JOURNALS
OF THE
RAJYA SABHA
HUNDRED AND SEVENTY-EIGHTH SESSION
(10th July, 1996 to 13th September, 1996)
VOLUME CLXXVIII
S U M M O N S
"IN exercise of the powers conferred upon me by clause (1) of article 85 of the Constitution, I hereby summon the Rajya Sabha to meet at 11.00 A.M. on Wednesday the 10th July, 1996 at New Delhi.
New Delhi
: SHANKER DAYAL SHARMA
The 22nd June,
1996.
President."