COMMITTEE ON HEALTH AND FAMILY WELFARE
I.
COMPOSITION
OF THE COMMITTEE
12. The
Department-related Parliamentary Standing Committee on Health & Family
Welfare was constituted on
12.2 The
Committee consists of the following members: -
COMMITTEE
ON HEALTH AND FAMILY WELFARE
(As on 5.8.2005)
1. Shri
Amar Singh — Chairman
2.
Shrimati Sukhbuns Kaur
3.
Shri Yusuf Sarwar Khan alias Dilip Kumar
4.
Prof. P.J. Kurien
5.
Dr. A.K. Patel
6.
Shrimati Maya Singh
7. Dr. M.A.M. Ramaswamy
8. Shri R. Sarath Kumar
9.
Shri Lalming Liana
*10. Shri
Digvijay Singh
11. Shri D.K. Adikesavulu
12.
Shri M. Ambareesh
13.
Shrimati B. Sushila Devi Laxman
14.
Dr. Babu Rao Mediyam
15.
Dr. Ram Chandra Dome
16.
Shrimati Maneka Gandhi
17.
Shrimati Bhavana Pundlikrao Gawali
18.
Shri S. Mallikarjunaiah
19.
Dr. Chinta Mohan
20.
Shri Rasheed Masood
21.
Shrimati Archana Nayak
22.
Shri D.B. Patil
23.
Shri Nakul Das Rai
24.
Shri
Rajendra Kumar
25.
Shrimati K. Rani
26.
Dr. Mohd. Shahabuddin
27. Dr. Arvind Kumar Sharma
28. Shri Uday Singh
29.
Shrimati V. Radhika Selvi
30.
Shri Kailash Nath Yadav
31.
Dr. Karan Singh Yadav
* Nominated w.e.f. 13th
of December, 2005
COMMITTEE
ON HEALTH AND FAMILY WELFARE
(As on 5.8.2006)
1. Shri Amar Singh — Chairman
2. Prof. P.J. Kurien
3. Shri Su. Thirunavukkarasar
4. Shrimati Maya Singh
5. Shri Digvijay Singh
6. Dr. M.A.M. Ramaswamy
7. Shri Lalhming Liana
8. Shrimati Viplove Thakur
9. Vacant
10.
Vacant
11. Shrimati Bhavana P. Gawli
12. Dr. Ram Chandra Dome
13. Shrimati Maneka Gandhi
14. Shri B. Vinod Kumar
15. Shri Rajendra Kumar
16. Shrimati Susheela Bangaru Laxman
17. Shri S. Mallikarjuniah
18. Shri Rasheed Masood
19. Dr. Chinta Mohan
20. Shri Nihal Chand
21. Shri D.B. Patil
22. Shrimati K. Rani
23. Shri Pannian Ravindran
24. Dr. R. Senthil
25. Dr. Mohd. Shahabuddin
26. Dr. Arvind Kumar Sharma
27. Shri Ajit Kumar Singh
28. Shri Uday Singh
29. Dr. Karan Singh Yadav
30.
Shri Vinod Khanna
31.
Shri R.L.Jalappa
II.
Subject
selected for Examination
12.3
The Committee on
Health & Family Welfare selected the following subjects for examination in 2006;
a.
Health Insurance
of General Public
b.
Functioning of
AIIMS and setting up of six AIIMS like Institutes
c.
Central
Government Health Scheme
12.4 No bill was referred to the Committee
for examination and report during 2006. However, reports on Indian Medicine
Homoeopathy Pharmacy Bill-2005 and the Indian Medical Council (Amendment)
Bill-2005 were presented to both the Houses of Parliament on 28th
July, 2006 and
19th December, 2006 respectively.
III.
Constitution
of Sub-Committees of the Department-related Parliamentary Standing Committee on
Health & Family Welfare
12.5 No
Sub-Committee was constituted during the year 2006.
IV.
Review of
Work Done
(a)
Sittings of
the Committee
12.6 During the year, 2006, the Committee held in
all, 15 meetings lasting over 33 hours 56 minutes. A statement showing the
dates and duration of each sitting of the Committee with subjects discussed
during this period are given in Annexure-XII.
(b) Sitting of the Sub-Committee
12.7 No
Sub-Committee was constituted during the year 2006.
