Statements showing the Bills pending in the Rajya Sabha at the end of its
Hundred and Ninety-fifth session (2002)
Statement-I
|
Sl.No |
Title of the Bill |
Ministry |
Remarks |
|
The Indian Medical Council (Amendment) Bill, 1987. |
Health and Family Welfare |
Introduced on the 26th August, 1987. Report of the Joint Committee presented on the 28th July, 1989. |
|
|
2. |
The Constitution (Sixty-first Amendment) Bill, 1988. |
Human Resource Development |
Introduced on the 24th November, 1988. |
|
3. |
The Indian Contract (Amendment) Bill, 1990. |
Law, Justice and |
Introduced on the 10th May, 1990. |
|
The Participation of Workers in Management Bill, 1990. |
Labour |
Introduced on the 30th May, 1990. The Report of the Department-related Parliamentary Standing Committee on Labour and Welfare laid on the Table of the Rajya Sabha on the 18th December, 2001. |
|
|
5. |
The Cinematograph (Amendment) Bill, 1992. |
Information and |
Introduced on the 18th August, 1992. The Report of the Department-related Parliamentary Standing Committee on Communications laid on the Table of the Rajya Sabha on the 21st March, 1995. |
|
6. |
The Atomic Energy (Amendment) Bill, 1992. |
Atomic Energy |
Introduced on the 25th November, 1992. |
|
7. |
The Constitution (Seventy-ninth Amendment) Bill, 1992. |
Health and Family Welfare |
Introduced on the 22nd December, 1992. The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented on the 22nd March, 1995. |
|
The Code of Criminal Procedure (Amendment) Bill, 1994. |
Home Affairs |
Introduced on the 9th May, 1994. The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 28th February, 1996. |
|
|
9. |
The Indian Boilers (Amendment) Bill, 1994. |
Industry |
Introduced on the 13th May, 1994. The Report of the Department-related Parliamentary Standing Committee on Industry presented on the 29th March, 1995. |
|
The Yoga Undertaking (Taking Over of Management) Bill, 1994. |
Health and Family Welfare |
Introduced on the 26th August, 1994. The report of the Department-related Parliamentary Standing Committee on Human Resource Development presented on the 21st December, 1994. |
|
|
11. |
The Private Security Guards and Agencies (Regulation) Bill, 1994. |
Home Affairs |
Introduced on the 14th December, 1994. The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 28th February, 1996. The Motion for consideration of the Bill moved on the 4th August, 1997. Discussion on the Bill was deferred on the 7th August, 1997 as agreed to by the House. Further discussion resumed and again deferred on the 2nd August,2000.
|
|
12.
|
Human Resource Development |
Introduced on the 2nd June, 1995. The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented on the 16th August, 1995. |
|
|
13. |
The National Co-operative Development Corporation (Amendment) Bill, 1995. |
Agriculture |
Introduced on the 25th August, 1995. The Report of the Department-related Parliamentary Standing Committee on Agriculture laid on the Table of the Rajya Sabha on the 17th December, 1996. |
|
14. |
The Private Universities (Establishment and Regulation) Bill, 1995. |
Human Resource Development |
Introduced on the 25th August, 1995. The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented to the Chairman on the 26th March, 1996 and thereafter to the House on the 29th August, 1996. |
|
15. |
The Navy (Amendment) Bill, 1997. |
Defence |
Introduced on the 12th March, 1997. The Report of the Department-related Parliamentary Standing Committee on Defence laid on the Table of the Rajya Sabha on the 31st July, 1997. The Motion for consideration of the Bill moved on the 22nd July, 1998, Discussion on the Bill was deferred, as agreed to by the House. |
|
16. |
The Delhi Rent (Amendment) Bill, 1997. |
Urban Development |
Introduced on the 28th July, 1997. The Report of the Department-related Parliamentary Standing Committee on Urban and Rural Development laid on the Table of the Rajya Sabha on the 21st December, 2000. |
|
17. |
The Companies Bill, 1997. |
Law, Justice and Company Affairs |
Introduced on the 14th August, 1997. The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 27th July, 2000. |
|
18. |
The Foreigners (Amendment) Bill, 1998. |
Home Affairs |
Introduced on the 28th July, 1998. The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 15th March, 2000. |
|
19. |
The North-Eastern Council (Amendment) Bill, 1998. |
