That the prestige of the Parliament be preserved and enhanced, also by conscious an dignified conformity to the entire regime of Rules of Procedure and Conduct of Business of the Houses and Direction of the Presiding Officers relating to orderly conduct of business, more especially by-
That education at all levels be made employment-relevant special attention being given to quality; that achievement of the Constitutional mandate of universal primary education be achieved be achieved by A.D. 2005;
That gender justice be established in the spirit of the Declaration and Platform for Action of the UN Fourth World Conference on Woman (1995) and be practised as a way of life, particular emphasis on education of the girl child;
That constant efforts be made in terms of inculcation of values and adjustment of the life and working styles of our people to secure protection of environment and preservation of ecology and bio-diversity;
That science-and technology be primarily anchored in the creation of a scientific temper, be development by promotion of governmental as well as non-governmental efforts and be pressed into service not merely for economic development but human development in all its dimensions.
That, finally, the essence of participatory democracy be seen in the inculcation of our national spirit of self-reliance, in which our citizen are equal partners in all spheres of four national endeavour, and not simply the beneficiaries of governmental intiatives.’