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Note: Except a Money Bill, which has to be introduced in the Lok Sabha, a legislative proposal (Bill) can be initiated in either House of Parliament and it has invariably to go through same stages, viz., introduction, consideration and passing etc. before it is transmitted to the other House. The `Status' column shows the current stage of the Bill.

The following officers of the Secretariat are responsible for coordination work with the Ministry of Law, Justice, and Company Affairs/Government of India Press, Minto Road, New Delhi for obtaining the electronic text of the Bills that may originate/get passed in the Rajya Sabha:

(i)  Shri Shri Mukul Pande, Director (Legislative), Tel.23034693, email: mukul@sansad.nic.in
(ii) Shri Surendra Kumar Tripathi,  Joint Director (Legislative), Tel.23034967, email: sktripathi@sansad.nic.in
(iii)Shri B.M. S. Rana, Asstt. Director(Bill Office), 23034723, email: rsbill@sansad.nic.in

Disclaimer:- The electronic text of Bills introduced from the year from the year 2002 onwards are provided by the Government of India Press, Directorate of Printing, Government of India.

Electronic text of Bills prior to year 2002 have been got inputted. While every effort has been made to ensure accuracy of text, viewers are advised to obtain the authoritative text of the Bill from the Rajya Sabha/Lok Sabha Secretariat and of the corresponding Act from the Ministry of Law, Government of India.