Home Affairs |
Introduced on the 8th December, 1998. The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 18th December, 2001. |
|
20. |
The Forward Contracts (Regulation) Amendment Bill, 1998. |
Consumer Affairs and Public Distribution |
Introduced on the 23rd December, 1998. The Report of the Department-related Parliamentary Standing Committee on Food, Civil Supplies and Public Distribution laid on the Table of the Rajya Sabha on the 14th May, 2002. |
|
21. |
The Prevention of Money Laundering Bill, 1999. |
Finance |
The Bill, as passed by the Lok Sabha was laid on the Table of the Rajya Sabha on the 3rd December, 1999. The Report of the Select Committee presented on the 24th July, 2000. |
|
22. |
The Constitution (Eighty-seventh Amendment) Bill, 1999. |
Rural Development |
Introduced on the 17th December, 1999. |
|
23. |
The Lotteries (Prohibition) Bill, 1999. |
Home Affairs |
Introduced on
the 23rd December, 1999. |
|
24. |
The Aquaculture Authority Bill, 2000. |
Agriculture |
Introduced on the 28th February, 2000. The Report of the Department-related Parliamentary Standing Committee on Agriculture laid on the Table of the Rajya Sabha on the 5th December, 2000. |
|
25. |
The Coal Mines (Nationalisation) Amendment Bill, 2000. |
Coal and Mines |
Introduced on the 24th April, 2000. The Report of the Department-related Parliamentary Standing Committee on Energy laid on the Table of the Rajya Sabha on the 31st August, 2001. |
|
6. |
The Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Bill, 2001. |
Health and Family Welfare |
Introduced on the 7th March, 2001. The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented on the 5th December 2001. |
|
27. |
The Foreign Trade (Development and Regulation) Amendment Bill, 2001. |
Commerce and Industry |
Introduced on the 24th April, 2001. The Report of the Department-related Parliamentary Standing Committee on Commerce presented on the 18th March, 2002. |
|
28. |
The Provisions of the Municipalities (Extension to the Scheduled Areas) Bill, 2001. |
Urban Development and Poverty Alleviation |
Introduced on the 30th July, 2001. The Bill was referred to the Department-related Parliamentary Standing Committee on Urban & Rural Development by the Speaker and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 8th August, 2001 vide paragraph No. 39062. |
|
29. |
The Coast Guard (Amendment) Bill, 2001. |
Defence |
Introduced on the 28th November, 2001. |
|
30. |
The Representation of the People (Amendment) Bill, 2001. |
Home Affairs |
Introduced on the 5th December, 2001. The Bill was referred to the Department-related Parliamentary Standing Committee on Home Affairs by the Chairman and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 10th December, 2001, vide paragraph number 39332. |
|
31. |
The Delhi University (Amendment) Bill, 2002. |
Human Resource Development |
Introduced on the 13th March, 2002. |
|
32. |
The Homoeopathy Central Council (Amendment) Bill, 2002. |
Health and Family Welfare |
Introduced on the 24th April, 2002. |
|
33. |
The Petroleum (Berar Extension) Repeal Bill, 2002. |
Petroleum and Natural Gas |
Introduced on the 24th April, 2002. |
|
34. |
The Medical Termination of Pregnancy (Amendment) Bill, 2002. |
Health and Family Welfare |
Introduced on the 6th May, 2002. |
|
35. |
The General Insurance Business (Nationalisation) Amendment Bill, 2002. |
Finance |
The Bill, as passed by the Lok Sabha was laid on the Table of the Rajya Sabha on the 10th May, 2002. |
|
36. |
The Banking Service Commission (Repeal) Bill, 2002. |
Finance |
The Bill, as passed by the Lok Sabha was laid on the Table of the Rajya Sabha on the 10th May, 2002. |
|
37. |
The Insurance (Amendment) Bill, 2002. |
Finance |
The Bill, as passed by the Lok Sabha was laid on the Table of the Rajya Sabha on the 15th May, 2002. |
|
38. |
The Cable Television Networks (Regulation) Amendment Bill, 2002 |
Information and Broadcasting |
The Bill, as passed by the Lok Sabha was laid on the Table of the Rajya Sabha on the 16th May, 2002. |
|
39. |
The Payment of Wages (Amendment) Bill, 2002. |
Labour |
Introduced on the 16th May, 2002. The Bill was referred to the Department-related Parliamentary Standing Committee on Labour and Welfare by the Speaker and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 4th June, 2002 vide paragraph No. 39807.
