| Archive |
BILLS
WITH THE COMMITTEE
|
You may download the Acrobat Reader
| Bill No. | Short Title of Bill |
Last date for suggestions |
Under examination with |
Feedback
to
|
|
LVII
of 2007
|
31-10-2007
|
Department Related Committee on Health and Family Welfare
|
||
|
97_2006
|
05-02-2007
|
Standing
Committee on Personnel, Public Grievances, Law
and Justice |
||
| XXVIII of 2006 | The
Administrative Tribunals (Amendment) Bill, 2006. Press Release |
8th May,
2006
|
Standing
Committee on Personnel, Public Grievances, Law
and Justice |
behari@sansad.nic.in |
| XV of 2006 |
8th May,
2006
|
Standing
Committee on Personnel, Public Grievances, Law
and Justice |
behari@sansad.nic.in |
Committees often invite suggestions from the Public, interested organisations, NGOs etc on the provisions of the Bill and may also call them to make oral presentations or give evidence.
The List of such Bills is given above. The feedback option is indicated with e-mail address against the title of the Bill. If the Committee concerned is still engaged in inviting public response, you may send your feedback through the e-mail option.
The
text of the Bill can be seen by clicking on the Short Title. The Bill can be
downloaded as a PDF document by clicking at the respective Short Title of Bill.
The background note, if any, can be seen by clicking at the name of the Committee
concerned.
Your feedback would be highly appreciated.