th May, 2002. |
|
100. |
The Maintenance of Uninterrupted Power Supply to Industries of Backward States Bill, 2002. |
Shri S.S. Ahluwalia |
Power |
Introduced on the 10th May, 2002. |
|
101. |
The Blind and Other Physically Handicapped Persons (Rehabilitation, Employment and Welfare) Bill, 2002. |
Shri S.S. Ahluwalia |
Social Justice and Empowerment |
Introduced on the 10th May, 2002. |
|
102. |
The Industrial Disputes (Amendment) Bill, 2002. |
Shri Ramachandra Khuntia |
Labour |
Introduced on the 10th May, 2002. |
|
103. |
The Contract Labour (Regulation and Abolition) Amendment Bill, 2002. |
Shri Ramachandra Khuntia |
Labour |
Introduced on the 10th May, 2002. |
|
104. |
The Payment of Bonus (Amendment) Bill, 2002. |
Shri Ramachandra Khuntia |
Labour |
Introduced on the 10th May, 2002. |
|
105. |
The Population Control Bill, 2002. |
Dr. T. Subbarami Reddy |
Health & Family Welfare |
Introduced on the 17th May, 2002. |
|
106. |
The Compulsory Voting Bill, 2002. |
Dr. T. Subbarami Reddy |
Law and Justice |
Introduced on the 17th May, 2002. |
|
107. |
The Cinematograph (Amendment) Bill, 2002. |
Dr. T. Subbarami Reddy |
Information and Broadcasting |
Introduced on the 17th May, 2002. |
|
108. |
The Drought Prone Areas (Special Provisions) Bill, 2002. |
Shri Suresh Pachouri |
Planning |
Introduced on the 17th May, 2002. |
|
109. |
The High Court of Madhya Pradesh (Establishment of a Permanent Bench at Bhopal) Bill, 2002 . |
Shri Suresh Pachouri |
Law and Justice |
Introduced on the 17th May, 2002. |
|
110. |
The Slums and Jhuggi-Jhopri Areas (Basic Amenities and Clearance) Bill, 2002. |
Shri Suresh Pachouri |
Urban Development and Poverty Alleviation |
Introduced on the 17th May, 2002. |
|
111. |
The Women Victims of Atrocities (Rehabilitation) Bill, 2002. |
Shri K.B.Krishna Murthy |
Human Resource Development |
Introduced on the 19th July, 2002. |
|
112. |
The Disaster Management Bill, 2002. |
Shri K.B.Krishna Murthy |
Agriculture |
Introduced on the 19th July, 2002. |
|
113. |
The Constitution ( Amendment) Bill, 2002 (Insertion of new article 318 A) |
Shri K.B.Krishna Murthy |