|
Statement-II
|
Sl. No. |
Title of the Bill |
Member-in-charge |
Ministry concerned |
Remarks |
|
||||
|
1. |
The Constitution (Amendment) Bill, 1998 (to amend article 80). |
Shri P. Prabhakar Reddy |
Home Affairs |
Introduced on the 4th December, 1998. |
|
||||
|
2. |
The Constitution (Amendment) Bill, 1998 (Insertion of new articles 74A and 163A). |
Shri P. Prabhakar Reddy |
Home Affairs |
Introduced on the 4th December, 1998. |
|
||||
|
3. |
The Constitution (Amendment) Bill, 1998 (to amend article 48A). |
Shri P. Prabhakar Reddy |
Environment and Forests |
Introduced on the 4th December, 1998. |
|
||||
|
4. |
The Crop Insurance Corporation Bill, 1998. |
Shri C. Ramachandraiah |
Agriculture |
Introduced on the 18th December, 1998. |
|
||||
|
5. |
The Paan Masala and other Tobacco Products (Prohibition of Production, Sale and Distribution) Bill, 1998. |
Shri Santosh Bagrodia |
Health and Family Welfare |
Introduced on the 18th December, 1998. |
|
||||
|
6. |
The Constitution (Amendment) Bill, 1999 (insertion of new article 30A). |
Shri P. Prabhakar Reddy |
Rural Development |
Introduced on the 12th March, 1999. |
|
||||
|
7. |
The Code of Criminal Procedure (Amendment) Bill, 1999. |
Shrimati Saroj Dubey |
Home Affairs |
Introduced on the 12th March, 1999. |
|
||||
|
8. |
The Indian Penal Code (Amendment) Bill, 1999. |
Shrimati Saroj Dubey |
Home Affairs |
Introduced on the 12th March, 1999. |
|
||||
|
9. |
The Constitution (Amendment) Bill, 1999 (to amend the seventh schedule). |
Shri C. Ramachandraiah |
Law, Justice and Company Affairs |
Introduced on the 3rd December, 1999. |
|
||||
|
10. |
The Constitution (Amendment) Bill, 1999 (insertion of new article 9A). |
Shri C. Ramachandraiah |
Home Affairs |
Introduced on the 3rd December, 1999. |
|
||||
|
11. |
The Constitution (Amendment) Bill, 1999 (insertion of new article 151A). |
Shri C. Ramachandraiah |
Personnel, Public Grievances and Pensions |
Introduced on the 3rd December, 1999. President withheld recommendation for consideration of the Bill. |
|
||||
|
12. |
The Abolition of Begging Bill, 1999 |
Shri P. Prabhakar Reddy |
Social Justice and Empowerment |
Introduced on the 3rd December, 1999 |
|
||||
|
13. |
The Commissions of Inquiry (Amendment) Bill, 1999 |
Shri P. Prabhakar Reddy |
Law, Justice and Company Affairs |
Introduced on the 3rd December, 1999. |
|
||||
|
14. |
The Constitution (Amendment) Bill, 1999 (insertion of new article 21A). |
Shri Santosh Bagrodia |
Home Affairs |
Introduced on the 3rd December, 1999. |
|
||||
|
15. |
The Economic Offences (Prevention of Arrest on Mere Suspicion) Bill, 1999 |
Shri Santosh Bagrodia |
Finance |
Introduced on the 3rd December, 1999. |
|
||||
|
16. |
The Constitution (Scheduled Tribes) Order (Amendment) Bill, 1999. |
Shri Eduardo Faleiro |
Social Justice and Empowerment |
Introduced on the 3rd December, 1999. |
|
||||
|
17. |
The Constitution (Amendment) Bill, 1999 (insertion of new articles 28-A, 35-A and to amend article 102 etc and Ninth Schedule). |
Shri Eduardo Faleiro |
Home Affairs |
Introduced on the 28th April, 2000.
|
|
||||
|
18. |
The Representation of the People (Amendment) Bill, 1999. |
Shri Eduardo Faleiro |
Law, Justice and Company Affairs |
Introduced on the 28th April, 2000. |
|
||||
|
19. |
The Constitution (Scheduled Castes) Order (Amendment) Bill, 2000. |
Shri Eduardo Faleiro |
Social Justice and Empowerment |
Introduced on the 28th April, 2000. |
|
||||
|
20. |
The Girl Child (Compulsory Education and Welfare) Bill, 2000. |
Shri S.S. Ahluwalia |
Human Resource Development |
Introduced on the 12th May, 2000. |
|
||||
|
21. |
The Religious Conversions (Prohibition of Allurement and Use of Coercive Methods) Bill, 2000. |
Shri S.S. Ahluwalia |
Home Affairs |
Introduced on the 12th May, 2000.
