JOURNALS
OF THE
RAJYA SABHA


HUNDRED AND SEVENTY-EIGHTH SESSION
(10th July, 1996 to 13th September, 1996)

VOLUME CLXXVIII



S U M M O N S

"IN exercise of the powers conferred upon me by clause (1) of article 85 of the Constitution, I hereby summon the Rajya Sabha to meet at 11.00 A.M. on Wednesday the 10th July, 1996 at New Delhi.

New Delhi :                                                                                                         SHANKER DAYAL SHARMA
The 22nd June, 1996.                                                                                                                             President."


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