Statements showing the Bills pending in the Rajya Sabha at the end of its Hundred and Ninety-fourth session (2001) are appended below:-

Statement-I

GOVERNMENT BILLS

Sl.No	Title of the Bill	Ministry	Remarks
1	2	3	4
1.	The Indian Post Office (Amendment) Bill, 1986.	Communications	The Bill, as passed by the Houses of Parliament and returned by the President for their reconsideration under the proviso to article 111 of the Constitution, laid on the Table of the Rajya Sabha on the 12^thMarch, 1990.
2.	The Indian Medical Council (Amendment) Bill, 1987.	Health and Family Welfare	Introduced on the 26^th August, 1987. Report of the Joint Committee presented on the 28^th July, 1989.
3.	The Constitution (Sixty-first Amendment) Bill, 1988.	Human Resource Development	Introduced on the 24^th November, 1988.
4.	The Indian Contract (Amendment) Bill, 1990.	Law, Justice and Company Affairs	Introduced on the 10^th May, 1990.
5.	The Participation of Workers in Management Bill, 1990.	Labour	Introduced on the 30^th May, 1990. The Report of the Department-related Parliamentary Standing Committee on Labour and Welfare laid on the Table of the Rajya Sabha on the 18^th December, 2001.
6.	The Cinematograph (Amendment) Bill, 1992.	Information and Broadcasting	Introduced on the 18^th August, 1992. The Report of the Department-related Parliamentary Standing Committee on Communications laid on the Table of the Rajya Sabha on the 21^st March, 1995.
7.	The Atomic Energy (Amendment) Bill, 1992.	Atomic Energy	Introduced on the 25^th November, 1992.
8.	The Constitution (Seventy-ninth Amendment) Bill, 1992.	Health and Family Welfare	Introduced on the 22^nd December, 1992. The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented on the 22nd March, 1995.
9.	The Code of Criminal Procedure (Amendment) Bill, 1994.	Home Affairs	Introduced on the 9^th May, 1994. The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 28^th February, 1996.
10.	The Indian Boilers (Amendment) Bill, 1994.	Industry	Introduced on the 13^th May, 1994. The Report of the Department-related Parliamentary Standing Committee on Industry presented on the 29^th March, 1995.
11.	The Yoga Undertaking (Taking Over of Management) Bill, 1994.	Health and Family Welfare	Introduced on the 26^th August, 1994. The report of the Department-related Parliamentary Standing Committee on Human Resource Development presented on the 21^st December, 1994.
12.	The Private Security Guards and Agencies (Regulation) Bill, 1994.	Home Affairs	Introduced on the 14^th December, 1994. The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 28^th February, 1996. The Motion for consideration of the Bill moved on the 4^th August, 1997. Discussion on the Bill was deferred on the 7^th August, 1997 as agreed to by the House. Further discussion resumed and again deferred on the 2^nd August,2000.
13.	The University Grants Commission (Amendment) Bill, 1995.	Human Resource Development	Introduced on the 2^nd June, 1995. The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented on the 16^th August, 1995.
14.	The National Co-operative Development Corporation (Amendment) Bill, 1995.	Agriculture	Introduced on the 25^th August, 1995. The Report of the Department-related Parliamentary Standing Committee on Agriculture laid on the Table of the Rajya Sabha on the 17^th December, 1996.
15.	The Private Universities (Establishment and Regulation) Bill, 1995.	Human Resource Development	Introduced on the 25^th August, 1995. The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented to the Chairman on the 26^th March, 1996 and thereafter to the House on the 29^th August, 1996.
16.	The Navy (Amendment) Bill, 1997.	Defence	Introduced on the 12^th March, 1997. The Report of the Department-related Parliamentary Standing Committee on Defence laid on the Table of the Rajya Sabha on the 31^st July, 1997. The Motion for consideration of the Bill moved on the 22^nd July, 1998, Discussion on the Bill was deferred, as agreed to by the House.
17.	The Delhi Rent (Amendment) Bill, 1997.	Urban Development	Introduced on the 28^th July, 1997. The Report of the Department-related Parliamentary Standing Committee on Urban and Rural Development laid on the Table of the Rajya Sabha on the 21^stDecember, 2000.
18.	The Companies Bill, 1997.	Law, Justice and Company Affairs	Introduced on the 14^th August, 1997. The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 27^th July, 2000.
19.	The Foreigners (Amendment) Bill, 1998.	Home Affairs	Introduced on the 28^th July, 1998. The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 15^th March, 2000.