|
|
||||
|
22. |
The Compulsory Vocational Education Bill, 2000. |
Shri S.S. Ahluwalia |
Human Resource Development |
Introduced on the 12th May, 2000. |
|
||||
|
23. |
The Constitution (Amendment) Bill, 1999 (to amend article 174). |
Shri Rajnath Singh `Surya’ |
Law, Justice and Company Affairs |
Introduced on the 28th July, 2000. |
|
||||
|
24. |
The Constitution (Amendment) Bill, 1999 (to amend articles 1 and 85). |
Shri Rajnath Singh `Surya’ |
Law, Justice and Company Affairs |
Introduced on the 28th July, 2000. |
|
||||
|
25. |
The Constitution (Amendment) Bill, 2000 (to amend articles 58, 66 and 75). |
Shri Amar Singh |
Law, Justice and Company Affairs |
Introduced on the 28th July, 2000. |
|
||||
|
26. |
The Prevention of Communalisation of Education and Educational Institutions Bill, 2000 . |
Shri Eduardo Faleiro |
Human Resource Development |
Introduced on the 28th July, 2000. |
|
||||
|
27. |
The Constitution (Amendment) Bill, 2000 (to amend article 80). |
Shri Sanjay Nirupam |
Law, Justice and Company Affairs |
Introduced on the 18th August, 2000. |
|
||||
|
28. |
The Scheduled Castes and Scheduled Tribes (Reservation in Service) Bill, 2000. |
Shri R.S. Gavai |
Personnel, Public Grievances and Pensions |
Introduced on the 18th August, 2000. |
|
||||
|
29. |
The Scheduled Castes and Scheduled Tribes (Reservation for Admission in All Courses of Study and Faculties in the Educational Institutions) Bill, 2000. |
Shri R.S. Gavai |
Human Resource Development |
Introduced on the 18th August, 2000.
|
|
||||
|
30. |
The Constitution (Amendment) Bill, 2000 (to amend article 15). |
Shri R.S. Gavai |
Social Justice and Empowerment |
Introduced on the 18th August, 2000. |
|
||||
|
31. |
The Compulsory Desiltation of Dams and Rivers Bill, 2000 |
Shri S.S. Ahluwalia |
Water Resources |
Introduced on the 18th August, 2000. |
|
||||
|
32. |
The Constitution (Amendment) Bill, 2000 (to amend articles 124 and 214). |
Shri S.S. Ahluwalia |
Law, Justice and Company Affairs |
Introduced on the 18th August, 2000. |
|
||||
|
33. |
The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2000. |
Shri R.S. Gavai |
Social Justice & Empowerment |
Introduced on the 24th November, 2000. |
|
||||
|
34. |
The Indian Penal Code (Amendment) Bill, 2000. |
Shri R.S. Gavai |
Home Affairs |
Introduced on the 24th November, 2000. |
|
||||
|
35. |
The Farmers Affected by Natural Calamities (Adequate Compensation and Miscellaneous Provisions) Bill, 2000. |
Dr. Dasari Narayana Rao |
Agriculture |
Introduced on the 24th November, 2000. |
|
||||
|
36. |
The Fishermen (Protection and Welfare) Bill, 2000. |
Dr. Dasari Narayana Rao |
Agriculture |
Introduced on the 24th November, 2000. |
|
||||
|
37. |
The Drought Prone, Poor and Backward Areas (Development on Priority) Bill, 2000. |
Dr. Dasari Narayana Rao |
Planning |
Introduced on the 24th November, 2000. |
|
||||
|
38. |
The Constitution (Amendment) Bill, 1999 (to amend article 171). |
Shri P. Prabhakar Reddy |
Law, Justice & Company Affairs |
Introduced on the 22nd December, 2000. |
|
||||
|
39. |
The Constitution (Amendment) Bill, 2000 (to amend article 324). |
Shri P. Prabhakar Reddy |
Law, Justice & Company Affairs |
Introduced on the 22nd December, 2000. |
|
||||
|
40. |
The Small Family Norms (Incentive) Bill, 2000. |
Shri P. Prabhakar Reddy |
Health & Family Welfare |
Introduced on the 22nd December, 2000. |
|
||||
|
41. |
The Forest Conservation (Amendment) Bill, 2000. |
Shri R.S. Gavai |
Environment & Forests |
Introduced on the 22nd December, 2000. |
|
||||
|
42. |
The Constitution (Amendment) Bill, 2000 (insertion of new article 16A). |
Shri Rumandla Ramachandraiah |
Labour |
Introduced on the 22nd December, 2000. |
