BILLS WITH COMMITTEES

Archive

BILLS WITH THE COMMITTEE

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Bill No.	Short Title of Bill	Last date for suggestions	Under examination with	Feedback to
42 of 2008	The Compensatory Afforestation Fund Bill, 2008		Department Related Committee on Science & Technology	rsc-st@sansad.nic.in
41 of 2008	The supreme court (number of judges) amendment bill, 2008 Press Release	15-06-2008	Department Related Committee on Personnel and Law	rs-cpers@sansad.nic.in
xxx of 2008	The constitution (one hundred and eighth amendment) bill, 2008 Press Release	08-06-2008	Department Related Committee on Personnel and Law	rs-cpers@sansad.nic.in
96 of 2007	The paramedical and physiotherapy central councils-bill, 2007 Press Release	31-01-2008	Department Related Committee on Health and Family Welfare	rs-chfw@sansad.nic.in
71 of 2007	The Clinical Establishments (Registration And Regulation) Bill, 2007 Press Release	30-11-2007	Department Related Committee on Health and Family Welfare	rs-chfw@sansad.nic.in
LVII of 2007	The drugs and cosmetics (amendment) bill, 2007 Press Release html format	31-10-2007	Department Related Committee on Health and Family Welfare	rs-chfw@sansad.nic.in
XL of 2007	The Private Detective Agencies(Amendment) Bill, 2007 Press Release html format	-	Department Related Committee on Home Affairs	dk.mishra@sansad.nic.in rsc-ha@sansad.nic.in
CXII of 2006	The Foreign Contribution (Regulation) Bill, 2006 Press Release html format	With in 30 days	Department Related Standing Committee on Home Affairs	rsc-ha@sansad.nic.in rohtas@sansad.nic.in

Bills are referred to Department Related Committees, Select Committees or Joint Committees of Parliament from time to time for examination and Report. These Reports form the basis for the final shape of the Bill.

Committees often invite suggestions from the Public, interested organisations, NGOs etc on the provisions of the Bill and may also call them to make oral presentations or give evidence.

The List of such Bills is given above. The feedback option is indicated with e-mail address against the title of the Bill. If the Committee concerned is still engaged in inviting public response, you may send your feedback through the e-mail option.

The text of the Bill can be seen by clicking on the Short Title. The Bill can be downloaded as a PDF document by clicking at the respective Short Title of Bill. The background note, if any, can be seen by clicking at the name of the Committee concerned.

Your feedback would be highly appreciated.