20.	The North-Eastern Council (Amendment) Bill, 1998.	Home Affairs	Introduced on the 8^th December, 1998. The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 18^th December, 2001.
21.	The Forward Contracts (Regulation) Amendment Bill, 1998.	Consumer Affairs and Public Distribution	Introduced on the 23^rdDecember, 1998. The Bill was referred to the Department-related Parliamentary Standing Committee on Food, Civil Supplies and Public Distribution of the 12^th Lok Sabha (Paragraph No. 37184 dated the 20^th January, 1999). The Committee could not present its report before the dissolution of the 12^th Lok Sabha and therefore the Bill was again referred to the Committee and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 21^st February, 2000 vide paragraph No. 37823.
22.	The Prevention of Money Laundering Bill, 1999.	Finance	The Bill, as passed by the Lok Sabha was laid on the Table of the Rajya Sabha on the 3^rd December, 1999. The Report of the Select Committee presented on the 24^th July, 2000.
23.	The Constitution (Eighty-seventh Amendment) Bill, 1999.	Rural Development	Introduced on the 17^th December, 1999.
24.	The Patents (Second Amendment) Bill, 1999.	Commerce and Industry	Introduced on the 20^th December, 1999. The Report of the Joint Committee presented on the 19^th December, 2001.
25.	The Lotteries (Prohibition) Bill, 1999.	Home Affairs	Introduced on the 23^rd December, 1999. The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 18^th December, 2001.
26.	The Aquaculture Authority Bill, 2000.	Agriculture	Introduced on the 28^th February, 2000. The Report of the Department-related Parliamentary Standing Committee on Agriculture laid on the Table of the Rajya Sabha on the 5^thDecember, 2000.
27.	The Delhi University (Amendment) Bill, 2000.	Human Resource Development	Introduced on the 18^th April, 2000. The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented on the 1^st August, 2000.
28.	The Coal Mines (Nationalisation) Amendment Bill, 2000.	Mines and Minerals	Introduced on the 24^th April, 2000. The Report of the Department-related Parliamentary Standing Committee on Energy laid on the Table of the Rajya Sabha on the 31^st August, 2001.
29.	The Haj Committee Bill, 2000.	External Affairs	Introduced on the 15^th December, 2000. The Report of the Department-related Parliamentary Standing Committee on External Affairs laid on the Table of the Rajya Sabha on the 23^rd August, 2001.
30.	The Code of Civil Procedure (Amendment) Bill, 2000.	Home Affairs	Introduced on the 20^th December, 2000. The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 20^th November, 2001.
31.	The Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Bill, 2001.	Health and Family Welfare	Introduced on the 7^th March, 2001. The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented on the 5^th December 2001.
32.	The Foreign Trade (Development and Regulation) Amendment Bill, 2001.	Commerce and Industry	Introduced on the 24^th April, 2001. The Bill was referred to the Department-related Parliamentary Standing Committee on Commerce by the Chairman and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 2^nd May, 2001, vide paragraph No. 38881.
33.	The Consumer Protection (Amendment) Bill, 2001.	Consumer Affairs, Food and Public Distribution	Introduced on the 26^th April, 2001. The Report of the Department-related Parliamentary Standing Committee on Food, Civil Supplies and Public Distribution laid on the Table of the Rajya Sabha on the 28^th November, 2001.
34.	The Inter-State Water Disputes (Amendment) Bill, 2001.	Water Resources	The Bill as passed by the Lok Sabha was laid on the Table of the Rajya Sabha on the 6^th August, 2001.
35.	The Provisions of the Municipalities (Extension to the Scheduled Areas) Bill, 2001.	Urban Development and Poverty Alleviation	Introduced on the 30^th July, 2001. The Bill was referred to the Department-related Parliamentary Standing Committee on Urban & Rural Development by the Speaker and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 8^th August, 2001 vide paragraph No. 39062.
36.	The Passports (Amendment) Bill, 2001.	External Affairs	Introduced on the 22^nd November, 2001. The motion for consideration of the Bill moved on the 10^th December, 2001. Discussion was not concluded.
37.	The Institutes of Technology (Amendment) Bill, 2001.	Human Resources Development	Introduced on the 27^th November, 2001.
38.	The Coast Guard (Amendment) Bill, 2001.	Defence	Introduced on the 28^th November, 2001.
39.	The Constitution (Ninety-third Amendment) Bill, 2001.	Human Resources Development	The Bill, as passed by the Lok Sabha was laid on the Table of the Rajya Sabha on the 29^th November, 2001.