(c) Study
visits: - The Committee undertook
three study visits during the year 2006. The Committee undertook study visits / tours
in three phases to get the views of the representatives of Government/private
Medical Colleges/ Universities, State Medical Councils, State Branches of IMA
and representatives of the State Governments for examination and report on the
Indian Medical Council (Amendment) Bill -2005. The details of study visits of
the Committee are given below:-
Study Visit-I
|
Places to be visited |
Date
|
Agenda
|
Pune
|
17.09.06 |
Assembly at
Pune
|
18.09.06
|
(i) Visit to Bharatiya Vidyapeeth and
Interaction with the representatives of |
|
|
|
||
Mumbai
|
19.9.06 |
(iii) Visit to
|
(iv)
Visit to
|
||
|
20.09.2006 |
(vi) Interaction with representatives of State Government
and
|
|
|
Ahmedabad |
21.09.2006 |
|
(xi) Interaction with the representatives
of State Government State Medical Council and State Branch of Indian Medical
Association.
|
||
|
(x) Visit to |
||
|
Dispersal |
Study Visit-II
|
Places
to be visited |
Agenda
|
|
|
|
Assembly at
|
|
(i) Visit to Rajeev Gandhi University
of Health Sciences and interaction with the representatives of State
Government Medical Colleges. |
|
|
|
||
|
(iii) Interaction with the representatives
of State Government Medical Council, State Government and State Branch of
Indian Medical Association. |
||
|
Tirupati |
|
(iv) Visit to |
Chennai
|
|
(v) Visit and interaction with the representatives of Dr. M.G.R Medical
University, |
|
(vi) Interaction with the
representatives of State Medical Council and State Branch of Indian Medical
Association. |
||
|
(vii) Interaction with the
representatives of Private Medical Colleges. |
||
|
(viii) Visit to |
|
|
|
(ix) Interaction with the
representatives of |
|
(x)
Interaction with the representatives of Private Medical Colleges. Dispersal |
||
Study Visit-III
|
Places
to be visited |
Agenda
|
|
|
|
Assembly
|
|
|
(i)
Visit to (ii) Interaction with the representatives of State Medical Council, State
Government and Deans of State Govt. Medical Colleges. |
|
|
|
(iii)
Visit to (iv)
Interaction with the representatives of Private Medical Colleges &
Medical Associations and State Branch of IMA. |
Kolkata
|
|
(v)Visit
to (vi) Interaction with the representatives of
Medical Associations and State Branch of IMA. |
Guwahati
|
|
(vii)
Visit to (viii)
Interaction with the representatives of N.E State Medical Associations and
N.E. State Branch of IMA. Dispersal |
12.8
No study group was constituted to make
on-the-spot study of local offices, institutions, projects etc. on the subjects
under examination.
12.9 Study
Notes of the visits undertaken by the Committee were prepared.
V.
Reports
Presented
(a) Reports
12.10
During 2006, the Committee presented the following Reports to both the Houses
of Parliament: —
|
Sl.
No. |
Reports
No. and date of presentation / laying of Reports |
Reports |
|
1. |
16th 22.05.2006 |
Report on Demands-for-Grants
(2006-07) of Department of Health and Family Welfare (Ministry of Health and
Family Welfare) |
|
2. |
17th 22.05.2006 |
Report on Demands-for-Grants
(2006-07) of Department of AYUSH (Ministry of Health and Family Welfare). |
|
3. |
18th 28.07.2006 |
Report on Indian Medicine and
Homoeopathy Pharmacy Bill - 2005. |
|
4. |
19th
19.12.2006 |
Report on Indian Medical Council
(Amendment) Bill -2005. |
12.11 Minutes of the meetings of the
Department-related Parliamentary standing Committee on Health and Family
Welfare were prepared and enclosed with the reports presented to the House.
VI.
Summary of Recommendations
(a) 16th Report
Budgetary
Allocation
12.12 The Committee failed to comprehend the
reasons for non- provision of required non-plan funds. The Committee understood
that as a result of concerted efforts made at the Secretary and Ministerial
level by the Department, there had been some increase in the allocation of
non-plan funds in 2005-06 which however proved to be inadequate. The Committee
emphasized that there was an urgent need to curb the trend of diversion of plan
funds to non-plan side. Such a position could not be considered advisable for
the successful implementation of any plan scheme.
12.13 The Committee had been given to
understand that level of pendency of
UCs/unspent balances had been reduced due to the constant efforts made
by the Department. However, UCs amounting to Rs. 1675.00 crores as on