|
||||
|
43. |
The Old Persons (Old Age Allowance and Rehabilitation) Bill, 2000. |
Shri Rumandla Ramachandraiah |
Social Justice & Empowerment |
Introduced on the 22nd December, 2000. |
|
||||
|
44. |
The Abolition of Child Labour Bill, 2000. |
Shri Rumandla Ramachandraiah |
Labour |
Introduced on the 22nd December, 2000. |
|
||||
|
45. |
The Constitution (Amendment) Bill, 2000 (to amend articles 85, 123 and 174 etc.). |
Shri S.S. Ahluwalia |
Parliamentary Affairs |
Introduced on the 22nd December, 2000. |
|
||||
|
46. |
The Prevention of Cow Slaughter Bill, 2000. |
Shri S.S. Ahluwalia |
Agriculture |
Introduced on the 22nd December, 2000. |
|
||||
|
47. |
The Constitution (Amendment) Bill, 2000 (to amend articles 343, 348 and 351). |
Shri S.S. Ahluwalia |
Home Affairs |
Introduced on the 22nd December, 2000. |
|
||||
|
48. |
The High Court of Karnataka (Establishment of a Permanent Bench at Dharwar) Bill, 2000. |
Shri K.B. Krishna Murthy |
Law, Justice & Company Affairs |
Introduced on the 22nd December, 2000. |
|
||||
|
49. |
The Prevention of Domestic Violence Against Women and Girls Bill, 2000. |
Shri Santosh Bagrodia |
Human Resource Development |
Introduced on the 22nd December, 2000. |
|
||||
|
50. |
The Shahtoosh Shawl (Prevention of Sale and Possession) Bill, 2000. |
Shri Santosh Bagrodia |
Environment & Forests |
Introduced on the 22nd December, 2000. |
|
||||
|
51. |
The High Court of Gujarat (Establishment of Permanent Bench at Surat) Bill, 2001 |
Smt. Savita Sharda |
Law, Justice and Company Affairs |
Introduced on the 23rd February, 2001. |
|
||||
|
52. |
The Constitution (Amendment) Bill, 2001 (to amend article 130). |
Shri Rumandla Ramachandraiah |
Law, Justice and Company Affairs |
Introduced on the 23rd February, 2001. |
|
||||
|
53. |
The National Commission for Aged Bill, 2001. |
Dr. Karan Singh |
Social Justice and Empowerment |
Introduced on the 23rd February, 2001. |
|
||||
|
54. |
The Constitution (Amendment) Bill, 2001 (to amend articles 103 and 192). |
Shri S. Ramachandran Pillai |
Law, Justice and Company Affairs |
Introduced on the 23rd February, 2001. |
|
||||
|
55. |
The Representation of the People (Amendment) Bill, 2001. |
Shri Rajnath Singh ‘Surya’ |
Law, Justice and Company Affairs |
Introduced on the 27th July, 2001. |
|
||||
|
56. |
The Indian Penal Code (Amendment) Bill, 2001. |
Shri Rajnath Singh ‘Surya’ |
Home Affairs |
Introduced on the 27th July, 2001. |
|
||||
|
57. |
The Family Welfare and Control of Population Bill, 2001. |
Shri K.B. Krishna Murthy |
Health & Family Welfare |
Introduced on the 27th July, 2001. |
|
||||
|
58. |
The Prevention of Abuse of Girl Child Bill, 2001. |
Shri K.B. Krishna Murthy |
Human Resource Development |
Introduced on the 27th July, 2001. |
|
||||
|
59. |
The Constitution (Amendment) Bill, 2001 (to amend article 80). |
Shri Satish Pradhan |
Law, Justice and Company Affairs |
Introduced on the 27th July, 2001. |
|
||||
|
60. |
The Constitution (Amendment) Bill, 2001 (insertion of new articles 75A and 164A). |
Shri Satish Pradhan |
Home Affairs |
Introduced on the 27th July, 2001. |
|
||||
|
61. |
The Illegal Immigrants (Identification and Deportation) Bill, 2001. |
Shri Satish Pradhan |
Home Affairs |
Introduced on the 27th July, 2001. |
|
||||
|
62. |
The Public Financial Institutions (Conversion of Loans to Companies into Equity Share Capital) Bill, 2001 |
Shri S.S. Ahluwalia |
Finance |
Introduced on the 27th July, 2001. |
|
||||
|
63. |
The Consumer Goods (Publication of Price with Advertisement) Bill, 2001. |
Shri S.S. Ahluwalia |
Consumer Affairs, Food and Public Distributions |
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