40.	The Representation of the People (Amendment) Bill, 2001.	Home Affairs	Introduced on the 5^th December, 2001. The Bill was referred to the Department-related Parliamentary Standing Committee on Home Affairs by the Chairman and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 10^th December, 2001, vide paragraph number 39332.

Statement-II

Private Members Bills

Sl. No.	Title of the Bill	Member-in-charge	Ministry concerned	Remarks
1	2	3	4	5
1.	The Drought Prone Areas (Special Provisions) Bill, 1996.	Shri Suresh Pachouri	Planning and Programme Implementation	Introduced on the 26th July, 1996.
2.	The Prohibition Bill, 1996.	Shri Suresh Pachouri	Social Justice and Empowerment	Introduced on the 26^th July, 1996.
3.	The Prevention of Stripping and Outraging Modesty of Women and Girls at Public Places Bill, 1996.	Shri Suresh Pachouri	Home Affairs	Introduced on the 26^th July, 1996.
4.	The Lotteries (Banning) Bill, 1996.	Shri Suresh Pachouri	Home Affairs	Introduced on the 30th August, 1996.
5.	The Child Slavery (Abolition and Rehabilitation) Bill, 1996.	Shri Suresh Pachouri	Labour	Introduced on the 30th August, 1996.
6.	The National Drinking Water Scheme Bill, 1996.	Shri Suresh Pachouri	Rural Development	Introduced on the 30th August, 1996.
7.	The Rural Electrification Bill, 1996.	Shri Suresh Pachouri	Power	Introduced on the 6^th December, 1996
8.	The High Court of Madhya Pradesh (Establishment of a Permanent Bench at Bhopal) Bill, 1996.	Shri Suresh Pachouri	Law, Justice and Company Affairs	Introduced on the 6^th December, 1996.
9.	The Abolition of Begging Bill, 1996.	Shri Suresh Pachouri	Social Justice and Empowerment	Introduced on the 6^th December, 1996.
10.	The Child Welfare Bill, 1996.	Shri Suresh Pachouri	Social Justice and Empowerment	Introduced on the 20^th December, 1996.
11.	The Hindu Marriage (Amendment) Bill, 1996.	Dr. Y. Lakshmi Prasad	Law, Justice and Company Affairs	Introduced on the 20^th December, 1996.
12.	The Bikaneri Bhujia, Papad and other Traditional Food Products (Protection from Multinationals and Heavy Industrial Companies) Bill, 1996.	Shri Ramdas Agarwal	Small Scale Industries and Agro and Rural Industries	Introduced on the 20^th December, 1996.
13.	The Constitution (Amendment) Bill, 1996 (to amend the Eighth Schedule).	Shri Ramdas Agarwal	Home Affairs	Introduced on the 20^th December, 1996.
14.	The Compulsory Crop Insurance Scheme for the Desert and Drought Prone Areas Bill, 1996.	Shri Ramdas Agarwal	Agriculture	Introduced on the 20^th December, 1996.
15.	The Cinematograph (Amendment) Bill, 1996.	Shri Suresh Pachouri	Information and Broadcasting	Introduced on the 21st March, 1997.
16.	The Compulsory Primary Education Bill, 1997.	Shri Suresh Pachouri	Human Resource Development	Introduced on the 21st March, 1997.
17.	The Slums and Jhuggi Jhopri Areas (Basic Amenities and Clearance) Bill, 1997.	Shri Suresh Pachouri	Urban Development and Poverty Alleviation	Introduced on the 21st March, 1997.
18.	The Administrative Tribunals (Amendment) Bill, 1997.	Dr. Y. Lakshmi Prasad	Personnel, Public Grievances and Pensions	Introduced on the 21st March, 1997.
19.	The Compulsory Maintenance of National Highways and Roads Bill, 1997.	Shri Suresh Pachouri	Road Transport and Highways	Introduced on the 16^th May, 1997.
20.	The Prohibition of Using Images of Gods and Goddesses as Trade Marks Bill, 1997.	Shri Suresh Pachouri	Commerce and Industry	Introduced on the 16^th May, 1997.
21.	The Compulsory Linking of Villages with Postal and Telegraphic Services Bill, 1997.	Shri Suresh Pachouri	Communications	Introduced on the 16^th May, 1997.
22.	The Code of Criminal Procedure (Amendment) Bill, 1997.	Dr. Y. Lakshmi Prasad	Home Affairs	Introduced on the 16th May, 1997.
23.	The Prevention of Environment Pollution by Distilleries Bill, 1997.	Shri Suresh Pachouri	Environment and Forests	Introduced on the 25^th July, 1997.
