

"We, the Members of Rajya Sabha meeting in a specially convened Golden Jubilee Session of both Houses of Parliament, to commemorate the completion of half a century of freedom;
Having remembered with gratitude the great sacrifices made and the salutary service rendered by our freedom fighters;
Having recalled with deep satisfaction and pride the maturity of our people in vigilantly preserving democracy and safeguarding the unity of the nation and the valour of our soldiers, sailors and airmen in service to the country;
Having reflected upon the state of the nation with the Preamble to the Constitution as the guide;
Having then, specifically deliberated upto matters concerning our current political life, state of democracy in the country, our economy, infrastructure, science, technology and human development;
Do now solemnly affirm our joint and unanimous commitment to the issues hereinafter mentioned, and we also do solemnly resolve and direct that they be adopted as minimum tasks, constituting our "Agenda for India" on this historic occasion;
That meaningful electoral reforms be carried out so that our Parliament and other legislative bodies be balanced be and effective instruments of democracy; and further that political life and processes be free of the adverse impact, on governance of undesirable extraneous factors including criminalisation.
That continuous and proactive efforts be launched for ensuring greater transparency, probity and accountability in public life so that the freedom, authority and dignity of the Parliament and other legislative bodies-are ensured and enhanced; that more especially, all political parties shall undertake all such steps as will attain the objective of ridding our polity of criminalisation or its influence;