24.	The Banking Companies (Audit of Accounts by the Comptroller and Auditor-General of India) Bill, 1997.	Shri Suresh Pachouri	Finance	Introduced on the 25^th July, 1997.
25.	The High Court of Andhra Pradesh (Establishment of Permanent Bench at Visakhapatnam) Bill, 1997.	Dr. Y. Lakshmi Prasad	Law, Justice and Company Affairs	Introduced on the 25^th July, 1997
26.	The Farmers (Removal of Indebtedness) Bill, 1997.	Shri Suresh Pachouri	Finance	Introduced on the 12th June, 1998.
27.	The Rural Labour Welfare Fund Bill, 1997.	Shri Suresh Pachouri	Labour	Introduced on the 12^th June, 1998.
28.	The Prevention of Hunting in National Parks and Sanctuaries Bill, 1997.	Shri Suresh Pachouri	Environment and Forests	Introduced on the 12th June, 1998.
29.	The Constitution (Amendment) Bill, 1998 (to amend article 74).	Dr. Y. Lakshmi Prasad	Home Affairs	Introduced on the 12^th June, 1998.
30.	The Constitution (Amendment) Bill, 1998 (to amend the Eighth Schedule).	Dr. L.M. Singhvi	Home Affairs	Introduced on the 4^th December, 1998.
31.	The Constitution (Amendment) Bill, 1998 (to amend article 124).	Shri Solipeta Ramachandra Reddy	Law, Justice and Company Affairs	Introduced on the 4^th December, 1998.
32.	The Representation of the People (Amendment) Bill, 1998.	Dr. Y. Lakshmi Prasad	Law, Justice and Company Affairs	Introduced on the 4^th December, 1998.
33.	The Constitution (Amendment) Bill, 1998 (to amend article 80).	Shri P. Prabhakar Reddy	Home Affairs	Introduced on the 4^th December, 1998.
34.	The Constitution (Amendment) Bill, 1998 (Insertion of new articles 74A and 163A).	Shri P. Prabhakar Reddy	Home Affairs	Introduced on the 4^th December, 1998.
35.	The Constitution (Amendment) Bill, 1998 (to amend article 48A).	Shri P. Prabhakar Reddy	Environment and Forests	Introduced on the 4^th December, 1998.
36.	The Mango Growers of Andhra Pradesh and Other Areas (Marketing and other Facilities) Bill, 1998.	Dr. Y. Lakshmi Prasad	Agriculture	Introduced on the 18^th December, 1998.
37.	The Crop Insurance Corporation Bill, 1998.	Shri C. Ramachandr- aiah	Agriculture	Introduced on the 18^th December, 1998.
38.	The Paan Masala and other Tobacco Products (Prohibition of Production, Sale and Distribution) Bill, 1998.	Shri Santosh Bagrodia	Health and Family Welfare	Introduced on the 18^th December, 1998.
39.	The Constitution (Amendment) Bill, 1998 (to amend article 348).	Shri Suresh Pachouri	Home Affairs	Introduced on the 18^th December, 1998.
40.	The Prevention of Insults to National Honour (Amendment) Bill, 1998.	Shri Suresh Pachouri	Home Affairs	Introduced on the 18^th December, 1998.
41.	The Promotion and Protection of Secularism Bill, 1998.	Shri Suresh Pachouri	Home Affairs	Introduced on the 18^th December, 1998.
42.	The Cyclone Prone Coastal Areas (Special Financial Package for Development and Miscellaneous Provisions) Bill, 1998.	Shri Solipeta Ramachandra Reddy	Planning	Introduced on the 18^th December, 1998.
43.	The Constitution (Amendment) Bill, 1999 (insertion of new article 16A).	Dr. Y. Radhakrishna Murty	Labour	Introduced on the 26^th February, 1999.
44.	The Constitution (Amendment) Bill, 1999 (insertion of new article 30A).	Shri P. Prabhakar Reddy	Rural Development	Introduced on the 12^th March, 1999.
45.	The Small and Marginal Farmers (Welfare) Bill, 1999.	Shri Solipeta Ramachandra Reddy	Agriculture	Introduced on the 12^th March, 1999.
46.	The Code of Criminal Procedure (Amendment) Bill, 1999.	Shrimati Saroj Dubey	Home Affairs	Introduced on the 12^th March, 1999.
47.	The Indian Penal Code (Amendment) Bill, 1999.	Shrimati Saroj Dubey	Home Affairs	Introduced on the 12^th March, 1999.
48.	The Constitution (Amendment) Bill, 1999 (to amend the seventh schedule).	Shri C. Ramachandraiah	Law, Justice and Company Affairs	Introduced on the 3^rd December, 1999.
49.	The Constitution (Amendment) Bill, 1999 (insertion of new article 9A).	Shri C. Ramachandraiah	Home Affairs	Introduced on the 3^rd December, 1999.
50.	The Constitution (Amendment) Bill, 1999 (insertion of new article 151A).	Shri C. Ramachandraiah	Personnel, Public Grievances and Pensions	Introduced on the 3^rd December, 1999. President withheld recommendation for consideration of the Bill.
51.	The Abolition of Begging Bill, 1999	Shri P. Prabhakar Reddy	Social Justice and Empowerment	Introduced on the 3^rd December, 1999
52.	The Commissions of Inquiry (Amendment) Bill, 1999	Shri P. Prabhakar Reddy	Law, Justice and Company Affairs	Introduced on the 3^rd December, 1999.
53.	The Agricultural Workers (Provision for Continuous Employment, Conditions of Service and Welfare Measures) Bill, 1999.	Shri Solipeta Ramachandra Reddy	Agriculture	Introduced on the 3^rd December, 1999.
54.	The Agricultural Produce (Remunerative Support Prices and Miscellaneous Provisions) Bill, 1999.	Shri Solipeta Ramachandra Reddy	Agriculture	Introduced on the 3^rd December, 1999.
55.	The Constitution (Amendment) Bill, 1999 (insertion of new article 21A).	Shri Santosh Bagrodia	Home Affairs	Introduced on the 3^rd December, 1999.
56.	The Economic Offences (Prevention of Arrest on Mere Suspicion) Bill, 1999	Shri Santosh Bagrodia	Finance	Introduced on the 3^rd December, 1999.
57.	The Constitution (Scheduled Tribes) Order (Amendment) Bill, 1999.	Shri Eduardo Faleiro	Social Justice and Empowerment	Introduced on the 3^rd December, 1999.
58.	The Reservation of Posts in Services and Seats in Educational Institutions for People Belonging to Economically Backward Areas Bill, 1999.	Shri Suresh Pachouri	Social Justice and Empowerment	Introduced on the 28th April, 2000.
59.	The Free Medical and Engineering Education to Deserving Poor Students Bill, 1999.	Shri Suresh Pachouri	Human Resource Development	Introduced on the 28^th April, 2000.
60.	The Prevention of Communalisation and Saffronisation of Bureaucracy Bill, 2000.	Shri Suresh Pachouri	Home Affairs	Introduced on the 28^th April, 2000.
61.	The Prevention of Production, Distribution and Sale of Synthetic Milk Bill, 1999.	Shri Solipeta Ramachandra Reddy	Health and Family Welfare	Introduced on the 28th April, 2000.
62.	The Neglected, Abandoned and Indigent Widows (Welfare) Bill, 2000.	Shri Solipeta Ramachandra Reddy	Human Resource Development	Introduced on the 28th April, 2000.
63.	The Constitution (Amendment) Bill, 2000 (to amend the Tenth Schedule) .	Shri Solipeta Ramachandra Reddy	Law, Justice and Company Affairs	Introduced on the 28th April, 2000.
64.	The Constitution (Amendment) Bill, 1999 (insertion of new articles 28-A, 35-A and to amend article 102 etc and Ninth Schedule).	Shri Eduardo Faleiro	Home Affairs	Introduced on the 28^th April, 2000.
65.	The Representation of the People (Amendment) Bill, 1999.	Shri Eduardo Faleiro	Law, Justice and Company Affairs	Introduced on the 28th April, 2000.
66.	The Constitution (Schedule Castes) Order (Amendment) Bill, 2000.	Shri Eduardo Faleiro	Social Justice and Empowerment	Introduced on the 28th April, 2000.
67.	The Council of States (Administration) Bill, 1999.	Dr. Y. Lakshmi Prasad	Parliamentary Affairs	Introduced on the 12th May, 2000.
68.	The Girl Child (Compulsory Education and Welfare) Bill, 2000.	Shri S.S. Ahluwalia	Human Resource Development	Introduced on the 12th May, 2000.
69.	The Religious Conversions (Prohibition of Allurement and Use of Coercive Methods) Bill, 2000.	Shri S.S. Ahluwalia	Home Affairs	Introduced on the 12th May, 2000.
70.	The Compulsory Vocational Education Bill, 2000.	Shri S.S. Ahluwalia	Human Resource Development	Introduced on the 12th May, 2000.
71.	The Constitution (Amendment) Bill, 1999 (to amend article 174).